The Airports Economic Regulatory Authority Of India Act, 2008

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Section 36, Alimony pendente lite

Section 27A, Alternative relief in divorce proceedings

Section 39, Appeals from decrees and orders

Section 17, Appeals from orders under section 16

Section 40, Application of Act 5 of 1908

Section 13, Certificate of marriage

Section 4, Conditions relating to solemnization of special marriages

Section 32, Contents and verification of petitions

Section 49, Correction of errors

Section 31, Court to which petition should be made

Section 38, Custody of children

Section 11, Declaration by parties and witnesses

Section 2, Definitions

Section 27, Divorce

Section 28, Divorce by mutual consent

Section 40C, Documentary evidence

Section 34, Duty of court in passing decrees

Section 19, Effect of marriage on member of undivided family

Section 18, Effect of registration of marriage under this Chapter

Section 39A, Enforcement of decrees and orders