The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

Follow |
1
Followers
|

Section 3, Exemption of certain Government buildings from municipal areas to regulate the erection, etc., ofbuildings within municipalities (sections)

Section 2, Municipal authority” defined (sections)

Section 4, Objections or suggestions as to erection, etc., of certain Government buildings withinmunicipalities, how to be made and dealt with (sections)

Section 1, Short title and extent (sections)