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Rent Control and Slum Clearance

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Indian Council For Enviro-Legal Action V...

2:00 mins 13 Feb, 1996
Supreme Court Of India Writ Petitio
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Vellore Citizens Welfare Forum Vs. Union...

2:00 mins 28 Aug, 1996
Supreme Court Of India Writ Petitio
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Narmada Bachao andolan and Ors. Vs. Unio...

22 Sep, 2022
Supreme Court Of India Writ Petitio
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Intellectuals Forum, Tirupathi Vs. State...

1:16 mins 23 Feb, 2006
Supreme Court Of India Civil Appeal
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Jitendra Singh Vs. Ministry of Environme...

2:00 mins 25 Nov, 2019
Supreme Court Of India Civil Appeal
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Hanuman Laxman Aroskar Vs. Union of Indi...

16 Jan, 2020
Supreme Court Of India Civil Appeal
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Subhash Kumar Vs. State of Bihar and Ors...

01 Jan, 1970
Supreme Court Of India
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Rural Litigation and Entitlement Kendra...

2:00 mins 04 May, 1990
Supreme Court Of India Writ Petitio
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M.C. Mehta Vs. Union of India & Ors.

11 Sep, 2018
Supreme Court Of India Writ Petitio
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M.C. Mehta Vs. Kamal Nath and Ors.

mins 15 Mar, 2002
Supreme Court Of India Writ Petitio
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Sachidananda Pandey Vs. State of West Be...

2:00 mins 11 Feb, 1987
Supreme Court Of India Civil Appeal

Article 14, Equality before law
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Article 19, Protection of certain rights regarding freedom of speech, etc
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Article 21, Protection of life and personal liberty
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Article 32, Remedies for enforcement of rights conferred by this Part
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Article 47, Duty of the State to raise the level of nutrition and the standardof living and to improve public health
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Article 48A, Protection and improvement of environment and safeguarding offorests and wild life
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Article 51A, Fundamental duties
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Article 226, Power of High Courts to issue certain writs
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