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Suits relating to Public Charities Section 92 of CPC

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Prabhakaran Nair, Etc. Vs. State of Tami...

mins 03 Sep, 1987
Supreme Court Of India Writ Petitio
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Kuldeep Singh Vs. Ganpat Lal and Anr.

mins 24 Nov, 1995
Supreme Court Of India Civil Appeal