☰
×

Section 9: Copies of entries to be admissible in evidence Registration of Births and Deaths Act, 1969.

By Superadmin
Follow |
0
Followers
|
No Tag

Government of andhra Pradesh and Anr. Vs...

mins 06 Apr, 1990
Supreme Court Of India Civil Appeal
No Tag

State of Tamil Nadu Vs. T.V. Venugopalan

mins 03 Aug, 1994
Supreme Court Of India Civil Appeal
No Tag

Birad Mal Singhvi Vs. Anand Purohit

mins 02 Aug, 1988
Supreme Court Of India Civil Appeal
No Tag

Prabhu Dayal Sesma Vs. State of Rajastha...

mins 28 Aug, 1986
Supreme Court Of India Civil Appeal