Sections 8 & 10 (Options to hold securities / Rights of beneficial owner) The Depositories Act, 1996

By Superadmin
Follow |
0
Followers
|
No Tag

Ptc India Financial Services Limited Vs....

12 May, 2022
Supreme Court Of India Civil Appeal
No Tag

Shakti Yezdani & Anr. Vs. Jayanand Jayan...

mins 14 Dec, 2023
Supreme Court Of India Civil Appeal