Section 12 (Penalty for travelling on roof, etc., of a train) THE CALCUTTA METRO RAILWAY (OPERATION AND MAINTENANCE) TEMPORARY PROVISIONS ACT, 1985.

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Union of India Vs. Rina Devi

09 May, 2018
Supreme Court Of India Civil Appeal
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Kamukayi & Ors. Vs. Union of India and O...

01 Jan, 1970
Supreme Court Of India Civil Appeal