Section 3: Power of Central Government to take measures to protect and improve environment Environment (Protection) Act, 1986

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Vellore Citizens Welfare Forum Vs. Union...

2:00 mins 28 Aug, 1996
Supreme Court Of India Writ Petitio
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S. Jagannath Vs. Union Of India & Ors.

2:00 mins 11 Dec, 1996
Supreme Court Of India Writ Petitio