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Offences against public justice: This broader category includes false evidence.

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Smt. Sowmithri Vishnu Vs. Union of India...

mins 27 May, 1985
Supreme Court Of India Writ Petitio
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Smt. Saroj Rani Vs. Sudarshan Kumar Chad...

2:00 mins 08 Aug, 1984
Supreme Court Of India Civil Appeal
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Savitri Pandey Vs. Prem Chandra Pandey

mins 08 Jan, 2002
Supreme Court Of India Civil Appeal