Code of Civil Procedure, 1908

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The Code of Civil Procedure, 1908

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Section 156, . Rules to be made after previous publication. (sections)

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The Air (Prevention And Control Of Pollution) Act, 1981

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The Andhra Pradesh Reorganisation Act, 2014

The Anti-Hijacking Act, 2016

The Anusandhan National Research Foundation Act, 2023

The Armed Forces Tribunal Act, 2007

The Assisted Reproductive Technology (Regulation) Act, 2021

The Auroville Foundation Act, 1988

The Babasaheb Bhimrao Ambedkar University Act, 1994

The Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980

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The Bengal Bonded Warehouse Association Act,1854

The Bengal Land Revenue Sales Act, 1859

The Bengal, Agra and Assam Civil Courts Act, 1887

The Betwa River Board Act, 1976

The Bharatiya Sakshya Adhiniyam, 2023

The Bihar Reorganisation Act, 2000

The Bihar Value Added Tax Act, 2005

The Biological Diversity Act, 2002

The Births, Deaths and Marriages Registration Act, 1886

The Black Money (Undisclosed Foreign Income and Assets) and imposition of Tax Act, 2015

The Bombay Civil Courts’ Act, 1869

The Bombay Revenue Jurisdiction Act, 1876

The Bonded Labour System (Abolition) Act, 1976

The Brahmaputra Board Act, 1980

The Broach and Kaira Incumbered Estates Act, 1877

The Building and Other Construction Workers’ welfare Cess Act, 1996

The Bureau of Indian Standards Act, 2016

The Cable Television Networks (Regulation) Act, 1995

The Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985

The Carriage by Road Act, 2007

The Central Agricultural University Act, 1992

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The Central Excise Act, 1944

The Central Goods and Services Tax Act, 2017

The Central Industrial Security Force (Amendment and Validation) Act, 1999

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The Central Road And Infrastructure Fund Act, 2000

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The Central Vigilance Commission Act, 2003

The Cess and Other Taxes on Minerals (Validation) Act, 1992

The Chaparmukh-Silghat Railway Line And The Katakhal-Lalabazar Railway Line (Nationalisation) Act, 1982

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The Chemical Weapons Act, 2000

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The Cine-Workers and Cinema Theatre Workers (Regulation of Employment) Act, 1981

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The Clinical Establishments (Registration and Regulation) Act, 2010

The Co-Operative Societies Act, 1912

The Coal Mines (Special Provisions) Act, 2015

The Coast Guard Act, 1978

The Coastal Aquaculture Authority Act, 2005

The Coasting-Vessels Act, 1838

The Coconut Development Board Act, 1979

The Code of Civil Procedure, 1908

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The Code on Wages, 2019

The Coffee Act, 1942

The Coinage Act, 2011

The Collection of Statistics Act, 2008

The Commercial Courts Act, 2015

The Commission for Air Quality Management in National Capital Region and Adjoining Areas Act, 2021

The Commission of Sati (Prevention) Act, 1987

The Companies Act, 2013

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The Competition Act, 2002

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The Control of National Highways (Land And Traffic) Act, 2002

The Copyright Act, 1957

The Court-Fees Act, 1870

The Credit Information Companies (Regulation) Act, 2005

The Criminal Procedure (Identification) Act, 2022

The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Act, 2019

The Dalmia Dadri Cement Limited (Acquisition and Transfer of Undertakings) Act, 1981

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The Delhi Development Authority (Validation of Disciplinary powers) Act, 1998

The Delhi Police Act, 1978

The Delhi Rent Control Act, 1958

The Delimitation Act, 2002

The Depositories Act, 1996

The Designs Act, 2000

The Direct Tax Vivad Se Vishwas Act, 2020

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The Dock Workers (Safety, Health and Welfare) Act, 1986

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The Energy Conservation Act, 2001

The English and Foreign Languages University Act, 2006

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The Explosive Substances Act, 1908

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The Export-Import Bank of India Act, 1981

The Factories Act, 1948

The Factoring Regulation Act, 2011

The Fiscal Responsibility and Budget Management Act, 2003

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The Foreign Contribution (Regulation) Act, 2010

The Foreign Exchange Management Act, 1999

The Foreign Trade (Development and Regulation) Act, 1992

The Foreigners Act, 1946

The Fugitive Economic Offenders Act, 2018

The General Clauses Act, 1897

The Geographical Indications of Goods (Registration and Protection) Act, 1999

The Goa, Daman and Diu Mining Concessions (Abolition Anddeclaration as Mining Leases) Act, 1987

The Goa, Daman and Diu Reorganisation Act, 1987

The Goods and Services Tax (Compensation to States) Act, 2017

The Government Buildings Act, 1899

The Government of National Capital Territory of Delhi Act, 1991

The Government Savings Promotion Act, 1873

The Gram Nyayalayas Act, 2008

The Guardians and Wards Act, 1890

The Haj Committee Act, 2002

The Handlooms (Reservation of Articles for Production) Act, 1985

The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979

The High Court at Bombay (Extension of Jurisdiction to Goa, Daman and Diu) Act, 1981

The High Denomination Bank Notes (Demonetisation) Act, 1978

The Hind Cycles Limited and Sen-Raleigh Limited (Nationalisation) Act, 1980

The Hindu Adoptions and Maintenance Act, 1956

The Hindu Marriage Act, 1955

The Hindu Minority And Guardianship Act, 1956

The Hotel-Receipts Tax Act, 1980

The Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017

The Illegal Migrants (Determination by Tribunals) Act, 1983

The Immigration (Carriers’ Liability) Act, 2000

The Income-Tax Act, 1961

The India International Arbitration Centre Act, 2019

The Indian Antarctic Act, 2022

The Indian Christian Marriage Act, 1872

The Indian Contract Act, 1872

The Indian Council of World Affairs Act, 2001

The Indian Easements Act, 1882

The Indian Evidence Act, 1872

The Indian Forest Act, 1927

The Indian Institute of Petroleum and Energy Act, 2017

The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

The Indian Institutes of Information Technology Act, 2014

The Indian Institutes of Management Act, 2017

The Indian Maritime University Act, 2008

The Indian Nursing Council Act, 1947

The Indian Partnership Act, 1932

The Indian Penal Code, 1860

The Indian Ports Act, 1908

The Indian Red Cross Society Act, 1920

The Indian Soldiers (Litigation) Act, 1925

The Indian Stamp Act, 1899

The Indian Succession Act, 1925

The Indian Tramways Act, 1886

The Indian Treasure-Trove Act, 1878

The Indian Trusts Act, 1882

The Indira Gandhi National Open University Act, 1985

The Indira Gandhi National Tribal University Act, 2007

The Indo-Tibetan Border Police Force Act, 1992

The Industrial Development Bank (Transfer of Undertaking and Repeal) Act, 2003

The Industrial Disputes Act, 1947

The Industrial Finance Corporation (Transfer of Undertaking And Repeal) Act, 1993

The Industrial Reconstruction Bank (Transfer of Undertakings and Repeal) Act, 1997

The Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992

The Information Technology Act, 2000

The Inland Vessels Act, 2021

The Inland Waterways Authority of India Act, 1985

The Insolvency and Bankruptcy Code, 2016

The Institute of Teaching and Research in Ayurveda Act, 2020

The Insurance Regulatory and Development Authority Act, 1999

The Integrated Goods and Services Tax Act, 2017

The Intelligence Organisations (Restriction of Rights) Act, 1985

The Inter-State Migrant Workmen (Regulation of Employmentand Conditions of Service) Act, 1979

The Jamia Millia Islamia Act, 1988

The Jammu and Kashmir Reorganisation Act, 2019

The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry ACT, 2008

The Jute Companies (Nationalisation) Act, 1980

The Jute Packaging Materials (Compulsory Use in Packing Commodities) Act, 1987

The Juvenile Justice (Care and Protection of Children) Act, 2015

The Kalakshetra Foundation Act, 1993

The Lady Hardinge Medical College and Hospital (Acquisition) and Miscellaneous Provisions Act, 1977

The Lalit Kala Akadami (Taking Over of Management) Act, 1997

The Land Improvement Loans Act, 1883

The Land Ports Authority of India Act, 2010

The Land Ports Authority of India Act, 2010

The Leaders and Chief Whips of Recognised Parties and Groups The Lokpal and Lokayuktas Act, 2013

The Legal Metrology Act, 2009

The Legal Services Authorities Act, 1987

The Legal Services Authorities Act, 1987

The Limitation Act, 1963

The Limited Liability Partnership Act, 2008

The Lokpal and Lokayuktas Act, 2013

The Lotteries (Regulation) Act, 1998

The Madhya Pradesh Reorganisation Act, 2000

The Madras City Civil Court Act, 1892

The Madras Civil Courts’ Act, 1873

The Madras District Police Act, 1859

The Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996

The Mahatma Gandhi National Rural Employment Guarantee Act, 2005

The Maintenance and Welfare of Parents and Senior Citizens Act, 2007

The Major Port Authorities Act, 2021

The Majority Act, 1875

The Manipur Municipalities Act, 1994

The Manipur University Act, 2005

The Marine Aids to Navigation Act, 2021

The Maritime Anti-Piracy Act, 2022

The Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981

The Maulana Azad National Urdu University Act, 1996

The Mediation Act, 2023

The Mental Healthcare Act, 2017

The Metro Railways (Construction of Works) Act, 1978

The Metro Railways (Operation and Maintenance) Act, 2002

The Minimum Wages Act, 1948

The Mizoram University Act, 2000

The Multi-State Co-Operative Societies Act, 2002

The Multimodal Transportation of Goods Act, 1993

The Nalanda University Act, 2010

The Narcotic Drugs and Psychotropic Substances, Act, 1985

The National Bank for Agriculture and Rural Development Act, 1981

The National Bank For Financing Infrastructure Anddevelopment Act, 2021

The National Capital Region Planning Board Act, 1985

The National Capital Territory Of Delhi Laws (Special Provisions)

The National Capital Territory Of Delhi Laws (Special Provisions) Act, 2011

The National Capital Territory Of Delhi Laws(Special Provisions) Second Act, 2009

The National Commission For Allied And Healthcare Professionsact, 2021

The National Commission For Homoeopathy Act, 2020

The National Commission For Indian System Of Medicine Act, 2020

The National Commission For Safai Karamcharis Act, 1993

The National Company Limited (Acquisition And Transfer Ofundertakings) Act, 1980

The National Council For Teacher Educationact, 1993

The National Dairy Development Board Act, 1987

The National Food Security Act, 2013

The National Forensic Sciences University Act, 2020

The National Highways Authority of India Act, 1988

The National Housing Bank Act, 1987

The National Housing Bank Act, 1987

The National Institute Of Design Act, 2014

The National Institute of Mental Health Andneuro-Sciences, Bangalore Act, 2012

The National Institutes Of Food Technology,Entrepreneurship And Management Act, 2021

The National Institutes Of Technology, Science Education Andresearch Act, 2007

The National Investigation Agency Act, 2008

The National Judicial Appointments Commission Act, 2014

The National Jute Board Act, 2008

The National Medical Commission Act, 2019

The National Security Act, 1980

The National Security Guard Act, 1986

The National Sports University Act, 2018

The National Tax Tribunal Act, 2005

The National Trust for Welfare of Persons with Autism, Cerebralpalsy, Mental Retardation and Multiple Disabilities Act, 1999

The Negotiable Instruments Act, 1881

The New Delhi Municipal Council Act, 1994

The North-Western Provinces And Oudh Act, 1890

The Northern India Canal And Drainage Act, 1873

The Northern India Ferries Act, 1878

The Official Trustees Act, 1913

The Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Act, 1993

The Orissa (Alteration of Name) Act, 2011

The Oudh Estate’s Act, 1869

The Oudh Laws Act, 1876

The Oudh Taluqdars’ Relief Act, 1870

The Partition Act, 1893

The Partition of Revenue-Paying Estates Act, 1863

The Patents Act, 1970

The Payment And Settlement Systems Act, 2007

The Payment Of Wages Act, 1936

The Pension Fund Regulatory And Development Authority Act, 2013

The Pensions’ Act, 1871

The Petroleum Act, 1934

The Police Act, 1861

The Pondicherry University Act, 1985

The Prasar Bharati (Broadcasting Corporation of India) Act, 1990

The Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994

The Press and Registration of Books Act, 1867

The Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009

The Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities Act, 1980

The Prevention of Corruption Act, 1988

The Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988

The Prevention Of Money-Laundering Act, 2002

The Prisons Act, 1894

The Prize Chits and Money Circulation Schemes (Banning) Act, 1978

The Prohibition of Benami Property Transactions Act, 1988

The Prohibition Of Child Marriage Act, 2006

The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013

The Protection Of Children From Sexual Offences Act, 2012

The Protection Of Human Rights Act, 1993

The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

The Protection Of Women From Domestic Violence Act, 2005

The Provincial Small Cause Courts Act, 1887

The Public Debt Act, 1944

The Public Gambling Act, 1867

The Public Liability Insurance Act, 1991

The Public Records Act, 1993

The Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978

The Punjab District Boards Act, 1883

The Punjab Land-Revenue Act, 1887

The Punjab Tenancy Act, 1887

The Railway Claims Tribunal Act, 1987

The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007

The Rajiv Gandhi National Aviation University Act, 2013

The Rajiv Gandhi National Institute of Youth Development Act, 2012

The Rajiv Gandhi University Act, 2006

The Rani Lakshmi Bai Central Agricultural University Act, 2014

The Rashtriya Raksha University Act, 2020

The Real Estate (Regulation and Development) Act, 2016

The Recovery Of Debts And Bankruptcy Act, 1993

The Recycling Of Ships Act, 2019

The Regional Centre For Biotechnology Act, 2016

The Regional Rural Banks Act, 1976

The Registration Act, 1908

The Rehabilitation Council Of India Act, 1992

The Religious Endowments Act, 1863

The Religious Institutions (Prevention of Misuse) Act, 1988

The Repatriation of Prisoners Act, 2003

The Right of Children to Free and Compulsory Education Act, 2009

The Right To Fair Compensation And Transparency In Landacquisition, Rehabilitation And Resettlement Act, 2013

The Right To Information Act, 2005

The Rights of Persons with Disabilities Act, 2016

The Rubber Act, 1947

The Salary and Allowances of Leaders of Opposition in Parliament Act, 1977

The Saráís Act, 1867

The Sashastra Seema Bal Act, 2007

The Scheduled Castes And The Scheduled Tribes(Prevention Of Atrocities) Act, 1989

The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006

The School of Planning and Architecture Act, 2014

The Securities And Exchange Board Of India Act, 1992

The Semiconductor Integrated Circuits Layout-Design Act, 2000

The Sexual Harassment Of Women At Workplace(Prevention, Prohibition And Redressal) Act, 2013

The Sikkim University Act, 2006

The Sir Dinshaw Manockjee Petit Act, 1893

The Small Industries Development Bank Of India Act, 1989

The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976

The Smugglers And Foreign Exchange Manipulators(Forfeiture Of Property) Act, 1976

The Societies Registration Act, 1860

The South Asian University Act, 2008

The Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992

The Special Economic Zones Act, 2005

The Special Marriage Act, 1954

The Special Protection Group Act, 1988

The Specific Relief Act, 1963

The Specified Bank Notes (Cessation of Liabilities) Act, 2017

The Spices Board Act, 1986

The Sports Broadcasting Signals (Mandatory Sharing with Prasarbharati) Act, 2007

The Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum, Act, 1980

The Stage-Carriages Act, 1861

The State Bank of Sikkim (Acquisition of Shares) and Miscellaneous Provisions Act, 1982

The State Emblem of India (Prohibition of Improper Use) Act, 2005

The State of Arunachal Pradesh Act, 1986

The State of Mizoram Act, 1986

The Street Vendors (Protection of Livelihood Andregulation of Street Vending) Act, 2014

The Suits Valuation Act, 1887

The Suppression Of Unlawful Acts Against Safety of Civil Aviation Act, 1982

The Suppression Of Unlawful Acts Against Safety Of Maritime Navigation And Fixed Platforms On Continental Shelf Act, 2002

The Surrogacy (Regulation) Act, 2021

The Technology Development Board Act, 1995

The Telecom Regulatory Authority of India Act, 1997

The Territorial Waters, Continental Shelf, Exclusive Economic Zone and Other Maritime Zones Act, 1976

The Tezpur University Act, 1993

The Tobacco Duty (Town of Bombay) Act, 1857

The Trade Marks Act, 1999

The Trade Unions Act, 1926

The Transfer of Property Act, 1882

The Transgender Persons (Protection of Rights) Act, 2019

The Transplantation of Human Organs and Tissues Act, 1994

The Tripura University Act, 2006

The Union Territory Goods and Services Tax Act, 2017

The Unit Trust of India (Transfer of Undertaking and Repeal) Act, 2002

The University of Allahabad Act, 2005

The University of Allahabad Act, 2005

The Uttar Pradesh Reorganisation Act, 2000

The Waqf Act, 1995

The Warehousing (Development and Regulation) Act, 2007

The Water (Prevention And Control Of Pollution) Cess Act, 1977

The Weapons of Mass Destruction and Their Delivery Systems (Prohibition of Unlawful Activities) Act, 2005

The Whistle Blowers Protection Act, 2014

The Wild Life (Protection) Act, 1972

The Works of Defence Act, 1903

Thr Water (Prevention and Control of Pollution) Act, 1974

types of grevious hurt

Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986

Section 114, Addition of parties to application. (sections)

New Playlist

'Fraudulently' or 'Dishonestly'

'Injury': What kind of harm (to body, mind, repulation, property) qualifies as 'injury'.

Armed Robbery/Dacoity

Bharatiya Nyaya Sanhita, 2023

capital punishment for murder

Constitutional Law

cyber bullying and suicide

Definition of Robbery (sec. 390)

Election Laws

Equal Remuneration Act, 1976

exception to murder;exceeding the rights of private defense

Failure to disclose interest by a director

Illustrations of Theft

Karnataka Land Revenue Act, 1964

Legal Maxims

Obstruction or prevention of an officer in the discharge of their duties

Section 3 Indian Penal Code, 1860 Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Indian Penal Code,1860: Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Transfer of Property Act, 1882: Interpretation-clause

Section 4 Indian Penal Code, 1860 : Extension of Code to extra-territorial offences

Section 5 Indian Penal Code, 1860 : Certain laws not to be affected by this Act

Section 6 Indian Penal Code, 1860 : Definitions in the Code to be understood subject to exceptions

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 8 Indian Penal Code, 1860 : Gender

Supreme Court Review 2023

Supreme Court Review 2024

The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

The Academy of Scientific and Innovative Research, 2011

The Acquisition of Certain Area at Ayodhya Act, 1993

The Administrative Tribunals Act, 1985

The Admiralty (Jurisdiction and Settlement of Maritime Claims) Act, 2017

The Advocates Act, 1961

The Advocates’ Welfare Fund Act, 2001

The Air (Prevention And Control Of Pollution) Act, 1981

The Aircraft Act, 1934

The Airports Authority Of India Act, 1994

The Airports Economic Regulatory Authority Of India Act, 2008

The Aligarh Muslim University Act, 1920

The All India Council For Technical Education Act, 1987

The All India Council For Technical Education Act, 1987

The Ancient Monuments Preservation Act, 1904

The Andhra Pradesh Reorganisation Act, 2014

The Anti-Hijacking Act, 2016

The Anusandhan National Research Foundation Act, 2023

The Armed Forces Tribunal Act, 2007

The Assisted Reproductive Technology (Regulation) Act, 2021

The Auroville Foundation Act, 1988

The Babasaheb Bhimrao Ambedkar University Act, 1994

The Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980

The Banning of Unregulated Deposit Schemes Act, 2019

The Bengal Bonded Warehouse Association Act,1854

The Bengal Land Revenue Sales Act, 1859

The Bengal, Agra and Assam Civil Courts Act, 1887

The Betwa River Board Act, 1976

The Bharatiya Sakshya Adhiniyam, 2023

The Bihar Reorganisation Act, 2000

The Bihar Value Added Tax Act, 2005

The Biological Diversity Act, 2002

The Births, Deaths and Marriages Registration Act, 1886

The Black Money (Undisclosed Foreign Income and Assets) and imposition of Tax Act, 2015

The Bombay Civil Courts’ Act, 1869

The Bombay Revenue Jurisdiction Act, 1876

The Bonded Labour System (Abolition) Act, 1976

The Brahmaputra Board Act, 1980

The Broach and Kaira Incumbered Estates Act, 1877

The Building and Other Construction Workers’ welfare Cess Act, 1996

The Bureau of Indian Standards Act, 2016

The Cable Television Networks (Regulation) Act, 1995

The Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985

The Carriage by Road Act, 2007

The Central Agricultural University Act, 1992

The Central Educational Institutions (Reservation in Teachers' cadre) Act, 2019

The Central Excise Act, 1944

The Central Goods and Services Tax Act, 2017

The Central Industrial Security Force (Amendment and Validation) Act, 1999

The Central Province Court of Wards Act, 1899

The Central Provinces Land-Revenue Act, 1881

The Central Road And Infrastructure Fund Act, 2000

The Central Sanskrit Universities Act, 2020

The Central Universities Act, 2009

The Central Vigilance Commission Act, 2003

The Cess and Other Taxes on Minerals (Validation) Act, 1992

The Chaparmukh-Silghat Railway Line And The Katakhal-Lalabazar Railway Line (Nationalisation) Act, 1982

The Chaparmukh-Silghat Railway Line and The Katakhal-Lalabazarrailway Line (Nationalisation) Act, 1982

The Charitable Endowments Act, 1890

The Chemical Weapons Act, 2000

The Chhattisgarh Land Revenue Code Act, 1959

The Chief Election Commissioner and Other Election Commissioners (Appointment, Conditions of service and Term of Office) Act, 2023

The Child and Adolescent (Prohibition and Regulation) Act, 1986

The Chit Funds Act, 1982

The Chutia Nagpur Encumbered Estates Act, 1876

The Cigarettes and Other Tobacco Products (Prohibition of advertisement and Regulation of Trade and Commerce, Production, The Clinical Establishments (Registration and Regulation) Act, 2010

The Cine-Workers and Cinema Theatre Workers (Regulation of Employment) Act, 1981

The Civil Liability for Nuclear Damage Act, 2010

The Clinical Establishments (Registration and Regulation) Act, 2010

The Co-Operative Societies Act, 1912

The Coal Mines (Special Provisions) Act, 2015

The Coast Guard Act, 1978

The Coastal Aquaculture Authority Act, 2005

The Coasting-Vessels Act, 1838

The Coconut Development Board Act, 1979

The Code of Civil Procedure, 1908

The Code on Social Security Act, 2020

The Code on Wages, 2019

The Coffee Act, 1942

The Coinage Act, 2011

The Collection of Statistics Act, 2008

The Commercial Courts Act, 2015

The Commission for Air Quality Management in National Capital Region and Adjoining Areas Act, 2021

The Commission of Sati (Prevention) Act, 1987

The Companies Act, 2013

The Compensatory Afforestation Fund Act, 2016

The Competition Act, 2002

The Consumer Protection Act, 2019

The Control of National Highways (Land And Traffic) Act, 2002

The Copyright Act, 1957

The Court-Fees Act, 1870

The Credit Information Companies (Regulation) Act, 2005

The Criminal Procedure (Identification) Act, 2022

The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Act, 2019

The Dalmia Dadri Cement Limited (Acquisition and Transfer of Undertakings) Act, 1981

The Dam Safety Act, 2021

The Delhi Development Authority (Validation of Disciplinary powers) Act, 1998

The Delhi Police Act, 1978

The Delhi Rent Control Act, 1958

The Delimitation Act, 2002

The Depositories Act, 1996

The Designs Act, 2000

The Direct Tax Vivad Se Vishwas Act, 2020

The Disaster Management Act, 2005

The Divorce Act, 1869

The Dock Workers (Safety, Health and Welfare) Act, 1986

The Dr. Rajendra Prasad Central Agricultural University Act, 2016

The Electricity Act, 2003

The Emigration Act, 1983

The Employee's Compensation Act, 1923

The Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 1993

The Energy Conservation Act, 2001

The English and Foreign Languages University Act, 2006

The Environment (Protection) Act, 1986

The Epidemic Diseases Act, 1897

The Essential Defence Services Act, 2021

The Expenditure-Tax Act, 1987

The Explosive Substances Act, 1908

The Explosives Act, 1884

The Export-Import Bank of India Act, 1981

The Factories Act, 1948

The Factoring Regulation Act, 2011

The Fiscal Responsibility and Budget Management Act, 2003

The Footwear Design and Development Institute Act, 2017

The Foreign Contribution (Regulation) Act, 2010

The Foreign Exchange Management Act, 1999

The Foreign Trade (Development and Regulation) Act, 1992

The Foreigners Act, 1946

The Fugitive Economic Offenders Act, 2018

The General Clauses Act, 1897

The Geographical Indications of Goods (Registration and Protection) Act, 1999

The Goa, Daman and Diu Mining Concessions (Abolition Anddeclaration as Mining Leases) Act, 1987

The Goa, Daman and Diu Reorganisation Act, 1987

The Goods and Services Tax (Compensation to States) Act, 2017

The Government Buildings Act, 1899

The Government of National Capital Territory of Delhi Act, 1991

The Government Savings Promotion Act, 1873

The Gram Nyayalayas Act, 2008

The Guardians and Wards Act, 1890

The Haj Committee Act, 2002

The Handlooms (Reservation of Articles for Production) Act, 1985

The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979

The High Court at Bombay (Extension of Jurisdiction to Goa, Daman and Diu) Act, 1981

The High Denomination Bank Notes (Demonetisation) Act, 1978

The Hind Cycles Limited and Sen-Raleigh Limited (Nationalisation) Act, 1980

The Hindu Adoptions and Maintenance Act, 1956

The Hindu Marriage Act, 1955

The Hindu Minority And Guardianship Act, 1956

The Hotel-Receipts Tax Act, 1980

The Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017

The Illegal Migrants (Determination by Tribunals) Act, 1983

The Immigration (Carriers’ Liability) Act, 2000

The Income-Tax Act, 1961

The India International Arbitration Centre Act, 2019

The Indian Antarctic Act, 2022

The Indian Christian Marriage Act, 1872

The Indian Contract Act, 1872

The Indian Council of World Affairs Act, 2001

The Indian Easements Act, 1882

The Indian Evidence Act, 1872

The Indian Forest Act, 1927

The Indian Institute of Petroleum and Energy Act, 2017

The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

The Indian Institutes of Information Technology Act, 2014

The Indian Institutes of Management Act, 2017

The Indian Maritime University Act, 2008

The Indian Nursing Council Act, 1947

The Indian Partnership Act, 1932

The Indian Penal Code, 1860

The Indian Ports Act, 1908

The Indian Red Cross Society Act, 1920

The Indian Soldiers (Litigation) Act, 1925

The Indian Stamp Act, 1899

The Indian Succession Act, 1925

The Indian Tramways Act, 1886

The Indian Treasure-Trove Act, 1878

The Indian Trusts Act, 1882

The Indira Gandhi National Open University Act, 1985

The Indira Gandhi National Tribal University Act, 2007

The Indo-Tibetan Border Police Force Act, 1992

The Industrial Development Bank (Transfer of Undertaking and Repeal) Act, 2003

The Industrial Disputes Act, 1947

The Industrial Finance Corporation (Transfer of Undertaking And Repeal) Act, 1993

The Industrial Reconstruction Bank (Transfer of Undertakings and Repeal) Act, 1997

The Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992

The Information Technology Act, 2000

The Inland Vessels Act, 2021

The Inland Waterways Authority of India Act, 1985

The Insolvency and Bankruptcy Code, 2016

The Institute of Teaching and Research in Ayurveda Act, 2020

The Insurance Regulatory and Development Authority Act, 1999

The Integrated Goods and Services Tax Act, 2017

The Intelligence Organisations (Restriction of Rights) Act, 1985

The Inter-State Migrant Workmen (Regulation of Employmentand Conditions of Service) Act, 1979

The Jamia Millia Islamia Act, 1988

The Jammu and Kashmir Reorganisation Act, 2019

The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry ACT, 2008

The Jute Companies (Nationalisation) Act, 1980

The Jute Packaging Materials (Compulsory Use in Packing Commodities) Act, 1987

The Juvenile Justice (Care and Protection of Children) Act, 2015

The Kalakshetra Foundation Act, 1993

The Lady Hardinge Medical College and Hospital (Acquisition) and Miscellaneous Provisions Act, 1977

The Lalit Kala Akadami (Taking Over of Management) Act, 1997

The Land Improvement Loans Act, 1883

The Land Ports Authority of India Act, 2010

The Land Ports Authority of India Act, 2010

The Leaders and Chief Whips of Recognised Parties and Groups The Lokpal and Lokayuktas Act, 2013

The Legal Metrology Act, 2009

The Legal Services Authorities Act, 1987

The Legal Services Authorities Act, 1987

The Limitation Act, 1963

The Limited Liability Partnership Act, 2008

The Lokpal and Lokayuktas Act, 2013

The Lotteries (Regulation) Act, 1998

The Madhya Pradesh Reorganisation Act, 2000

The Madras City Civil Court Act, 1892

The Madras Civil Courts’ Act, 1873

The Madras District Police Act, 1859

The Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996

The Mahatma Gandhi National Rural Employment Guarantee Act, 2005

The Maintenance and Welfare of Parents and Senior Citizens Act, 2007

The Major Port Authorities Act, 2021

The Majority Act, 1875

The Manipur Municipalities Act, 1994

The Manipur University Act, 2005

The Marine Aids to Navigation Act, 2021

The Maritime Anti-Piracy Act, 2022

The Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981

The Maulana Azad National Urdu University Act, 1996

The Mediation Act, 2023

The Mental Healthcare Act, 2017

The Metro Railways (Construction of Works) Act, 1978

The Metro Railways (Operation and Maintenance) Act, 2002

The Minimum Wages Act, 1948

The Mizoram University Act, 2000

The Multi-State Co-Operative Societies Act, 2002

The Multimodal Transportation of Goods Act, 1993

The Nalanda University Act, 2010

The Narcotic Drugs and Psychotropic Substances, Act, 1985

The National Bank for Agriculture and Rural Development Act, 1981

The National Bank For Financing Infrastructure Anddevelopment Act, 2021

The National Capital Region Planning Board Act, 1985

The National Capital Territory Of Delhi Laws (Special Provisions)

The National Capital Territory Of Delhi Laws (Special Provisions) Act, 2011

The National Capital Territory Of Delhi Laws(Special Provisions) Second Act, 2009

The National Commission For Allied And Healthcare Professionsact, 2021

The National Commission For Homoeopathy Act, 2020

The National Commission For Indian System Of Medicine Act, 2020

The National Commission For Safai Karamcharis Act, 1993

The National Company Limited (Acquisition And Transfer Ofundertakings) Act, 1980

The National Council For Teacher Educationact, 1993

The National Dairy Development Board Act, 1987

The National Food Security Act, 2013

The National Forensic Sciences University Act, 2020

The National Highways Authority of India Act, 1988

The National Housing Bank Act, 1987

The National Housing Bank Act, 1987

The National Institute Of Design Act, 2014

The National Institute of Mental Health Andneuro-Sciences, Bangalore Act, 2012

The National Institutes Of Food Technology,Entrepreneurship And Management Act, 2021

The National Institutes Of Technology, Science Education Andresearch Act, 2007

The National Investigation Agency Act, 2008

The National Judicial Appointments Commission Act, 2014

The National Jute Board Act, 2008

The National Medical Commission Act, 2019

The National Security Act, 1980

The National Security Guard Act, 1986

The National Sports University Act, 2018

The National Tax Tribunal Act, 2005

The National Trust for Welfare of Persons with Autism, Cerebralpalsy, Mental Retardation and Multiple Disabilities Act, 1999

The Negotiable Instruments Act, 1881

The New Delhi Municipal Council Act, 1994

The North-Western Provinces And Oudh Act, 1890

The Northern India Canal And Drainage Act, 1873

The Northern India Ferries Act, 1878

The Official Trustees Act, 1913

The Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Act, 1993

The Orissa (Alteration of Name) Act, 2011

The Oudh Estate’s Act, 1869

The Oudh Laws Act, 1876

The Oudh Taluqdars’ Relief Act, 1870

The Partition Act, 1893

The Partition of Revenue-Paying Estates Act, 1863

The Patents Act, 1970

The Payment And Settlement Systems Act, 2007

The Payment Of Wages Act, 1936

The Pension Fund Regulatory And Development Authority Act, 2013

The Pensions’ Act, 1871

The Petroleum Act, 1934

The Police Act, 1861

The Pondicherry University Act, 1985

The Prasar Bharati (Broadcasting Corporation of India) Act, 1990

The Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994

The Press and Registration of Books Act, 1867

The Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009

The Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities Act, 1980

The Prevention of Corruption Act, 1988

The Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988

The Prevention Of Money-Laundering Act, 2002

The Prisons Act, 1894

The Prize Chits and Money Circulation Schemes (Banning) Act, 1978

The Prohibition of Benami Property Transactions Act, 1988

The Prohibition Of Child Marriage Act, 2006

The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013

The Protection Of Children From Sexual Offences Act, 2012

The Protection Of Human Rights Act, 1993

The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

The Protection Of Women From Domestic Violence Act, 2005

The Provincial Small Cause Courts Act, 1887

The Public Debt Act, 1944

The Public Gambling Act, 1867

The Public Liability Insurance Act, 1991

The Public Records Act, 1993

The Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978

The Punjab District Boards Act, 1883

The Punjab Land-Revenue Act, 1887

The Punjab Tenancy Act, 1887

The Railway Claims Tribunal Act, 1987

The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007

The Rajiv Gandhi National Aviation University Act, 2013

The Rajiv Gandhi National Institute of Youth Development Act, 2012

The Rajiv Gandhi University Act, 2006

The Rani Lakshmi Bai Central Agricultural University Act, 2014

The Rashtriya Raksha University Act, 2020

The Real Estate (Regulation and Development) Act, 2016

The Recovery Of Debts And Bankruptcy Act, 1993

The Recycling Of Ships Act, 2019

The Regional Centre For Biotechnology Act, 2016

The Regional Rural Banks Act, 1976

The Registration Act, 1908

The Rehabilitation Council Of India Act, 1992

The Religious Endowments Act, 1863

The Religious Institutions (Prevention of Misuse) Act, 1988

The Repatriation of Prisoners Act, 2003

The Right of Children to Free and Compulsory Education Act, 2009

The Right To Fair Compensation And Transparency In Landacquisition, Rehabilitation And Resettlement Act, 2013

The Right To Information Act, 2005

The Rights of Persons with Disabilities Act, 2016

The Rubber Act, 1947

The Salary and Allowances of Leaders of Opposition in Parliament Act, 1977

The Saráís Act, 1867

The Sashastra Seema Bal Act, 2007

The Scheduled Castes And The Scheduled Tribes(Prevention Of Atrocities) Act, 1989

The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006

The School of Planning and Architecture Act, 2014

The Securities And Exchange Board Of India Act, 1992

The Semiconductor Integrated Circuits Layout-Design Act, 2000

The Sexual Harassment Of Women At Workplace(Prevention, Prohibition And Redressal) Act, 2013

The Sikkim University Act, 2006

The Sir Dinshaw Manockjee Petit Act, 1893

The Small Industries Development Bank Of India Act, 1989

The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976

The Smugglers And Foreign Exchange Manipulators(Forfeiture Of Property) Act, 1976

The Societies Registration Act, 1860

The South Asian University Act, 2008

The Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992

The Special Economic Zones Act, 2005

The Special Marriage Act, 1954

The Special Protection Group Act, 1988

The Specific Relief Act, 1963

The Specified Bank Notes (Cessation of Liabilities) Act, 2017

The Spices Board Act, 1986

The Sports Broadcasting Signals (Mandatory Sharing with Prasarbharati) Act, 2007

The Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum, Act, 1980

The Stage-Carriages Act, 1861

The State Bank of Sikkim (Acquisition of Shares) and Miscellaneous Provisions Act, 1982

The State Emblem of India (Prohibition of Improper Use) Act, 2005

The State of Arunachal Pradesh Act, 1986

The State of Mizoram Act, 1986

The Street Vendors (Protection of Livelihood Andregulation of Street Vending) Act, 2014

The Suits Valuation Act, 1887

The Suppression Of Unlawful Acts Against Safety of Civil Aviation Act, 1982

The Suppression Of Unlawful Acts Against Safety Of Maritime Navigation And Fixed Platforms On Continental Shelf Act, 2002

The Surrogacy (Regulation) Act, 2021

The Technology Development Board Act, 1995

The Telecom Regulatory Authority of India Act, 1997

The Territorial Waters, Continental Shelf, Exclusive Economic Zone and Other Maritime Zones Act, 1976

The Tezpur University Act, 1993

The Tobacco Duty (Town of Bombay) Act, 1857

The Trade Marks Act, 1999

The Trade Unions Act, 1926

The Transfer of Property Act, 1882

The Transgender Persons (Protection of Rights) Act, 2019

The Transplantation of Human Organs and Tissues Act, 1994

The Tripura University Act, 2006

The Union Territory Goods and Services Tax Act, 2017

The Unit Trust of India (Transfer of Undertaking and Repeal) Act, 2002

The University of Allahabad Act, 2005

The University of Allahabad Act, 2005

The Uttar Pradesh Reorganisation Act, 2000

The Waqf Act, 1995

The Warehousing (Development and Regulation) Act, 2007

The Water (Prevention And Control Of Pollution) Cess Act, 1977

The Weapons of Mass Destruction and Their Delivery Systems (Prohibition of Unlawful Activities) Act, 2005

The Whistle Blowers Protection Act, 2014

The Wild Life (Protection) Act, 1972

The Works of Defence Act, 1903

Thr Water (Prevention and Control of Pollution) Act, 1974

types of grevious hurt

Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986

Section 119, Administration of property excluded from partition. (sections)

New Playlist

'Fraudulently' or 'Dishonestly'

'Injury': What kind of harm (to body, mind, repulation, property) qualifies as 'injury'.

Armed Robbery/Dacoity

Bharatiya Nyaya Sanhita, 2023

capital punishment for murder

Constitutional Law

cyber bullying and suicide

Definition of Robbery (sec. 390)

Election Laws

Equal Remuneration Act, 1976

exception to murder;exceeding the rights of private defense

Failure to disclose interest by a director

Illustrations of Theft

Karnataka Land Revenue Act, 1964

Legal Maxims

Obstruction or prevention of an officer in the discharge of their duties

Section 3 Indian Penal Code, 1860 Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Indian Penal Code,1860: Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Transfer of Property Act, 1882: Interpretation-clause

Section 4 Indian Penal Code, 1860 : Extension of Code to extra-territorial offences

Section 5 Indian Penal Code, 1860 : Certain laws not to be affected by this Act

Section 6 Indian Penal Code, 1860 : Definitions in the Code to be understood subject to exceptions

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 8 Indian Penal Code, 1860 : Gender

Supreme Court Review 2023

Supreme Court Review 2024

The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

The Academy of Scientific and Innovative Research, 2011

The Acquisition of Certain Area at Ayodhya Act, 1993

The Administrative Tribunals Act, 1985

The Admiralty (Jurisdiction and Settlement of Maritime Claims) Act, 2017

The Advocates Act, 1961

The Advocates’ Welfare Fund Act, 2001

The Air (Prevention And Control Of Pollution) Act, 1981

The Aircraft Act, 1934

The Airports Authority Of India Act, 1994

The Airports Economic Regulatory Authority Of India Act, 2008

The Aligarh Muslim University Act, 1920

The All India Council For Technical Education Act, 1987

The All India Council For Technical Education Act, 1987

The Ancient Monuments Preservation Act, 1904

The Andhra Pradesh Reorganisation Act, 2014

The Anti-Hijacking Act, 2016

The Anusandhan National Research Foundation Act, 2023

The Armed Forces Tribunal Act, 2007

The Assisted Reproductive Technology (Regulation) Act, 2021

The Auroville Foundation Act, 1988

The Babasaheb Bhimrao Ambedkar University Act, 1994

The Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980

The Banning of Unregulated Deposit Schemes Act, 2019

The Bengal Bonded Warehouse Association Act,1854

The Bengal Land Revenue Sales Act, 1859

The Bengal, Agra and Assam Civil Courts Act, 1887

The Betwa River Board Act, 1976

The Bharatiya Sakshya Adhiniyam, 2023

The Bihar Reorganisation Act, 2000

The Bihar Value Added Tax Act, 2005

The Biological Diversity Act, 2002

The Births, Deaths and Marriages Registration Act, 1886

The Black Money (Undisclosed Foreign Income and Assets) and imposition of Tax Act, 2015

The Bombay Civil Courts’ Act, 1869

The Bombay Revenue Jurisdiction Act, 1876

The Bonded Labour System (Abolition) Act, 1976

The Brahmaputra Board Act, 1980

The Broach and Kaira Incumbered Estates Act, 1877

The Building and Other Construction Workers’ welfare Cess Act, 1996

The Bureau of Indian Standards Act, 2016

The Cable Television Networks (Regulation) Act, 1995

The Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985

The Carriage by Road Act, 2007

The Central Agricultural University Act, 1992

The Central Educational Institutions (Reservation in Teachers' cadre) Act, 2019

The Central Excise Act, 1944

The Central Goods and Services Tax Act, 2017

The Central Industrial Security Force (Amendment and Validation) Act, 1999

The Central Province Court of Wards Act, 1899

The Central Provinces Land-Revenue Act, 1881

The Central Road And Infrastructure Fund Act, 2000

The Central Sanskrit Universities Act, 2020

The Central Universities Act, 2009

The Central Vigilance Commission Act, 2003

The Cess and Other Taxes on Minerals (Validation) Act, 1992

The Chaparmukh-Silghat Railway Line And The Katakhal-Lalabazar Railway Line (Nationalisation) Act, 1982

The Chaparmukh-Silghat Railway Line and The Katakhal-Lalabazarrailway Line (Nationalisation) Act, 1982

The Charitable Endowments Act, 1890

The Chemical Weapons Act, 2000

The Chhattisgarh Land Revenue Code Act, 1959

The Chief Election Commissioner and Other Election Commissioners (Appointment, Conditions of service and Term of Office) Act, 2023

The Child and Adolescent (Prohibition and Regulation) Act, 1986

The Chit Funds Act, 1982

The Chutia Nagpur Encumbered Estates Act, 1876

The Cigarettes and Other Tobacco Products (Prohibition of advertisement and Regulation of Trade and Commerce, Production, The Clinical Establishments (Registration and Regulation) Act, 2010

The Cine-Workers and Cinema Theatre Workers (Regulation of Employment) Act, 1981

The Civil Liability for Nuclear Damage Act, 2010

The Clinical Establishments (Registration and Regulation) Act, 2010

The Co-Operative Societies Act, 1912

The Coal Mines (Special Provisions) Act, 2015

The Coast Guard Act, 1978

The Coastal Aquaculture Authority Act, 2005

The Coasting-Vessels Act, 1838

The Coconut Development Board Act, 1979

The Code of Civil Procedure, 1908

The Code on Social Security Act, 2020

The Code on Wages, 2019

The Coffee Act, 1942

The Coinage Act, 2011

The Collection of Statistics Act, 2008

The Commercial Courts Act, 2015

The Commission for Air Quality Management in National Capital Region and Adjoining Areas Act, 2021

The Commission of Sati (Prevention) Act, 1987

The Companies Act, 2013

The Compensatory Afforestation Fund Act, 2016

The Competition Act, 2002

The Consumer Protection Act, 2019

The Control of National Highways (Land And Traffic) Act, 2002

The Copyright Act, 1957

The Court-Fees Act, 1870

The Credit Information Companies (Regulation) Act, 2005

The Criminal Procedure (Identification) Act, 2022

The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Act, 2019

The Dalmia Dadri Cement Limited (Acquisition and Transfer of Undertakings) Act, 1981

The Dam Safety Act, 2021

The Delhi Development Authority (Validation of Disciplinary powers) Act, 1998

The Delhi Police Act, 1978

The Delhi Rent Control Act, 1958

The Delimitation Act, 2002

The Depositories Act, 1996

The Designs Act, 2000

The Direct Tax Vivad Se Vishwas Act, 2020

The Disaster Management Act, 2005

The Divorce Act, 1869

The Dock Workers (Safety, Health and Welfare) Act, 1986

The Dr. Rajendra Prasad Central Agricultural University Act, 2016

The Electricity Act, 2003

The Emigration Act, 1983

The Employee's Compensation Act, 1923

The Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 1993

The Energy Conservation Act, 2001

The English and Foreign Languages University Act, 2006

The Environment (Protection) Act, 1986

The Epidemic Diseases Act, 1897

The Essential Defence Services Act, 2021

The Expenditure-Tax Act, 1987

The Explosive Substances Act, 1908

The Explosives Act, 1884

The Export-Import Bank of India Act, 1981

The Factories Act, 1948

The Factoring Regulation Act, 2011

The Fiscal Responsibility and Budget Management Act, 2003

The Footwear Design and Development Institute Act, 2017

The Foreign Contribution (Regulation) Act, 2010

The Foreign Exchange Management Act, 1999

The Foreign Trade (Development and Regulation) Act, 1992

The Foreigners Act, 1946

The Fugitive Economic Offenders Act, 2018

The General Clauses Act, 1897

The Geographical Indications of Goods (Registration and Protection) Act, 1999

The Goa, Daman and Diu Mining Concessions (Abolition Anddeclaration as Mining Leases) Act, 1987

The Goa, Daman and Diu Reorganisation Act, 1987

The Goods and Services Tax (Compensation to States) Act, 2017

The Government Buildings Act, 1899

The Government of National Capital Territory of Delhi Act, 1991

The Government Savings Promotion Act, 1873

The Gram Nyayalayas Act, 2008

The Guardians and Wards Act, 1890

The Haj Committee Act, 2002

The Handlooms (Reservation of Articles for Production) Act, 1985

The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979

The High Court at Bombay (Extension of Jurisdiction to Goa, Daman and Diu) Act, 1981

The High Denomination Bank Notes (Demonetisation) Act, 1978

The Hind Cycles Limited and Sen-Raleigh Limited (Nationalisation) Act, 1980

The Hindu Adoptions and Maintenance Act, 1956

The Hindu Marriage Act, 1955

The Hindu Minority And Guardianship Act, 1956

The Hotel-Receipts Tax Act, 1980

The Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017

The Illegal Migrants (Determination by Tribunals) Act, 1983

The Immigration (Carriers’ Liability) Act, 2000

The Income-Tax Act, 1961

The India International Arbitration Centre Act, 2019

The Indian Antarctic Act, 2022

The Indian Christian Marriage Act, 1872

The Indian Contract Act, 1872

The Indian Council of World Affairs Act, 2001

The Indian Easements Act, 1882

The Indian Evidence Act, 1872

The Indian Forest Act, 1927

The Indian Institute of Petroleum and Energy Act, 2017

The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

The Indian Institutes of Information Technology Act, 2014

The Indian Institutes of Management Act, 2017

The Indian Maritime University Act, 2008

The Indian Nursing Council Act, 1947

The Indian Partnership Act, 1932

The Indian Penal Code, 1860

The Indian Ports Act, 1908

The Indian Red Cross Society Act, 1920

The Indian Soldiers (Litigation) Act, 1925

The Indian Stamp Act, 1899

The Indian Succession Act, 1925

The Indian Tramways Act, 1886

The Indian Treasure-Trove Act, 1878

The Indian Trusts Act, 1882

The Indira Gandhi National Open University Act, 1985

The Indira Gandhi National Tribal University Act, 2007

The Indo-Tibetan Border Police Force Act, 1992

The Industrial Development Bank (Transfer of Undertaking and Repeal) Act, 2003

The Industrial Disputes Act, 1947

The Industrial Finance Corporation (Transfer of Undertaking And Repeal) Act, 1993

The Industrial Reconstruction Bank (Transfer of Undertakings and Repeal) Act, 1997

The Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992

The Information Technology Act, 2000

The Inland Vessels Act, 2021

The Inland Waterways Authority of India Act, 1985

The Insolvency and Bankruptcy Code, 2016

The Institute of Teaching and Research in Ayurveda Act, 2020

The Insurance Regulatory and Development Authority Act, 1999

The Integrated Goods and Services Tax Act, 2017

The Intelligence Organisations (Restriction of Rights) Act, 1985

The Inter-State Migrant Workmen (Regulation of Employmentand Conditions of Service) Act, 1979

The Jamia Millia Islamia Act, 1988

The Jammu and Kashmir Reorganisation Act, 2019

The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry ACT, 2008

The Jute Companies (Nationalisation) Act, 1980

The Jute Packaging Materials (Compulsory Use in Packing Commodities) Act, 1987

The Juvenile Justice (Care and Protection of Children) Act, 2015

The Kalakshetra Foundation Act, 1993

The Lady Hardinge Medical College and Hospital (Acquisition) and Miscellaneous Provisions Act, 1977

The Lalit Kala Akadami (Taking Over of Management) Act, 1997

The Land Improvement Loans Act, 1883

The Land Ports Authority of India Act, 2010

The Land Ports Authority of India Act, 2010

The Leaders and Chief Whips of Recognised Parties and Groups The Lokpal and Lokayuktas Act, 2013

The Legal Metrology Act, 2009

The Legal Services Authorities Act, 1987

The Legal Services Authorities Act, 1987

The Limitation Act, 1963

The Limited Liability Partnership Act, 2008

The Lokpal and Lokayuktas Act, 2013

The Lotteries (Regulation) Act, 1998

The Madhya Pradesh Reorganisation Act, 2000

The Madras City Civil Court Act, 1892

The Madras Civil Courts’ Act, 1873

The Madras District Police Act, 1859

The Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996

The Mahatma Gandhi National Rural Employment Guarantee Act, 2005

The Maintenance and Welfare of Parents and Senior Citizens Act, 2007

The Major Port Authorities Act, 2021

The Majority Act, 1875

The Manipur Municipalities Act, 1994

The Manipur University Act, 2005

The Marine Aids to Navigation Act, 2021

The Maritime Anti-Piracy Act, 2022

The Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981

The Maulana Azad National Urdu University Act, 1996

The Mediation Act, 2023

The Mental Healthcare Act, 2017

The Metro Railways (Construction of Works) Act, 1978

The Metro Railways (Operation and Maintenance) Act, 2002

The Minimum Wages Act, 1948

The Mizoram University Act, 2000

The Multi-State Co-Operative Societies Act, 2002

The Multimodal Transportation of Goods Act, 1993

The Nalanda University Act, 2010

The Narcotic Drugs and Psychotropic Substances, Act, 1985

The National Bank for Agriculture and Rural Development Act, 1981

The National Bank For Financing Infrastructure Anddevelopment Act, 2021

The National Capital Region Planning Board Act, 1985

The National Capital Territory Of Delhi Laws (Special Provisions)

The National Capital Territory Of Delhi Laws (Special Provisions) Act, 2011

The National Capital Territory Of Delhi Laws(Special Provisions) Second Act, 2009

The National Commission For Allied And Healthcare Professionsact, 2021

The National Commission For Homoeopathy Act, 2020

The National Commission For Indian System Of Medicine Act, 2020

The National Commission For Safai Karamcharis Act, 1993

The National Company Limited (Acquisition And Transfer Ofundertakings) Act, 1980

The National Council For Teacher Educationact, 1993

The National Dairy Development Board Act, 1987

The National Food Security Act, 2013

The National Forensic Sciences University Act, 2020

The National Highways Authority of India Act, 1988

The National Housing Bank Act, 1987

The National Housing Bank Act, 1987

The National Institute Of Design Act, 2014

The National Institute of Mental Health Andneuro-Sciences, Bangalore Act, 2012

The National Institutes Of Food Technology,Entrepreneurship And Management Act, 2021

The National Institutes Of Technology, Science Education Andresearch Act, 2007

The National Investigation Agency Act, 2008

The National Judicial Appointments Commission Act, 2014

The National Jute Board Act, 2008

The National Medical Commission Act, 2019

The National Security Act, 1980

The National Security Guard Act, 1986

The National Sports University Act, 2018

The National Tax Tribunal Act, 2005

The National Trust for Welfare of Persons with Autism, Cerebralpalsy, Mental Retardation and Multiple Disabilities Act, 1999

The Negotiable Instruments Act, 1881

The New Delhi Municipal Council Act, 1994

The North-Western Provinces And Oudh Act, 1890

The Northern India Canal And Drainage Act, 1873

The Northern India Ferries Act, 1878

The Official Trustees Act, 1913

The Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Act, 1993

The Orissa (Alteration of Name) Act, 2011

The Oudh Estate’s Act, 1869

The Oudh Laws Act, 1876

The Oudh Taluqdars’ Relief Act, 1870

The Partition Act, 1893

The Partition of Revenue-Paying Estates Act, 1863

The Patents Act, 1970

The Payment And Settlement Systems Act, 2007

The Payment Of Wages Act, 1936

The Pension Fund Regulatory And Development Authority Act, 2013

The Pensions’ Act, 1871

The Petroleum Act, 1934

The Police Act, 1861

The Pondicherry University Act, 1985

The Prasar Bharati (Broadcasting Corporation of India) Act, 1990

The Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994

The Press and Registration of Books Act, 1867

The Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009

The Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities Act, 1980

The Prevention of Corruption Act, 1988

The Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988

The Prevention Of Money-Laundering Act, 2002

The Prisons Act, 1894

The Prize Chits and Money Circulation Schemes (Banning) Act, 1978

The Prohibition of Benami Property Transactions Act, 1988

The Prohibition Of Child Marriage Act, 2006

The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013

The Protection Of Children From Sexual Offences Act, 2012

The Protection Of Human Rights Act, 1993

The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

The Protection Of Women From Domestic Violence Act, 2005

The Provincial Small Cause Courts Act, 1887

The Public Debt Act, 1944

The Public Gambling Act, 1867

The Public Liability Insurance Act, 1991

The Public Records Act, 1993

The Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978

The Punjab District Boards Act, 1883

The Punjab Land-Revenue Act, 1887

The Punjab Tenancy Act, 1887

The Railway Claims Tribunal Act, 1987

The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007

The Rajiv Gandhi National Aviation University Act, 2013

The Rajiv Gandhi National Institute of Youth Development Act, 2012

The Rajiv Gandhi University Act, 2006

The Rani Lakshmi Bai Central Agricultural University Act, 2014

The Rashtriya Raksha University Act, 2020

The Real Estate (Regulation and Development) Act, 2016

The Recovery Of Debts And Bankruptcy Act, 1993

The Recycling Of Ships Act, 2019

The Regional Centre For Biotechnology Act, 2016

The Regional Rural Banks Act, 1976

The Registration Act, 1908

The Rehabilitation Council Of India Act, 1992

The Religious Endowments Act, 1863

The Religious Institutions (Prevention of Misuse) Act, 1988

The Repatriation of Prisoners Act, 2003

The Right of Children to Free and Compulsory Education Act, 2009

The Right To Fair Compensation And Transparency In Landacquisition, Rehabilitation And Resettlement Act, 2013

The Right To Information Act, 2005

The Rights of Persons with Disabilities Act, 2016

The Rubber Act, 1947

The Salary and Allowances of Leaders of Opposition in Parliament Act, 1977

The Saráís Act, 1867

The Sashastra Seema Bal Act, 2007

The Scheduled Castes And The Scheduled Tribes(Prevention Of Atrocities) Act, 1989

The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006

The School of Planning and Architecture Act, 2014

The Securities And Exchange Board Of India Act, 1992

The Semiconductor Integrated Circuits Layout-Design Act, 2000

The Sexual Harassment Of Women At Workplace(Prevention, Prohibition And Redressal) Act, 2013

The Sikkim University Act, 2006

The Sir Dinshaw Manockjee Petit Act, 1893

The Small Industries Development Bank Of India Act, 1989

The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976

The Smugglers And Foreign Exchange Manipulators(Forfeiture Of Property) Act, 1976

The Societies Registration Act, 1860

The South Asian University Act, 2008

The Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992

The Special Economic Zones Act, 2005

The Special Marriage Act, 1954

The Special Protection Group Act, 1988

The Specific Relief Act, 1963

The Specified Bank Notes (Cessation of Liabilities) Act, 2017

The Spices Board Act, 1986

The Sports Broadcasting Signals (Mandatory Sharing with Prasarbharati) Act, 2007

The Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum, Act, 1980

The Stage-Carriages Act, 1861

The State Bank of Sikkim (Acquisition of Shares) and Miscellaneous Provisions Act, 1982

The State Emblem of India (Prohibition of Improper Use) Act, 2005

The State of Arunachal Pradesh Act, 1986

The State of Mizoram Act, 1986

The Street Vendors (Protection of Livelihood Andregulation of Street Vending) Act, 2014

The Suits Valuation Act, 1887

The Suppression Of Unlawful Acts Against Safety of Civil Aviation Act, 1982

The Suppression Of Unlawful Acts Against Safety Of Maritime Navigation And Fixed Platforms On Continental Shelf Act, 2002

The Surrogacy (Regulation) Act, 2021

The Technology Development Board Act, 1995

The Telecom Regulatory Authority of India Act, 1997

The Territorial Waters, Continental Shelf, Exclusive Economic Zone and Other Maritime Zones Act, 1976

The Tezpur University Act, 1993

The Tobacco Duty (Town of Bombay) Act, 1857

The Trade Marks Act, 1999

The Trade Unions Act, 1926

The Transfer of Property Act, 1882

The Transgender Persons (Protection of Rights) Act, 2019

The Transplantation of Human Organs and Tissues Act, 1994

The Tripura University Act, 2006

The Union Territory Goods and Services Tax Act, 2017

The Unit Trust of India (Transfer of Undertaking and Repeal) Act, 2002

The University of Allahabad Act, 2005

The University of Allahabad Act, 2005

The Uttar Pradesh Reorganisation Act, 2000

The Waqf Act, 1995

The Warehousing (Development and Regulation) Act, 2007

The Water (Prevention And Control Of Pollution) Cess Act, 1977

The Weapons of Mass Destruction and Their Delivery Systems (Prohibition of Unlawful Activities) Act, 2005

The Whistle Blowers Protection Act, 2014

The Wild Life (Protection) Act, 1972

The Works of Defence Act, 1903

Thr Water (Prevention and Control of Pollution) Act, 1974

types of grevious hurt

Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986

Section 123, Affirmation of partitions privately effected. (sections)

New Playlist

'Fraudulently' or 'Dishonestly'

'Injury': What kind of harm (to body, mind, repulation, property) qualifies as 'injury'.

Armed Robbery/Dacoity

Bharatiya Nyaya Sanhita, 2023

capital punishment for murder

Constitutional Law

cyber bullying and suicide

Definition of Robbery (sec. 390)

Election Laws

Equal Remuneration Act, 1976

exception to murder;exceeding the rights of private defense

Failure to disclose interest by a director

Illustrations of Theft

Karnataka Land Revenue Act, 1964

Legal Maxims

Obstruction or prevention of an officer in the discharge of their duties

Section 3 Indian Penal Code, 1860 Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Indian Penal Code,1860: Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Transfer of Property Act, 1882: Interpretation-clause

Section 4 Indian Penal Code, 1860 : Extension of Code to extra-territorial offences

Section 5 Indian Penal Code, 1860 : Certain laws not to be affected by this Act

Section 6 Indian Penal Code, 1860 : Definitions in the Code to be understood subject to exceptions

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 8 Indian Penal Code, 1860 : Gender

Supreme Court Review 2023

Supreme Court Review 2024

The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

The Academy of Scientific and Innovative Research, 2011

The Acquisition of Certain Area at Ayodhya Act, 1993

The Administrative Tribunals Act, 1985

The Admiralty (Jurisdiction and Settlement of Maritime Claims) Act, 2017

The Advocates Act, 1961

The Advocates’ Welfare Fund Act, 2001

The Air (Prevention And Control Of Pollution) Act, 1981

The Aircraft Act, 1934

The Airports Authority Of India Act, 1994

The Airports Economic Regulatory Authority Of India Act, 2008

The Aligarh Muslim University Act, 1920

The All India Council For Technical Education Act, 1987

The All India Council For Technical Education Act, 1987

The Ancient Monuments Preservation Act, 1904

The Andhra Pradesh Reorganisation Act, 2014

The Anti-Hijacking Act, 2016

The Anusandhan National Research Foundation Act, 2023

The Armed Forces Tribunal Act, 2007

The Assisted Reproductive Technology (Regulation) Act, 2021

The Auroville Foundation Act, 1988

The Babasaheb Bhimrao Ambedkar University Act, 1994

The Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980

The Banning of Unregulated Deposit Schemes Act, 2019

The Bengal Bonded Warehouse Association Act,1854

The Bengal Land Revenue Sales Act, 1859

The Bengal, Agra and Assam Civil Courts Act, 1887

The Betwa River Board Act, 1976

The Bharatiya Sakshya Adhiniyam, 2023

The Bihar Reorganisation Act, 2000

The Bihar Value Added Tax Act, 2005

The Biological Diversity Act, 2002

The Births, Deaths and Marriages Registration Act, 1886

The Black Money (Undisclosed Foreign Income and Assets) and imposition of Tax Act, 2015

The Bombay Civil Courts’ Act, 1869

The Bombay Revenue Jurisdiction Act, 1876

The Bonded Labour System (Abolition) Act, 1976

The Brahmaputra Board Act, 1980

The Broach and Kaira Incumbered Estates Act, 1877

The Building and Other Construction Workers’ welfare Cess Act, 1996

The Bureau of Indian Standards Act, 2016

The Cable Television Networks (Regulation) Act, 1995

The Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985

The Carriage by Road Act, 2007

The Central Agricultural University Act, 1992

The Central Educational Institutions (Reservation in Teachers' cadre) Act, 2019

The Central Excise Act, 1944

The Central Goods and Services Tax Act, 2017

The Central Industrial Security Force (Amendment and Validation) Act, 1999

The Central Province Court of Wards Act, 1899

The Central Provinces Land-Revenue Act, 1881

The Central Road And Infrastructure Fund Act, 2000

The Central Sanskrit Universities Act, 2020

The Central Universities Act, 2009

The Central Vigilance Commission Act, 2003

The Cess and Other Taxes on Minerals (Validation) Act, 1992

The Chaparmukh-Silghat Railway Line And The Katakhal-Lalabazar Railway Line (Nationalisation) Act, 1982

The Chaparmukh-Silghat Railway Line and The Katakhal-Lalabazarrailway Line (Nationalisation) Act, 1982

The Charitable Endowments Act, 1890

The Chemical Weapons Act, 2000

The Chhattisgarh Land Revenue Code Act, 1959

The Chief Election Commissioner and Other Election Commissioners (Appointment, Conditions of service and Term of Office) Act, 2023

The Child and Adolescent (Prohibition and Regulation) Act, 1986

The Chit Funds Act, 1982

The Chutia Nagpur Encumbered Estates Act, 1876

The Cigarettes and Other Tobacco Products (Prohibition of advertisement and Regulation of Trade and Commerce, Production, The Clinical Establishments (Registration and Regulation) Act, 2010

The Cine-Workers and Cinema Theatre Workers (Regulation of Employment) Act, 1981

The Civil Liability for Nuclear Damage Act, 2010

The Clinical Establishments (Registration and Regulation) Act, 2010

The Co-Operative Societies Act, 1912

The Coal Mines (Special Provisions) Act, 2015

The Coast Guard Act, 1978

The Coastal Aquaculture Authority Act, 2005

The Coasting-Vessels Act, 1838

The Coconut Development Board Act, 1979

The Code of Civil Procedure, 1908

The Code on Social Security Act, 2020

The Code on Wages, 2019

The Coffee Act, 1942

The Coinage Act, 2011

The Collection of Statistics Act, 2008

The Commercial Courts Act, 2015

The Commission for Air Quality Management in National Capital Region and Adjoining Areas Act, 2021

The Commission of Sati (Prevention) Act, 1987

The Companies Act, 2013

The Compensatory Afforestation Fund Act, 2016

The Competition Act, 2002

The Consumer Protection Act, 2019

The Control of National Highways (Land And Traffic) Act, 2002

The Copyright Act, 1957

The Court-Fees Act, 1870

The Credit Information Companies (Regulation) Act, 2005

The Criminal Procedure (Identification) Act, 2022

The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Act, 2019

The Dalmia Dadri Cement Limited (Acquisition and Transfer of Undertakings) Act, 1981

The Dam Safety Act, 2021

The Delhi Development Authority (Validation of Disciplinary powers) Act, 1998

The Delhi Police Act, 1978

The Delhi Rent Control Act, 1958

The Delimitation Act, 2002

The Depositories Act, 1996

The Designs Act, 2000

The Direct Tax Vivad Se Vishwas Act, 2020

The Disaster Management Act, 2005

The Divorce Act, 1869

The Dock Workers (Safety, Health and Welfare) Act, 1986

The Dr. Rajendra Prasad Central Agricultural University Act, 2016

The Electricity Act, 2003

The Emigration Act, 1983

The Employee's Compensation Act, 1923

The Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 1993

The Energy Conservation Act, 2001

The English and Foreign Languages University Act, 2006

The Environment (Protection) Act, 1986

The Epidemic Diseases Act, 1897

The Essential Defence Services Act, 2021

The Expenditure-Tax Act, 1987

The Explosive Substances Act, 1908

The Explosives Act, 1884

The Export-Import Bank of India Act, 1981

The Factories Act, 1948

The Factoring Regulation Act, 2011

The Fiscal Responsibility and Budget Management Act, 2003

The Footwear Design and Development Institute Act, 2017

The Foreign Contribution (Regulation) Act, 2010

The Foreign Exchange Management Act, 1999

The Foreign Trade (Development and Regulation) Act, 1992

The Foreigners Act, 1946

The Fugitive Economic Offenders Act, 2018

The General Clauses Act, 1897

The Geographical Indications of Goods (Registration and Protection) Act, 1999

The Goa, Daman and Diu Mining Concessions (Abolition Anddeclaration as Mining Leases) Act, 1987

The Goa, Daman and Diu Reorganisation Act, 1987

The Goods and Services Tax (Compensation to States) Act, 2017

The Government Buildings Act, 1899

The Government of National Capital Territory of Delhi Act, 1991

The Government Savings Promotion Act, 1873

The Gram Nyayalayas Act, 2008

The Guardians and Wards Act, 1890

The Haj Committee Act, 2002

The Handlooms (Reservation of Articles for Production) Act, 1985

The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979

The High Court at Bombay (Extension of Jurisdiction to Goa, Daman and Diu) Act, 1981

The High Denomination Bank Notes (Demonetisation) Act, 1978

The Hind Cycles Limited and Sen-Raleigh Limited (Nationalisation) Act, 1980

The Hindu Adoptions and Maintenance Act, 1956

The Hindu Marriage Act, 1955

The Hindu Minority And Guardianship Act, 1956

The Hotel-Receipts Tax Act, 1980

The Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017

The Illegal Migrants (Determination by Tribunals) Act, 1983

The Immigration (Carriers’ Liability) Act, 2000

The Income-Tax Act, 1961

The India International Arbitration Centre Act, 2019

The Indian Antarctic Act, 2022

The Indian Christian Marriage Act, 1872

The Indian Contract Act, 1872

The Indian Council of World Affairs Act, 2001

The Indian Easements Act, 1882

The Indian Evidence Act, 1872

The Indian Forest Act, 1927

The Indian Institute of Petroleum and Energy Act, 2017

The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

The Indian Institutes of Information Technology Act, 2014

The Indian Institutes of Management Act, 2017

The Indian Maritime University Act, 2008

The Indian Nursing Council Act, 1947

The Indian Partnership Act, 1932

The Indian Penal Code, 1860

The Indian Ports Act, 1908

The Indian Red Cross Society Act, 1920

The Indian Soldiers (Litigation) Act, 1925

The Indian Stamp Act, 1899

The Indian Succession Act, 1925

The Indian Tramways Act, 1886

The Indian Treasure-Trove Act, 1878

The Indian Trusts Act, 1882

The Indira Gandhi National Open University Act, 1985

The Indira Gandhi National Tribal University Act, 2007

The Indo-Tibetan Border Police Force Act, 1992

The Industrial Development Bank (Transfer of Undertaking and Repeal) Act, 2003

The Industrial Disputes Act, 1947

The Industrial Finance Corporation (Transfer of Undertaking And Repeal) Act, 1993

The Industrial Reconstruction Bank (Transfer of Undertakings and Repeal) Act, 1997

The Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992

The Information Technology Act, 2000

The Inland Vessels Act, 2021

The Inland Waterways Authority of India Act, 1985

The Insolvency and Bankruptcy Code, 2016

The Institute of Teaching and Research in Ayurveda Act, 2020

The Insurance Regulatory and Development Authority Act, 1999

The Integrated Goods and Services Tax Act, 2017

The Intelligence Organisations (Restriction of Rights) Act, 1985

The Inter-State Migrant Workmen (Regulation of Employmentand Conditions of Service) Act, 1979

The Jamia Millia Islamia Act, 1988

The Jammu and Kashmir Reorganisation Act, 2019

The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry ACT, 2008

The Jute Companies (Nationalisation) Act, 1980

The Jute Packaging Materials (Compulsory Use in Packing Commodities) Act, 1987

The Juvenile Justice (Care and Protection of Children) Act, 2015

The Kalakshetra Foundation Act, 1993

The Lady Hardinge Medical College and Hospital (Acquisition) and Miscellaneous Provisions Act, 1977

The Lalit Kala Akadami (Taking Over of Management) Act, 1997

The Land Improvement Loans Act, 1883

The Land Ports Authority of India Act, 2010

The Land Ports Authority of India Act, 2010

The Leaders and Chief Whips of Recognised Parties and Groups The Lokpal and Lokayuktas Act, 2013

The Legal Metrology Act, 2009

The Legal Services Authorities Act, 1987

The Legal Services Authorities Act, 1987

The Limitation Act, 1963

The Limited Liability Partnership Act, 2008

The Lokpal and Lokayuktas Act, 2013

The Lotteries (Regulation) Act, 1998

The Madhya Pradesh Reorganisation Act, 2000

The Madras City Civil Court Act, 1892

The Madras Civil Courts’ Act, 1873

The Madras District Police Act, 1859

The Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996

The Mahatma Gandhi National Rural Employment Guarantee Act, 2005

The Maintenance and Welfare of Parents and Senior Citizens Act, 2007

The Major Port Authorities Act, 2021

The Majority Act, 1875

The Manipur Municipalities Act, 1994

The Manipur University Act, 2005

The Marine Aids to Navigation Act, 2021

The Maritime Anti-Piracy Act, 2022

The Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981

The Maulana Azad National Urdu University Act, 1996

The Mediation Act, 2023

The Mental Healthcare Act, 2017

The Metro Railways (Construction of Works) Act, 1978

The Metro Railways (Operation and Maintenance) Act, 2002

The Minimum Wages Act, 1948

The Mizoram University Act, 2000

The Multi-State Co-Operative Societies Act, 2002

The Multimodal Transportation of Goods Act, 1993

The Nalanda University Act, 2010

The Narcotic Drugs and Psychotropic Substances, Act, 1985

The National Bank for Agriculture and Rural Development Act, 1981

The National Bank For Financing Infrastructure Anddevelopment Act, 2021

The National Capital Region Planning Board Act, 1985

The National Capital Territory Of Delhi Laws (Special Provisions)

The National Capital Territory Of Delhi Laws (Special Provisions) Act, 2011

The National Capital Territory Of Delhi Laws(Special Provisions) Second Act, 2009

The National Commission For Allied And Healthcare Professionsact, 2021

The National Commission For Homoeopathy Act, 2020

The National Commission For Indian System Of Medicine Act, 2020

The National Commission For Safai Karamcharis Act, 1993

The National Company Limited (Acquisition And Transfer Ofundertakings) Act, 1980

The National Council For Teacher Educationact, 1993

The National Dairy Development Board Act, 1987

The National Food Security Act, 2013

The National Forensic Sciences University Act, 2020

The National Highways Authority of India Act, 1988

The National Housing Bank Act, 1987

The National Housing Bank Act, 1987

The National Institute Of Design Act, 2014

The National Institute of Mental Health Andneuro-Sciences, Bangalore Act, 2012

The National Institutes Of Food Technology,Entrepreneurship And Management Act, 2021

The National Institutes Of Technology, Science Education Andresearch Act, 2007

The National Investigation Agency Act, 2008

The National Judicial Appointments Commission Act, 2014

The National Jute Board Act, 2008

The National Medical Commission Act, 2019

The National Security Act, 1980

The National Security Guard Act, 1986

The National Sports University Act, 2018

The National Tax Tribunal Act, 2005

The National Trust for Welfare of Persons with Autism, Cerebralpalsy, Mental Retardation and Multiple Disabilities Act, 1999

The Negotiable Instruments Act, 1881

The New Delhi Municipal Council Act, 1994

The North-Western Provinces And Oudh Act, 1890

The Northern India Canal And Drainage Act, 1873

The Northern India Ferries Act, 1878

The Official Trustees Act, 1913

The Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Act, 1993

The Orissa (Alteration of Name) Act, 2011

The Oudh Estate’s Act, 1869

The Oudh Laws Act, 1876

The Oudh Taluqdars’ Relief Act, 1870

The Partition Act, 1893

The Partition of Revenue-Paying Estates Act, 1863

The Patents Act, 1970

The Payment And Settlement Systems Act, 2007

The Payment Of Wages Act, 1936

The Pension Fund Regulatory And Development Authority Act, 2013

The Pensions’ Act, 1871

The Petroleum Act, 1934

The Police Act, 1861

The Pondicherry University Act, 1985

The Prasar Bharati (Broadcasting Corporation of India) Act, 1990

The Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994

The Press and Registration of Books Act, 1867

The Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009

The Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities Act, 1980

The Prevention of Corruption Act, 1988

The Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988

The Prevention Of Money-Laundering Act, 2002

The Prisons Act, 1894

The Prize Chits and Money Circulation Schemes (Banning) Act, 1978

The Prohibition of Benami Property Transactions Act, 1988

The Prohibition Of Child Marriage Act, 2006

The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013

The Protection Of Children From Sexual Offences Act, 2012

The Protection Of Human Rights Act, 1993

The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

The Protection Of Women From Domestic Violence Act, 2005

The Provincial Small Cause Courts Act, 1887

The Public Debt Act, 1944

The Public Gambling Act, 1867

The Public Liability Insurance Act, 1991

The Public Records Act, 1993

The Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978

The Punjab District Boards Act, 1883

The Punjab Land-Revenue Act, 1887

The Punjab Tenancy Act, 1887

The Railway Claims Tribunal Act, 1987

The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007

The Rajiv Gandhi National Aviation University Act, 2013

The Rajiv Gandhi National Institute of Youth Development Act, 2012

The Rajiv Gandhi University Act, 2006

The Rani Lakshmi Bai Central Agricultural University Act, 2014

The Rashtriya Raksha University Act, 2020

The Real Estate (Regulation and Development) Act, 2016

The Recovery Of Debts And Bankruptcy Act, 1993

The Recycling Of Ships Act, 2019

The Regional Centre For Biotechnology Act, 2016

The Regional Rural Banks Act, 1976

The Registration Act, 1908

The Rehabilitation Council Of India Act, 1992

The Religious Endowments Act, 1863

The Religious Institutions (Prevention of Misuse) Act, 1988

The Repatriation of Prisoners Act, 2003

The Right of Children to Free and Compulsory Education Act, 2009

The Right To Fair Compensation And Transparency In Landacquisition, Rehabilitation And Resettlement Act, 2013

The Right To Information Act, 2005

The Rights of Persons with Disabilities Act, 2016

The Rubber Act, 1947

The Salary and Allowances of Leaders of Opposition in Parliament Act, 1977

The Saráís Act, 1867

The Sashastra Seema Bal Act, 2007

The Scheduled Castes And The Scheduled Tribes(Prevention Of Atrocities) Act, 1989

The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006

The School of Planning and Architecture Act, 2014

The Securities And Exchange Board Of India Act, 1992

The Semiconductor Integrated Circuits Layout-Design Act, 2000

The Sexual Harassment Of Women At Workplace(Prevention, Prohibition And Redressal) Act, 2013

The Sikkim University Act, 2006

The Sir Dinshaw Manockjee Petit Act, 1893

The Small Industries Development Bank Of India Act, 1989

The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976

The Smugglers And Foreign Exchange Manipulators(Forfeiture Of Property) Act, 1976

The Societies Registration Act, 1860

The South Asian University Act, 2008

The Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992

The Special Economic Zones Act, 2005

The Special Marriage Act, 1954

The Special Protection Group Act, 1988

The Specific Relief Act, 1963

The Specified Bank Notes (Cessation of Liabilities) Act, 2017

The Spices Board Act, 1986

The Sports Broadcasting Signals (Mandatory Sharing with Prasarbharati) Act, 2007

The Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum, Act, 1980

The Stage-Carriages Act, 1861

The State Bank of Sikkim (Acquisition of Shares) and Miscellaneous Provisions Act, 1982

The State Emblem of India (Prohibition of Improper Use) Act, 2005

The State of Arunachal Pradesh Act, 1986

The State of Mizoram Act, 1986

The Street Vendors (Protection of Livelihood Andregulation of Street Vending) Act, 2014

The Suits Valuation Act, 1887

The Suppression Of Unlawful Acts Against Safety of Civil Aviation Act, 1982

The Suppression Of Unlawful Acts Against Safety Of Maritime Navigation And Fixed Platforms On Continental Shelf Act, 2002

The Surrogacy (Regulation) Act, 2021

The Technology Development Board Act, 1995

The Telecom Regulatory Authority of India Act, 1997

The Territorial Waters, Continental Shelf, Exclusive Economic Zone and Other Maritime Zones Act, 1976

The Tezpur University Act, 1993

The Tobacco Duty (Town of Bombay) Act, 1857

The Trade Marks Act, 1999

The Trade Unions Act, 1926

The Transfer of Property Act, 1882

The Transgender Persons (Protection of Rights) Act, 2019

The Transplantation of Human Organs and Tissues Act, 1994

The Tripura University Act, 2006

The Union Territory Goods and Services Tax Act, 2017

The Unit Trust of India (Transfer of Undertaking and Repeal) Act, 2002

The University of Allahabad Act, 2005

The University of Allahabad Act, 2005

The Uttar Pradesh Reorganisation Act, 2000

The Waqf Act, 1995

The Warehousing (Development and Regulation) Act, 2007

The Water (Prevention And Control Of Pollution) Cess Act, 1977

The Weapons of Mass Destruction and Their Delivery Systems (Prohibition of Unlawful Activities) Act, 2005

The Whistle Blowers Protection Act, 2014

The Wild Life (Protection) Act, 1972

The Works of Defence Act, 1903

Thr Water (Prevention and Control of Pollution) Act, 1974

types of grevious hurt

Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986

Section 51, Announcement of assessment. (sections)

New Playlist

'Fraudulently' or 'Dishonestly'

'Injury': What kind of harm (to body, mind, repulation, property) qualifies as 'injury'.

Armed Robbery/Dacoity

Bharatiya Nyaya Sanhita, 2023

capital punishment for murder

Constitutional Law

cyber bullying and suicide

Definition of Robbery (sec. 390)

Election Laws

Equal Remuneration Act, 1976

exception to murder;exceeding the rights of private defense

Failure to disclose interest by a director

Illustrations of Theft

Karnataka Land Revenue Act, 1964

Legal Maxims

Obstruction or prevention of an officer in the discharge of their duties

Section 3 Indian Penal Code, 1860 Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Indian Penal Code,1860: Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Transfer of Property Act, 1882: Interpretation-clause

Section 4 Indian Penal Code, 1860 : Extension of Code to extra-territorial offences

Section 5 Indian Penal Code, 1860 : Certain laws not to be affected by this Act

Section 6 Indian Penal Code, 1860 : Definitions in the Code to be understood subject to exceptions

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 8 Indian Penal Code, 1860 : Gender

Supreme Court Review 2023

Supreme Court Review 2024

The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

The Academy of Scientific and Innovative Research, 2011

The Acquisition of Certain Area at Ayodhya Act, 1993

The Administrative Tribunals Act, 1985

The Admiralty (Jurisdiction and Settlement of Maritime Claims) Act, 2017

The Advocates Act, 1961

The Advocates’ Welfare Fund Act, 2001

The Air (Prevention And Control Of Pollution) Act, 1981

The Aircraft Act, 1934

The Airports Authority Of India Act, 1994

The Airports Economic Regulatory Authority Of India Act, 2008

The Aligarh Muslim University Act, 1920

The All India Council For Technical Education Act, 1987

The All India Council For Technical Education Act, 1987

The Ancient Monuments Preservation Act, 1904

The Andhra Pradesh Reorganisation Act, 2014

The Anti-Hijacking Act, 2016

The Anusandhan National Research Foundation Act, 2023

The Armed Forces Tribunal Act, 2007

The Assisted Reproductive Technology (Regulation) Act, 2021

The Auroville Foundation Act, 1988

The Babasaheb Bhimrao Ambedkar University Act, 1994

The Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980

The Banning of Unregulated Deposit Schemes Act, 2019

The Bengal Bonded Warehouse Association Act,1854

The Bengal Land Revenue Sales Act, 1859

The Bengal, Agra and Assam Civil Courts Act, 1887

The Betwa River Board Act, 1976

The Bharatiya Sakshya Adhiniyam, 2023

The Bihar Reorganisation Act, 2000

The Bihar Value Added Tax Act, 2005

The Biological Diversity Act, 2002

The Births, Deaths and Marriages Registration Act, 1886

The Black Money (Undisclosed Foreign Income and Assets) and imposition of Tax Act, 2015

The Bombay Civil Courts’ Act, 1869

The Bombay Revenue Jurisdiction Act, 1876

The Bonded Labour System (Abolition) Act, 1976

The Brahmaputra Board Act, 1980

The Broach and Kaira Incumbered Estates Act, 1877

The Building and Other Construction Workers’ welfare Cess Act, 1996

The Bureau of Indian Standards Act, 2016

The Cable Television Networks (Regulation) Act, 1995

The Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985

The Carriage by Road Act, 2007

The Central Agricultural University Act, 1992

The Central Educational Institutions (Reservation in Teachers' cadre) Act, 2019

The Central Excise Act, 1944

The Central Goods and Services Tax Act, 2017

The Central Industrial Security Force (Amendment and Validation) Act, 1999

The Central Province Court of Wards Act, 1899

The Central Provinces Land-Revenue Act, 1881

The Central Road And Infrastructure Fund Act, 2000

The Central Sanskrit Universities Act, 2020

The Central Universities Act, 2009

The Central Vigilance Commission Act, 2003

The Cess and Other Taxes on Minerals (Validation) Act, 1992

The Chaparmukh-Silghat Railway Line And The Katakhal-Lalabazar Railway Line (Nationalisation) Act, 1982

The Chaparmukh-Silghat Railway Line and The Katakhal-Lalabazarrailway Line (Nationalisation) Act, 1982

The Charitable Endowments Act, 1890

The Chemical Weapons Act, 2000

The Chhattisgarh Land Revenue Code Act, 1959

The Chief Election Commissioner and Other Election Commissioners (Appointment, Conditions of service and Term of Office) Act, 2023

The Child and Adolescent (Prohibition and Regulation) Act, 1986

The Chit Funds Act, 1982

The Chutia Nagpur Encumbered Estates Act, 1876

The Cigarettes and Other Tobacco Products (Prohibition of advertisement and Regulation of Trade and Commerce, Production, The Clinical Establishments (Registration and Regulation) Act, 2010

The Cine-Workers and Cinema Theatre Workers (Regulation of Employment) Act, 1981

The Civil Liability for Nuclear Damage Act, 2010

The Clinical Establishments (Registration and Regulation) Act, 2010

The Co-Operative Societies Act, 1912

The Coal Mines (Special Provisions) Act, 2015

The Coast Guard Act, 1978

The Coastal Aquaculture Authority Act, 2005

The Coasting-Vessels Act, 1838

The Coconut Development Board Act, 1979

The Code of Civil Procedure, 1908

The Code on Social Security Act, 2020

The Code on Wages, 2019

The Coffee Act, 1942

The Coinage Act, 2011

The Collection of Statistics Act, 2008

The Commercial Courts Act, 2015

The Commission for Air Quality Management in National Capital Region and Adjoining Areas Act, 2021

The Commission of Sati (Prevention) Act, 1987

The Companies Act, 2013

The Compensatory Afforestation Fund Act, 2016

The Competition Act, 2002

The Consumer Protection Act, 2019

The Control of National Highways (Land And Traffic) Act, 2002

The Copyright Act, 1957

The Court-Fees Act, 1870

The Credit Information Companies (Regulation) Act, 2005

The Criminal Procedure (Identification) Act, 2022

The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Act, 2019

The Dalmia Dadri Cement Limited (Acquisition and Transfer of Undertakings) Act, 1981

The Dam Safety Act, 2021

The Delhi Development Authority (Validation of Disciplinary powers) Act, 1998

The Delhi Police Act, 1978

The Delhi Rent Control Act, 1958

The Delimitation Act, 2002

The Depositories Act, 1996

The Designs Act, 2000

The Direct Tax Vivad Se Vishwas Act, 2020

The Disaster Management Act, 2005

The Divorce Act, 1869

The Dock Workers (Safety, Health and Welfare) Act, 1986

The Dr. Rajendra Prasad Central Agricultural University Act, 2016

The Electricity Act, 2003

The Emigration Act, 1983

The Employee's Compensation Act, 1923

The Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 1993

The Energy Conservation Act, 2001

The English and Foreign Languages University Act, 2006

The Environment (Protection) Act, 1986

The Epidemic Diseases Act, 1897

The Essential Defence Services Act, 2021

The Expenditure-Tax Act, 1987

The Explosive Substances Act, 1908

The Explosives Act, 1884

The Export-Import Bank of India Act, 1981

The Factories Act, 1948

The Factoring Regulation Act, 2011

The Fiscal Responsibility and Budget Management Act, 2003

The Footwear Design and Development Institute Act, 2017

The Foreign Contribution (Regulation) Act, 2010

The Foreign Exchange Management Act, 1999

The Foreign Trade (Development and Regulation) Act, 1992

The Foreigners Act, 1946

The Fugitive Economic Offenders Act, 2018

The General Clauses Act, 1897

The Geographical Indications of Goods (Registration and Protection) Act, 1999

The Goa, Daman and Diu Mining Concessions (Abolition Anddeclaration as Mining Leases) Act, 1987

The Goa, Daman and Diu Reorganisation Act, 1987

The Goods and Services Tax (Compensation to States) Act, 2017

The Government Buildings Act, 1899

The Government of National Capital Territory of Delhi Act, 1991

The Government Savings Promotion Act, 1873

The Gram Nyayalayas Act, 2008

The Guardians and Wards Act, 1890

The Haj Committee Act, 2002

The Handlooms (Reservation of Articles for Production) Act, 1985

The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979

The High Court at Bombay (Extension of Jurisdiction to Goa, Daman and Diu) Act, 1981

The High Denomination Bank Notes (Demonetisation) Act, 1978

The Hind Cycles Limited and Sen-Raleigh Limited (Nationalisation) Act, 1980

The Hindu Adoptions and Maintenance Act, 1956

The Hindu Marriage Act, 1955

The Hindu Minority And Guardianship Act, 1956

The Hotel-Receipts Tax Act, 1980

The Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017

The Illegal Migrants (Determination by Tribunals) Act, 1983

The Immigration (Carriers’ Liability) Act, 2000

The Income-Tax Act, 1961

The India International Arbitration Centre Act, 2019

The Indian Antarctic Act, 2022

The Indian Christian Marriage Act, 1872

The Indian Contract Act, 1872

The Indian Council of World Affairs Act, 2001

The Indian Easements Act, 1882

The Indian Evidence Act, 1872

The Indian Forest Act, 1927

The Indian Institute of Petroleum and Energy Act, 2017

The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

The Indian Institutes of Information Technology Act, 2014

The Indian Institutes of Management Act, 2017

The Indian Maritime University Act, 2008

The Indian Nursing Council Act, 1947

The Indian Partnership Act, 1932

The Indian Penal Code, 1860

The Indian Ports Act, 1908

The Indian Red Cross Society Act, 1920

The Indian Soldiers (Litigation) Act, 1925

The Indian Stamp Act, 1899

The Indian Succession Act, 1925

The Indian Tramways Act, 1886

The Indian Treasure-Trove Act, 1878

The Indian Trusts Act, 1882

The Indira Gandhi National Open University Act, 1985

The Indira Gandhi National Tribal University Act, 2007

The Indo-Tibetan Border Police Force Act, 1992

The Industrial Development Bank (Transfer of Undertaking and Repeal) Act, 2003

The Industrial Disputes Act, 1947

The Industrial Finance Corporation (Transfer of Undertaking And Repeal) Act, 1993

The Industrial Reconstruction Bank (Transfer of Undertakings and Repeal) Act, 1997

The Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992

The Information Technology Act, 2000

The Inland Vessels Act, 2021

The Inland Waterways Authority of India Act, 1985

The Insolvency and Bankruptcy Code, 2016

The Institute of Teaching and Research in Ayurveda Act, 2020

The Insurance Regulatory and Development Authority Act, 1999

The Integrated Goods and Services Tax Act, 2017

The Intelligence Organisations (Restriction of Rights) Act, 1985

The Inter-State Migrant Workmen (Regulation of Employmentand Conditions of Service) Act, 1979

The Jamia Millia Islamia Act, 1988

The Jammu and Kashmir Reorganisation Act, 2019

The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry ACT, 2008

The Jute Companies (Nationalisation) Act, 1980

The Jute Packaging Materials (Compulsory Use in Packing Commodities) Act, 1987

The Juvenile Justice (Care and Protection of Children) Act, 2015

The Kalakshetra Foundation Act, 1993

The Lady Hardinge Medical College and Hospital (Acquisition) and Miscellaneous Provisions Act, 1977

The Lalit Kala Akadami (Taking Over of Management) Act, 1997

The Land Improvement Loans Act, 1883

The Land Ports Authority of India Act, 2010

The Land Ports Authority of India Act, 2010

The Leaders and Chief Whips of Recognised Parties and Groups The Lokpal and Lokayuktas Act, 2013

The Legal Metrology Act, 2009

The Legal Services Authorities Act, 1987

The Legal Services Authorities Act, 1987

The Limitation Act, 1963

The Limited Liability Partnership Act, 2008

The Lokpal and Lokayuktas Act, 2013

The Lotteries (Regulation) Act, 1998

The Madhya Pradesh Reorganisation Act, 2000

The Madras City Civil Court Act, 1892

The Madras Civil Courts’ Act, 1873

The Madras District Police Act, 1859

The Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996

The Mahatma Gandhi National Rural Employment Guarantee Act, 2005

The Maintenance and Welfare of Parents and Senior Citizens Act, 2007

The Major Port Authorities Act, 2021

The Majority Act, 1875

The Manipur Municipalities Act, 1994

The Manipur University Act, 2005

The Marine Aids to Navigation Act, 2021

The Maritime Anti-Piracy Act, 2022

The Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981

The Maulana Azad National Urdu University Act, 1996

The Mediation Act, 2023

The Mental Healthcare Act, 2017

The Metro Railways (Construction of Works) Act, 1978

The Metro Railways (Operation and Maintenance) Act, 2002

The Minimum Wages Act, 1948

The Mizoram University Act, 2000

The Multi-State Co-Operative Societies Act, 2002

The Multimodal Transportation of Goods Act, 1993

The Nalanda University Act, 2010

The Narcotic Drugs and Psychotropic Substances, Act, 1985

The National Bank for Agriculture and Rural Development Act, 1981

The National Bank For Financing Infrastructure Anddevelopment Act, 2021

The National Capital Region Planning Board Act, 1985

The National Capital Territory Of Delhi Laws (Special Provisions)

The National Capital Territory Of Delhi Laws (Special Provisions) Act, 2011

The National Capital Territory Of Delhi Laws(Special Provisions) Second Act, 2009

The National Commission For Allied And Healthcare Professionsact, 2021

The National Commission For Homoeopathy Act, 2020

The National Commission For Indian System Of Medicine Act, 2020

The National Commission For Safai Karamcharis Act, 1993

The National Company Limited (Acquisition And Transfer Ofundertakings) Act, 1980

The National Council For Teacher Educationact, 1993

The National Dairy Development Board Act, 1987

The National Food Security Act, 2013

The National Forensic Sciences University Act, 2020

The National Highways Authority of India Act, 1988

The National Housing Bank Act, 1987

The National Housing Bank Act, 1987

The National Institute Of Design Act, 2014

The National Institute of Mental Health Andneuro-Sciences, Bangalore Act, 2012

The National Institutes Of Food Technology,Entrepreneurship And Management Act, 2021

The National Institutes Of Technology, Science Education Andresearch Act, 2007

The National Investigation Agency Act, 2008

The National Judicial Appointments Commission Act, 2014

The National Jute Board Act, 2008

The National Medical Commission Act, 2019

The National Security Act, 1980

The National Security Guard Act, 1986

The National Sports University Act, 2018

The National Tax Tribunal Act, 2005

The National Trust for Welfare of Persons with Autism, Cerebralpalsy, Mental Retardation and Multiple Disabilities Act, 1999

The Negotiable Instruments Act, 1881

The New Delhi Municipal Council Act, 1994

The North-Western Provinces And Oudh Act, 1890

The Northern India Canal And Drainage Act, 1873

The Northern India Ferries Act, 1878

The Official Trustees Act, 1913

The Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Act, 1993

The Orissa (Alteration of Name) Act, 2011

The Oudh Estate’s Act, 1869

The Oudh Laws Act, 1876

The Oudh Taluqdars’ Relief Act, 1870

The Partition Act, 1893

The Partition of Revenue-Paying Estates Act, 1863

The Patents Act, 1970

The Payment And Settlement Systems Act, 2007

The Payment Of Wages Act, 1936

The Pension Fund Regulatory And Development Authority Act, 2013

The Pensions’ Act, 1871

The Petroleum Act, 1934

The Police Act, 1861

The Pondicherry University Act, 1985

The Prasar Bharati (Broadcasting Corporation of India) Act, 1990

The Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994

The Press and Registration of Books Act, 1867

The Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009

The Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities Act, 1980

The Prevention of Corruption Act, 1988

The Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988

The Prevention Of Money-Laundering Act, 2002

The Prisons Act, 1894

The Prize Chits and Money Circulation Schemes (Banning) Act, 1978

The Prohibition of Benami Property Transactions Act, 1988

The Prohibition Of Child Marriage Act, 2006

The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013

The Protection Of Children From Sexual Offences Act, 2012

The Protection Of Human Rights Act, 1993

The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

The Protection Of Women From Domestic Violence Act, 2005

The Provincial Small Cause Courts Act, 1887

The Public Debt Act, 1944

The Public Gambling Act, 1867

The Public Liability Insurance Act, 1991

The Public Records Act, 1993

The Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978

The Punjab District Boards Act, 1883

The Punjab Land-Revenue Act, 1887

The Punjab Tenancy Act, 1887

The Railway Claims Tribunal Act, 1987

The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007

The Rajiv Gandhi National Aviation University Act, 2013

The Rajiv Gandhi National Institute of Youth Development Act, 2012

The Rajiv Gandhi University Act, 2006

The Rani Lakshmi Bai Central Agricultural University Act, 2014

The Rashtriya Raksha University Act, 2020

The Real Estate (Regulation and Development) Act, 2016

The Recovery Of Debts And Bankruptcy Act, 1993

The Recycling Of Ships Act, 2019

The Regional Centre For Biotechnology Act, 2016

The Regional Rural Banks Act, 1976

The Registration Act, 1908

The Rehabilitation Council Of India Act, 1992

The Religious Endowments Act, 1863

The Religious Institutions (Prevention of Misuse) Act, 1988

The Repatriation of Prisoners Act, 2003

The Right of Children to Free and Compulsory Education Act, 2009

The Right To Fair Compensation And Transparency In Landacquisition, Rehabilitation And Resettlement Act, 2013

The Right To Information Act, 2005

The Rights of Persons with Disabilities Act, 2016

The Rubber Act, 1947

The Salary and Allowances of Leaders of Opposition in Parliament Act, 1977

The Saráís Act, 1867

The Sashastra Seema Bal Act, 2007

The Scheduled Castes And The Scheduled Tribes(Prevention Of Atrocities) Act, 1989

The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006

The School of Planning and Architecture Act, 2014

The Securities And Exchange Board Of India Act, 1992

The Semiconductor Integrated Circuits Layout-Design Act, 2000

The Sexual Harassment Of Women At Workplace(Prevention, Prohibition And Redressal) Act, 2013

The Sikkim University Act, 2006

The Sir Dinshaw Manockjee Petit Act, 1893

The Small Industries Development Bank Of India Act, 1989

The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976

The Smugglers And Foreign Exchange Manipulators(Forfeiture Of Property) Act, 1976

The Societies Registration Act, 1860

The South Asian University Act, 2008

The Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992

The Special Economic Zones Act, 2005

The Special Marriage Act, 1954

The Special Protection Group Act, 1988

The Specific Relief Act, 1963

The Specified Bank Notes (Cessation of Liabilities) Act, 2017

The Spices Board Act, 1986

The Sports Broadcasting Signals (Mandatory Sharing with Prasarbharati) Act, 2007

The Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum, Act, 1980

The Stage-Carriages Act, 1861

The State Bank of Sikkim (Acquisition of Shares) and Miscellaneous Provisions Act, 1982

The State Emblem of India (Prohibition of Improper Use) Act, 2005

The State of Arunachal Pradesh Act, 1986

The State of Mizoram Act, 1986

The Street Vendors (Protection of Livelihood Andregulation of Street Vending) Act, 2014

The Suits Valuation Act, 1887

The Suppression Of Unlawful Acts Against Safety of Civil Aviation Act, 1982

The Suppression Of Unlawful Acts Against Safety Of Maritime Navigation And Fixed Platforms On Continental Shelf Act, 2002

The Surrogacy (Regulation) Act, 2021

The Technology Development Board Act, 1995

The Telecom Regulatory Authority of India Act, 1997

The Territorial Waters, Continental Shelf, Exclusive Economic Zone and Other Maritime Zones Act, 1976

The Tezpur University Act, 1993

The Tobacco Duty (Town of Bombay) Act, 1857

The Trade Marks Act, 1999

The Trade Unions Act, 1926

The Transfer of Property Act, 1882

The Transgender Persons (Protection of Rights) Act, 2019

The Transplantation of Human Organs and Tissues Act, 1994

The Tripura University Act, 2006

The Union Territory Goods and Services Tax Act, 2017

The Unit Trust of India (Transfer of Undertaking and Repeal) Act, 2002

The University of Allahabad Act, 2005

The University of Allahabad Act, 2005

The Uttar Pradesh Reorganisation Act, 2000

The Waqf Act, 1995

The Warehousing (Development and Regulation) Act, 2007

The Water (Prevention And Control Of Pollution) Cess Act, 1977

The Weapons of Mass Destruction and Their Delivery Systems (Prohibition of Unlawful Activities) Act, 2005

The Whistle Blowers Protection Act, 2014

The Wild Life (Protection) Act, 1972

The Works of Defence Act, 1903

Thr Water (Prevention and Control of Pollution) Act, 1974

types of grevious hurt

Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986

Section 33, Annual record. (sections)

New Playlist

'Fraudulently' or 'Dishonestly'

'Injury': What kind of harm (to body, mind, repulation, property) qualifies as 'injury'.

Armed Robbery/Dacoity

Bharatiya Nyaya Sanhita, 2023

capital punishment for murder

Constitutional Law

cyber bullying and suicide

Definition of Robbery (sec. 390)

Election Laws

Equal Remuneration Act, 1976

exception to murder;exceeding the rights of private defense

Failure to disclose interest by a director

Illustrations of Theft

Karnataka Land Revenue Act, 1964

Legal Maxims

Obstruction or prevention of an officer in the discharge of their duties

Section 3 Indian Penal Code, 1860 Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Indian Penal Code,1860: Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Transfer of Property Act, 1882: Interpretation-clause

Section 4 Indian Penal Code, 1860 : Extension of Code to extra-territorial offences

Section 5 Indian Penal Code, 1860 : Certain laws not to be affected by this Act

Section 6 Indian Penal Code, 1860 : Definitions in the Code to be understood subject to exceptions

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 8 Indian Penal Code, 1860 : Gender

Supreme Court Review 2023

Supreme Court Review 2024

The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

The Academy of Scientific and Innovative Research, 2011

The Acquisition of Certain Area at Ayodhya Act, 1993

The Administrative Tribunals Act, 1985

The Admiralty (Jurisdiction and Settlement of Maritime Claims) Act, 2017

The Advocates Act, 1961

The Advocates’ Welfare Fund Act, 2001

The Air (Prevention And Control Of Pollution) Act, 1981

The Aircraft Act, 1934

The Airports Authority Of India Act, 1994

The Airports Economic Regulatory Authority Of India Act, 2008

The Aligarh Muslim University Act, 1920

The All India Council For Technical Education Act, 1987

The All India Council For Technical Education Act, 1987

The Ancient Monuments Preservation Act, 1904

The Andhra Pradesh Reorganisation Act, 2014

The Anti-Hijacking Act, 2016

The Anusandhan National Research Foundation Act, 2023

The Armed Forces Tribunal Act, 2007

The Assisted Reproductive Technology (Regulation) Act, 2021

The Auroville Foundation Act, 1988

The Babasaheb Bhimrao Ambedkar University Act, 1994

The Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980

The Banning of Unregulated Deposit Schemes Act, 2019

The Bengal Bonded Warehouse Association Act,1854

The Bengal Land Revenue Sales Act, 1859

The Bengal, Agra and Assam Civil Courts Act, 1887

The Betwa River Board Act, 1976

The Bharatiya Sakshya Adhiniyam, 2023

The Bihar Reorganisation Act, 2000

The Bihar Value Added Tax Act, 2005

The Biological Diversity Act, 2002

The Births, Deaths and Marriages Registration Act, 1886

The Black Money (Undisclosed Foreign Income and Assets) and imposition of Tax Act, 2015

The Bombay Civil Courts’ Act, 1869

The Bombay Revenue Jurisdiction Act, 1876

The Bonded Labour System (Abolition) Act, 1976

The Brahmaputra Board Act, 1980

The Broach and Kaira Incumbered Estates Act, 1877

The Building and Other Construction Workers’ welfare Cess Act, 1996

The Bureau of Indian Standards Act, 2016

The Cable Television Networks (Regulation) Act, 1995

The Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985

The Carriage by Road Act, 2007

The Central Agricultural University Act, 1992

The Central Educational Institutions (Reservation in Teachers' cadre) Act, 2019

The Central Excise Act, 1944

The Central Goods and Services Tax Act, 2017

The Central Industrial Security Force (Amendment and Validation) Act, 1999

The Central Province Court of Wards Act, 1899

The Central Provinces Land-Revenue Act, 1881

The Central Road And Infrastructure Fund Act, 2000

The Central Sanskrit Universities Act, 2020

The Central Universities Act, 2009

The Central Vigilance Commission Act, 2003

The Cess and Other Taxes on Minerals (Validation) Act, 1992

The Chaparmukh-Silghat Railway Line And The Katakhal-Lalabazar Railway Line (Nationalisation) Act, 1982

The Chaparmukh-Silghat Railway Line and The Katakhal-Lalabazarrailway Line (Nationalisation) Act, 1982

The Charitable Endowments Act, 1890

The Chemical Weapons Act, 2000

The Chhattisgarh Land Revenue Code Act, 1959

The Chief Election Commissioner and Other Election Commissioners (Appointment, Conditions of service and Term of Office) Act, 2023

The Child and Adolescent (Prohibition and Regulation) Act, 1986

The Chit Funds Act, 1982

The Chutia Nagpur Encumbered Estates Act, 1876

The Cigarettes and Other Tobacco Products (Prohibition of advertisement and Regulation of Trade and Commerce, Production, The Clinical Establishments (Registration and Regulation) Act, 2010

The Cine-Workers and Cinema Theatre Workers (Regulation of Employment) Act, 1981

The Civil Liability for Nuclear Damage Act, 2010

The Clinical Establishments (Registration and Regulation) Act, 2010

The Co-Operative Societies Act, 1912

The Coal Mines (Special Provisions) Act, 2015

The Coast Guard Act, 1978

The Coastal Aquaculture Authority Act, 2005

The Coasting-Vessels Act, 1838

The Coconut Development Board Act, 1979

The Code of Civil Procedure, 1908

The Code on Social Security Act, 2020

The Code on Wages, 2019

The Coffee Act, 1942

The Coinage Act, 2011

The Collection of Statistics Act, 2008

The Commercial Courts Act, 2015

The Commission for Air Quality Management in National Capital Region and Adjoining Areas Act, 2021

The Commission of Sati (Prevention) Act, 1987

The Companies Act, 2013

The Compensatory Afforestation Fund Act, 2016

The Competition Act, 2002

The Consumer Protection Act, 2019

The Control of National Highways (Land And Traffic) Act, 2002

The Copyright Act, 1957

The Court-Fees Act, 1870

The Credit Information Companies (Regulation) Act, 2005

The Criminal Procedure (Identification) Act, 2022

The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Act, 2019

The Dalmia Dadri Cement Limited (Acquisition and Transfer of Undertakings) Act, 1981

The Dam Safety Act, 2021

The Delhi Development Authority (Validation of Disciplinary powers) Act, 1998

The Delhi Police Act, 1978

The Delhi Rent Control Act, 1958

The Delimitation Act, 2002

The Depositories Act, 1996

The Designs Act, 2000

The Direct Tax Vivad Se Vishwas Act, 2020

The Disaster Management Act, 2005

The Divorce Act, 1869

The Dock Workers (Safety, Health and Welfare) Act, 1986

The Dr. Rajendra Prasad Central Agricultural University Act, 2016

The Electricity Act, 2003

The Emigration Act, 1983

The Employee's Compensation Act, 1923

The Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 1993

The Energy Conservation Act, 2001

The English and Foreign Languages University Act, 2006

The Environment (Protection) Act, 1986

The Epidemic Diseases Act, 1897

The Essential Defence Services Act, 2021

The Expenditure-Tax Act, 1987

The Explosive Substances Act, 1908

The Explosives Act, 1884

The Export-Import Bank of India Act, 1981

The Factories Act, 1948

The Factoring Regulation Act, 2011

The Fiscal Responsibility and Budget Management Act, 2003

The Footwear Design and Development Institute Act, 2017

The Foreign Contribution (Regulation) Act, 2010

The Foreign Exchange Management Act, 1999

The Foreign Trade (Development and Regulation) Act, 1992

The Foreigners Act, 1946

The Fugitive Economic Offenders Act, 2018

The General Clauses Act, 1897

The Geographical Indications of Goods (Registration and Protection) Act, 1999

The Goa, Daman and Diu Mining Concessions (Abolition Anddeclaration as Mining Leases) Act, 1987

The Goa, Daman and Diu Reorganisation Act, 1987

The Goods and Services Tax (Compensation to States) Act, 2017

The Government Buildings Act, 1899

The Government of National Capital Territory of Delhi Act, 1991

The Government Savings Promotion Act, 1873

The Gram Nyayalayas Act, 2008

The Guardians and Wards Act, 1890

The Haj Committee Act, 2002

The Handlooms (Reservation of Articles for Production) Act, 1985

The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979

The High Court at Bombay (Extension of Jurisdiction to Goa, Daman and Diu) Act, 1981

The High Denomination Bank Notes (Demonetisation) Act, 1978

The Hind Cycles Limited and Sen-Raleigh Limited (Nationalisation) Act, 1980

The Hindu Adoptions and Maintenance Act, 1956

The Hindu Marriage Act, 1955

The Hindu Minority And Guardianship Act, 1956

The Hotel-Receipts Tax Act, 1980

The Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017

The Illegal Migrants (Determination by Tribunals) Act, 1983

The Immigration (Carriers’ Liability) Act, 2000

The Income-Tax Act, 1961

The India International Arbitration Centre Act, 2019

The Indian Antarctic Act, 2022

The Indian Christian Marriage Act, 1872

The Indian Contract Act, 1872

The Indian Council of World Affairs Act, 2001

The Indian Easements Act, 1882

The Indian Evidence Act, 1872

The Indian Forest Act, 1927

The Indian Institute of Petroleum and Energy Act, 2017

The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

The Indian Institutes of Information Technology Act, 2014

The Indian Institutes of Management Act, 2017

The Indian Maritime University Act, 2008

The Indian Nursing Council Act, 1947

The Indian Partnership Act, 1932

The Indian Penal Code, 1860

The Indian Ports Act, 1908

The Indian Red Cross Society Act, 1920

The Indian Soldiers (Litigation) Act, 1925

The Indian Stamp Act, 1899

The Indian Succession Act, 1925

The Indian Tramways Act, 1886

The Indian Treasure-Trove Act, 1878

The Indian Trusts Act, 1882

The Indira Gandhi National Open University Act, 1985

The Indira Gandhi National Tribal University Act, 2007

The Indo-Tibetan Border Police Force Act, 1992

The Industrial Development Bank (Transfer of Undertaking and Repeal) Act, 2003

The Industrial Disputes Act, 1947

The Industrial Finance Corporation (Transfer of Undertaking And Repeal) Act, 1993

The Industrial Reconstruction Bank (Transfer of Undertakings and Repeal) Act, 1997

The Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992

The Information Technology Act, 2000

The Inland Vessels Act, 2021

The Inland Waterways Authority of India Act, 1985

The Insolvency and Bankruptcy Code, 2016

The Institute of Teaching and Research in Ayurveda Act, 2020

The Insurance Regulatory and Development Authority Act, 1999

The Integrated Goods and Services Tax Act, 2017

The Intelligence Organisations (Restriction of Rights) Act, 1985

The Inter-State Migrant Workmen (Regulation of Employmentand Conditions of Service) Act, 1979

The Jamia Millia Islamia Act, 1988

The Jammu and Kashmir Reorganisation Act, 2019

The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry ACT, 2008

The Jute Companies (Nationalisation) Act, 1980

The Jute Packaging Materials (Compulsory Use in Packing Commodities) Act, 1987

The Juvenile Justice (Care and Protection of Children) Act, 2015

The Kalakshetra Foundation Act, 1993

The Lady Hardinge Medical College and Hospital (Acquisition) and Miscellaneous Provisions Act, 1977

The Lalit Kala Akadami (Taking Over of Management) Act, 1997

The Land Improvement Loans Act, 1883

The Land Ports Authority of India Act, 2010

The Land Ports Authority of India Act, 2010

The Leaders and Chief Whips of Recognised Parties and Groups The Lokpal and Lokayuktas Act, 2013

The Legal Metrology Act, 2009

The Legal Services Authorities Act, 1987

The Legal Services Authorities Act, 1987

The Limitation Act, 1963

The Limited Liability Partnership Act, 2008

The Lokpal and Lokayuktas Act, 2013

The Lotteries (Regulation) Act, 1998

The Madhya Pradesh Reorganisation Act, 2000

The Madras City Civil Court Act, 1892

The Madras Civil Courts’ Act, 1873

The Madras District Police Act, 1859

The Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996

The Mahatma Gandhi National Rural Employment Guarantee Act, 2005

The Maintenance and Welfare of Parents and Senior Citizens Act, 2007

The Major Port Authorities Act, 2021

The Majority Act, 1875

The Manipur Municipalities Act, 1994

The Manipur University Act, 2005

The Marine Aids to Navigation Act, 2021

The Maritime Anti-Piracy Act, 2022

The Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981

The Maulana Azad National Urdu University Act, 1996

The Mediation Act, 2023

The Mental Healthcare Act, 2017

The Metro Railways (Construction of Works) Act, 1978

The Metro Railways (Operation and Maintenance) Act, 2002

The Minimum Wages Act, 1948

The Mizoram University Act, 2000

The Multi-State Co-Operative Societies Act, 2002

The Multimodal Transportation of Goods Act, 1993

The Nalanda University Act, 2010

The Narcotic Drugs and Psychotropic Substances, Act, 1985

The National Bank for Agriculture and Rural Development Act, 1981

The National Bank For Financing Infrastructure Anddevelopment Act, 2021

The National Capital Region Planning Board Act, 1985

The National Capital Territory Of Delhi Laws (Special Provisions)

The National Capital Territory Of Delhi Laws (Special Provisions) Act, 2011

The National Capital Territory Of Delhi Laws(Special Provisions) Second Act, 2009

The National Commission For Allied And Healthcare Professionsact, 2021

The National Commission For Homoeopathy Act, 2020

The National Commission For Indian System Of Medicine Act, 2020

The National Commission For Safai Karamcharis Act, 1993

The National Company Limited (Acquisition And Transfer Ofundertakings) Act, 1980

The National Council For Teacher Educationact, 1993

The National Dairy Development Board Act, 1987

The National Food Security Act, 2013

The National Forensic Sciences University Act, 2020

The National Highways Authority of India Act, 1988

The National Housing Bank Act, 1987

The National Housing Bank Act, 1987

The National Institute Of Design Act, 2014

The National Institute of Mental Health Andneuro-Sciences, Bangalore Act, 2012

The National Institutes Of Food Technology,Entrepreneurship And Management Act, 2021

The National Institutes Of Technology, Science Education Andresearch Act, 2007

The National Investigation Agency Act, 2008

The National Judicial Appointments Commission Act, 2014

The National Jute Board Act, 2008

The National Medical Commission Act, 2019

The National Security Act, 1980

The National Security Guard Act, 1986

The National Sports University Act, 2018

The National Tax Tribunal Act, 2005

The National Trust for Welfare of Persons with Autism, Cerebralpalsy, Mental Retardation and Multiple Disabilities Act, 1999

The Negotiable Instruments Act, 1881

The New Delhi Municipal Council Act, 1994

The North-Western Provinces And Oudh Act, 1890

The Northern India Canal And Drainage Act, 1873

The Northern India Ferries Act, 1878

The Official Trustees Act, 1913

The Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Act, 1993

The Orissa (Alteration of Name) Act, 2011

The Oudh Estate’s Act, 1869

The Oudh Laws Act, 1876

The Oudh Taluqdars’ Relief Act, 1870

The Partition Act, 1893

The Partition of Revenue-Paying Estates Act, 1863

The Patents Act, 1970

The Payment And Settlement Systems Act, 2007

The Payment Of Wages Act, 1936

The Pension Fund Regulatory And Development Authority Act, 2013

The Pensions’ Act, 1871

The Petroleum Act, 1934

The Police Act, 1861

The Pondicherry University Act, 1985

The Prasar Bharati (Broadcasting Corporation of India) Act, 1990

The Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994

The Press and Registration of Books Act, 1867

The Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009

The Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities Act, 1980

The Prevention of Corruption Act, 1988

The Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988

The Prevention Of Money-Laundering Act, 2002

The Prisons Act, 1894

The Prize Chits and Money Circulation Schemes (Banning) Act, 1978

The Prohibition of Benami Property Transactions Act, 1988

The Prohibition Of Child Marriage Act, 2006

The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013

The Protection Of Children From Sexual Offences Act, 2012

The Protection Of Human Rights Act, 1993

The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

The Protection Of Women From Domestic Violence Act, 2005

The Provincial Small Cause Courts Act, 1887

The Public Debt Act, 1944

The Public Gambling Act, 1867

The Public Liability Insurance Act, 1991

The Public Records Act, 1993

The Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978

The Punjab District Boards Act, 1883

The Punjab Land-Revenue Act, 1887

The Punjab Tenancy Act, 1887

The Railway Claims Tribunal Act, 1987

The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007

The Rajiv Gandhi National Aviation University Act, 2013

The Rajiv Gandhi National Institute of Youth Development Act, 2012

The Rajiv Gandhi University Act, 2006

The Rani Lakshmi Bai Central Agricultural University Act, 2014

The Rashtriya Raksha University Act, 2020

The Real Estate (Regulation and Development) Act, 2016

The Recovery Of Debts And Bankruptcy Act, 1993

The Recycling Of Ships Act, 2019

The Regional Centre For Biotechnology Act, 2016

The Regional Rural Banks Act, 1976

The Registration Act, 1908

The Rehabilitation Council Of India Act, 1992

The Religious Endowments Act, 1863

The Religious Institutions (Prevention of Misuse) Act, 1988

The Repatriation of Prisoners Act, 2003

The Right of Children to Free and Compulsory Education Act, 2009

The Right To Fair Compensation And Transparency In Landacquisition, Rehabilitation And Resettlement Act, 2013

The Right To Information Act, 2005

The Rights of Persons with Disabilities Act, 2016

The Rubber Act, 1947

The Salary and Allowances of Leaders of Opposition in Parliament Act, 1977

The Saráís Act, 1867

The Sashastra Seema Bal Act, 2007

The Scheduled Castes And The Scheduled Tribes(Prevention Of Atrocities) Act, 1989

The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006

The School of Planning and Architecture Act, 2014

The Securities And Exchange Board Of India Act, 1992

The Semiconductor Integrated Circuits Layout-Design Act, 2000

The Sexual Harassment Of Women At Workplace(Prevention, Prohibition And Redressal) Act, 2013

The Sikkim University Act, 2006

The Sir Dinshaw Manockjee Petit Act, 1893

The Small Industries Development Bank Of India Act, 1989

The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976

The Smugglers And Foreign Exchange Manipulators(Forfeiture Of Property) Act, 1976

The Societies Registration Act, 1860

The South Asian University Act, 2008

The Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992

The Special Economic Zones Act, 2005

The Special Marriage Act, 1954

The Special Protection Group Act, 1988

The Specific Relief Act, 1963

The Specified Bank Notes (Cessation of Liabilities) Act, 2017

The Spices Board Act, 1986

The Sports Broadcasting Signals (Mandatory Sharing with Prasarbharati) Act, 2007

The Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum, Act, 1980

The Stage-Carriages Act, 1861

The State Bank of Sikkim (Acquisition of Shares) and Miscellaneous Provisions Act, 1982

The State Emblem of India (Prohibition of Improper Use) Act, 2005

The State of Arunachal Pradesh Act, 1986

The State of Mizoram Act, 1986

The Street Vendors (Protection of Livelihood Andregulation of Street Vending) Act, 2014

The Suits Valuation Act, 1887

The Suppression Of Unlawful Acts Against Safety of Civil Aviation Act, 1982

The Suppression Of Unlawful Acts Against Safety Of Maritime Navigation And Fixed Platforms On Continental Shelf Act, 2002

The Surrogacy (Regulation) Act, 2021

The Technology Development Board Act, 1995

The Telecom Regulatory Authority of India Act, 1997

The Territorial Waters, Continental Shelf, Exclusive Economic Zone and Other Maritime Zones Act, 1976

The Tezpur University Act, 1993

The Tobacco Duty (Town of Bombay) Act, 1857

The Trade Marks Act, 1999

The Trade Unions Act, 1926

The Transfer of Property Act, 1882

The Transgender Persons (Protection of Rights) Act, 2019

The Transplantation of Human Organs and Tissues Act, 1994

The Tripura University Act, 2006

The Union Territory Goods and Services Tax Act, 2017

The Unit Trust of India (Transfer of Undertaking and Repeal) Act, 2002

The University of Allahabad Act, 2005

The University of Allahabad Act, 2005

The Uttar Pradesh Reorganisation Act, 2000

The Waqf Act, 1995

The Warehousing (Development and Regulation) Act, 2007

The Water (Prevention And Control Of Pollution) Cess Act, 1977

The Weapons of Mass Destruction and Their Delivery Systems (Prohibition of Unlawful Activities) Act, 2005

The Whistle Blowers Protection Act, 2014

The Wild Life (Protection) Act, 1972

The Works of Defence Act, 1903

Thr Water (Prevention and Control of Pollution) Act, 1974

types of grevious hurt

Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986

Section 73, Annulment of assessment of estate or holding. (sections)

New Playlist

'Fraudulently' or 'Dishonestly'

'Injury': What kind of harm (to body, mind, repulation, property) qualifies as 'injury'.

Armed Robbery/Dacoity

Bharatiya Nyaya Sanhita, 2023

capital punishment for murder

Constitutional Law

cyber bullying and suicide

Definition of Robbery (sec. 390)

Election Laws

Equal Remuneration Act, 1976

exception to murder;exceeding the rights of private defense

Failure to disclose interest by a director

Illustrations of Theft

Karnataka Land Revenue Act, 1964

Legal Maxims

Obstruction or prevention of an officer in the discharge of their duties

Section 3 Indian Penal Code, 1860 Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Indian Penal Code,1860: Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Transfer of Property Act, 1882: Interpretation-clause

Section 4 Indian Penal Code, 1860 : Extension of Code to extra-territorial offences

Section 5 Indian Penal Code, 1860 : Certain laws not to be affected by this Act

Section 6 Indian Penal Code, 1860 : Definitions in the Code to be understood subject to exceptions

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 8 Indian Penal Code, 1860 : Gender

Supreme Court Review 2023

Supreme Court Review 2024

The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

The Academy of Scientific and Innovative Research, 2011

The Acquisition of Certain Area at Ayodhya Act, 1993

The Administrative Tribunals Act, 1985

The Admiralty (Jurisdiction and Settlement of Maritime Claims) Act, 2017

The Advocates Act, 1961

The Advocates’ Welfare Fund Act, 2001

The Air (Prevention And Control Of Pollution) Act, 1981

The Aircraft Act, 1934

The Airports Authority Of India Act, 1994

The Airports Economic Regulatory Authority Of India Act, 2008

The Aligarh Muslim University Act, 1920

The All India Council For Technical Education Act, 1987

The All India Council For Technical Education Act, 1987

The Ancient Monuments Preservation Act, 1904

The Andhra Pradesh Reorganisation Act, 2014

The Anti-Hijacking Act, 2016

The Anusandhan National Research Foundation Act, 2023

The Armed Forces Tribunal Act, 2007

The Assisted Reproductive Technology (Regulation) Act, 2021

The Auroville Foundation Act, 1988

The Babasaheb Bhimrao Ambedkar University Act, 1994

The Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980

The Banning of Unregulated Deposit Schemes Act, 2019

The Bengal Bonded Warehouse Association Act,1854

The Bengal Land Revenue Sales Act, 1859

The Bengal, Agra and Assam Civil Courts Act, 1887

The Betwa River Board Act, 1976

The Bharatiya Sakshya Adhiniyam, 2023

The Bihar Reorganisation Act, 2000

The Bihar Value Added Tax Act, 2005

The Biological Diversity Act, 2002

The Births, Deaths and Marriages Registration Act, 1886

The Black Money (Undisclosed Foreign Income and Assets) and imposition of Tax Act, 2015

The Bombay Civil Courts’ Act, 1869

The Bombay Revenue Jurisdiction Act, 1876

The Bonded Labour System (Abolition) Act, 1976

The Brahmaputra Board Act, 1980

The Broach and Kaira Incumbered Estates Act, 1877

The Building and Other Construction Workers’ welfare Cess Act, 1996

The Bureau of Indian Standards Act, 2016

The Cable Television Networks (Regulation) Act, 1995

The Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985

The Carriage by Road Act, 2007

The Central Agricultural University Act, 1992

The Central Educational Institutions (Reservation in Teachers' cadre) Act, 2019

The Central Excise Act, 1944

The Central Goods and Services Tax Act, 2017

The Central Industrial Security Force (Amendment and Validation) Act, 1999

The Central Province Court of Wards Act, 1899

The Central Provinces Land-Revenue Act, 1881

The Central Road And Infrastructure Fund Act, 2000

The Central Sanskrit Universities Act, 2020

The Central Universities Act, 2009

The Central Vigilance Commission Act, 2003

The Cess and Other Taxes on Minerals (Validation) Act, 1992

The Chaparmukh-Silghat Railway Line And The Katakhal-Lalabazar Railway Line (Nationalisation) Act, 1982

The Chaparmukh-Silghat Railway Line and The Katakhal-Lalabazarrailway Line (Nationalisation) Act, 1982

The Charitable Endowments Act, 1890

The Chemical Weapons Act, 2000

The Chhattisgarh Land Revenue Code Act, 1959

The Chief Election Commissioner and Other Election Commissioners (Appointment, Conditions of service and Term of Office) Act, 2023

The Child and Adolescent (Prohibition and Regulation) Act, 1986

The Chit Funds Act, 1982

The Chutia Nagpur Encumbered Estates Act, 1876

The Cigarettes and Other Tobacco Products (Prohibition of advertisement and Regulation of Trade and Commerce, Production, The Clinical Establishments (Registration and Regulation) Act, 2010

The Cine-Workers and Cinema Theatre Workers (Regulation of Employment) Act, 1981

The Civil Liability for Nuclear Damage Act, 2010

The Clinical Establishments (Registration and Regulation) Act, 2010

The Co-Operative Societies Act, 1912

The Coal Mines (Special Provisions) Act, 2015

The Coast Guard Act, 1978

The Coastal Aquaculture Authority Act, 2005

The Coasting-Vessels Act, 1838

The Coconut Development Board Act, 1979

The Code of Civil Procedure, 1908

The Code on Social Security Act, 2020

The Code on Wages, 2019

The Coffee Act, 1942

The Coinage Act, 2011

The Collection of Statistics Act, 2008

The Commercial Courts Act, 2015

The Commission for Air Quality Management in National Capital Region and Adjoining Areas Act, 2021

The Commission of Sati (Prevention) Act, 1987

The Companies Act, 2013

The Compensatory Afforestation Fund Act, 2016

The Competition Act, 2002

The Consumer Protection Act, 2019

The Control of National Highways (Land And Traffic) Act, 2002

The Copyright Act, 1957

The Court-Fees Act, 1870

The Credit Information Companies (Regulation) Act, 2005

The Criminal Procedure (Identification) Act, 2022

The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Act, 2019

The Dalmia Dadri Cement Limited (Acquisition and Transfer of Undertakings) Act, 1981

The Dam Safety Act, 2021

The Delhi Development Authority (Validation of Disciplinary powers) Act, 1998

The Delhi Police Act, 1978

The Delhi Rent Control Act, 1958

The Delimitation Act, 2002

The Depositories Act, 1996

The Designs Act, 2000

The Direct Tax Vivad Se Vishwas Act, 2020

The Disaster Management Act, 2005

The Divorce Act, 1869

The Dock Workers (Safety, Health and Welfare) Act, 1986

The Dr. Rajendra Prasad Central Agricultural University Act, 2016

The Electricity Act, 2003

The Emigration Act, 1983

The Employee's Compensation Act, 1923

The Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 1993

The Energy Conservation Act, 2001

The English and Foreign Languages University Act, 2006

The Environment (Protection) Act, 1986

The Epidemic Diseases Act, 1897

The Essential Defence Services Act, 2021

The Expenditure-Tax Act, 1987

The Explosive Substances Act, 1908

The Explosives Act, 1884

The Export-Import Bank of India Act, 1981

The Factories Act, 1948

The Factoring Regulation Act, 2011

The Fiscal Responsibility and Budget Management Act, 2003

The Footwear Design and Development Institute Act, 2017

The Foreign Contribution (Regulation) Act, 2010

The Foreign Exchange Management Act, 1999

The Foreign Trade (Development and Regulation) Act, 1992

The Foreigners Act, 1946

The Fugitive Economic Offenders Act, 2018

The General Clauses Act, 1897

The Geographical Indications of Goods (Registration and Protection) Act, 1999

The Goa, Daman and Diu Mining Concessions (Abolition Anddeclaration as Mining Leases) Act, 1987

The Goa, Daman and Diu Reorganisation Act, 1987

The Goods and Services Tax (Compensation to States) Act, 2017

The Government Buildings Act, 1899

The Government of National Capital Territory of Delhi Act, 1991

The Government Savings Promotion Act, 1873

The Gram Nyayalayas Act, 2008

The Guardians and Wards Act, 1890

The Haj Committee Act, 2002

The Handlooms (Reservation of Articles for Production) Act, 1985

The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979

The High Court at Bombay (Extension of Jurisdiction to Goa, Daman and Diu) Act, 1981

The High Denomination Bank Notes (Demonetisation) Act, 1978

The Hind Cycles Limited and Sen-Raleigh Limited (Nationalisation) Act, 1980

The Hindu Adoptions and Maintenance Act, 1956

The Hindu Marriage Act, 1955

The Hindu Minority And Guardianship Act, 1956

The Hotel-Receipts Tax Act, 1980

The Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017

The Illegal Migrants (Determination by Tribunals) Act, 1983

The Immigration (Carriers’ Liability) Act, 2000

The Income-Tax Act, 1961

The India International Arbitration Centre Act, 2019

The Indian Antarctic Act, 2022

The Indian Christian Marriage Act, 1872

The Indian Contract Act, 1872

The Indian Council of World Affairs Act, 2001

The Indian Easements Act, 1882

The Indian Evidence Act, 1872

The Indian Forest Act, 1927

The Indian Institute of Petroleum and Energy Act, 2017

The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

The Indian Institutes of Information Technology Act, 2014

The Indian Institutes of Management Act, 2017

The Indian Maritime University Act, 2008

The Indian Nursing Council Act, 1947

The Indian Partnership Act, 1932

The Indian Penal Code, 1860

The Indian Ports Act, 1908

The Indian Red Cross Society Act, 1920

The Indian Soldiers (Litigation) Act, 1925

The Indian Stamp Act, 1899

The Indian Succession Act, 1925

The Indian Tramways Act, 1886

The Indian Treasure-Trove Act, 1878

The Indian Trusts Act, 1882

The Indira Gandhi National Open University Act, 1985

The Indira Gandhi National Tribal University Act, 2007

The Indo-Tibetan Border Police Force Act, 1992

The Industrial Development Bank (Transfer of Undertaking and Repeal) Act, 2003

The Industrial Disputes Act, 1947

The Industrial Finance Corporation (Transfer of Undertaking And Repeal) Act, 1993

The Industrial Reconstruction Bank (Transfer of Undertakings and Repeal) Act, 1997

The Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992

The Information Technology Act, 2000

The Inland Vessels Act, 2021

The Inland Waterways Authority of India Act, 1985

The Insolvency and Bankruptcy Code, 2016

The Institute of Teaching and Research in Ayurveda Act, 2020

The Insurance Regulatory and Development Authority Act, 1999

The Integrated Goods and Services Tax Act, 2017

The Intelligence Organisations (Restriction of Rights) Act, 1985

The Inter-State Migrant Workmen (Regulation of Employmentand Conditions of Service) Act, 1979

The Jamia Millia Islamia Act, 1988

The Jammu and Kashmir Reorganisation Act, 2019

The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry ACT, 2008

The Jute Companies (Nationalisation) Act, 1980

The Jute Packaging Materials (Compulsory Use in Packing Commodities) Act, 1987

The Juvenile Justice (Care and Protection of Children) Act, 2015

The Kalakshetra Foundation Act, 1993

The Lady Hardinge Medical College and Hospital (Acquisition) and Miscellaneous Provisions Act, 1977

The Lalit Kala Akadami (Taking Over of Management) Act, 1997

The Land Improvement Loans Act, 1883

The Land Ports Authority of India Act, 2010

The Land Ports Authority of India Act, 2010

The Leaders and Chief Whips of Recognised Parties and Groups The Lokpal and Lokayuktas Act, 2013

The Legal Metrology Act, 2009

The Legal Services Authorities Act, 1987

The Legal Services Authorities Act, 1987

The Limitation Act, 1963

The Limited Liability Partnership Act, 2008

The Lokpal and Lokayuktas Act, 2013

The Lotteries (Regulation) Act, 1998

The Madhya Pradesh Reorganisation Act, 2000

The Madras City Civil Court Act, 1892

The Madras Civil Courts’ Act, 1873

The Madras District Police Act, 1859

The Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996

The Mahatma Gandhi National Rural Employment Guarantee Act, 2005

The Maintenance and Welfare of Parents and Senior Citizens Act, 2007

The Major Port Authorities Act, 2021

The Majority Act, 1875

The Manipur Municipalities Act, 1994

The Manipur University Act, 2005

The Marine Aids to Navigation Act, 2021

The Maritime Anti-Piracy Act, 2022

The Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981

The Maulana Azad National Urdu University Act, 1996

The Mediation Act, 2023

The Mental Healthcare Act, 2017

The Metro Railways (Construction of Works) Act, 1978

The Metro Railways (Operation and Maintenance) Act, 2002

The Minimum Wages Act, 1948

The Mizoram University Act, 2000

The Multi-State Co-Operative Societies Act, 2002

The Multimodal Transportation of Goods Act, 1993

The Nalanda University Act, 2010

The Narcotic Drugs and Psychotropic Substances, Act, 1985

The National Bank for Agriculture and Rural Development Act, 1981

The National Bank For Financing Infrastructure Anddevelopment Act, 2021

The National Capital Region Planning Board Act, 1985

The National Capital Territory Of Delhi Laws (Special Provisions)

The National Capital Territory Of Delhi Laws (Special Provisions) Act, 2011

The National Capital Territory Of Delhi Laws(Special Provisions) Second Act, 2009

The National Commission For Allied And Healthcare Professionsact, 2021

The National Commission For Homoeopathy Act, 2020

The National Commission For Indian System Of Medicine Act, 2020

The National Commission For Safai Karamcharis Act, 1993

The National Company Limited (Acquisition And Transfer Ofundertakings) Act, 1980

The National Council For Teacher Educationact, 1993

The National Dairy Development Board Act, 1987

The National Food Security Act, 2013

The National Forensic Sciences University Act, 2020

The National Highways Authority of India Act, 1988

The National Housing Bank Act, 1987

The National Housing Bank Act, 1987

The National Institute Of Design Act, 2014

The National Institute of Mental Health Andneuro-Sciences, Bangalore Act, 2012

The National Institutes Of Food Technology,Entrepreneurship And Management Act, 2021

The National Institutes Of Technology, Science Education Andresearch Act, 2007

The National Investigation Agency Act, 2008

The National Judicial Appointments Commission Act, 2014

The National Jute Board Act, 2008

The National Medical Commission Act, 2019

The National Security Act, 1980

The National Security Guard Act, 1986

The National Sports University Act, 2018

The National Tax Tribunal Act, 2005

The National Trust for Welfare of Persons with Autism, Cerebralpalsy, Mental Retardation and Multiple Disabilities Act, 1999

The Negotiable Instruments Act, 1881

The New Delhi Municipal Council Act, 1994

The North-Western Provinces And Oudh Act, 1890

The Northern India Canal And Drainage Act, 1873

The Northern India Ferries Act, 1878

The Official Trustees Act, 1913

The Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Act, 1993

The Orissa (Alteration of Name) Act, 2011

The Oudh Estate’s Act, 1869

The Oudh Laws Act, 1876

The Oudh Taluqdars’ Relief Act, 1870

The Partition Act, 1893

The Partition of Revenue-Paying Estates Act, 1863

The Patents Act, 1970

The Payment And Settlement Systems Act, 2007

The Payment Of Wages Act, 1936

The Pension Fund Regulatory And Development Authority Act, 2013

The Pensions’ Act, 1871

The Petroleum Act, 1934

The Police Act, 1861

The Pondicherry University Act, 1985

The Prasar Bharati (Broadcasting Corporation of India) Act, 1990

The Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994

The Press and Registration of Books Act, 1867

The Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009

The Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities Act, 1980

The Prevention of Corruption Act, 1988

The Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988

The Prevention Of Money-Laundering Act, 2002

The Prisons Act, 1894

The Prize Chits and Money Circulation Schemes (Banning) Act, 1978

The Prohibition of Benami Property Transactions Act, 1988

The Prohibition Of Child Marriage Act, 2006

The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013

The Protection Of Children From Sexual Offences Act, 2012

The Protection Of Human Rights Act, 1993

The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

The Protection Of Women From Domestic Violence Act, 2005

The Provincial Small Cause Courts Act, 1887

The Public Debt Act, 1944

The Public Gambling Act, 1867

The Public Liability Insurance Act, 1991

The Public Records Act, 1993

The Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978

The Punjab District Boards Act, 1883

The Punjab Land-Revenue Act, 1887

The Punjab Tenancy Act, 1887

The Railway Claims Tribunal Act, 1987

The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007

The Rajiv Gandhi National Aviation University Act, 2013

The Rajiv Gandhi National Institute of Youth Development Act, 2012

The Rajiv Gandhi University Act, 2006

The Rani Lakshmi Bai Central Agricultural University Act, 2014

The Rashtriya Raksha University Act, 2020

The Real Estate (Regulation and Development) Act, 2016

The Recovery Of Debts And Bankruptcy Act, 1993

The Recycling Of Ships Act, 2019

The Regional Centre For Biotechnology Act, 2016

The Regional Rural Banks Act, 1976

The Registration Act, 1908

The Rehabilitation Council Of India Act, 1992

The Religious Endowments Act, 1863

The Religious Institutions (Prevention of Misuse) Act, 1988

The Repatriation of Prisoners Act, 2003

The Right of Children to Free and Compulsory Education Act, 2009

The Right To Fair Compensation And Transparency In Landacquisition, Rehabilitation And Resettlement Act, 2013

The Right To Information Act, 2005

The Rights of Persons with Disabilities Act, 2016

The Rubber Act, 1947

The Salary and Allowances of Leaders of Opposition in Parliament Act, 1977

The Saráís Act, 1867

The Sashastra Seema Bal Act, 2007

The Scheduled Castes And The Scheduled Tribes(Prevention Of Atrocities) Act, 1989

The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006

The School of Planning and Architecture Act, 2014

The Securities And Exchange Board Of India Act, 1992

The Semiconductor Integrated Circuits Layout-Design Act, 2000

The Sexual Harassment Of Women At Workplace(Prevention, Prohibition And Redressal) Act, 2013

The Sikkim University Act, 2006

The Sir Dinshaw Manockjee Petit Act, 1893

The Small Industries Development Bank Of India Act, 1989

The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976

The Smugglers And Foreign Exchange Manipulators(Forfeiture Of Property) Act, 1976

The Societies Registration Act, 1860

The South Asian University Act, 2008

The Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992

The Special Economic Zones Act, 2005

The Special Marriage Act, 1954

The Special Protection Group Act, 1988

The Specific Relief Act, 1963

The Specified Bank Notes (Cessation of Liabilities) Act, 2017

The Spices Board Act, 1986

The Sports Broadcasting Signals (Mandatory Sharing with Prasarbharati) Act, 2007

The Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum, Act, 1980

The Stage-Carriages Act, 1861

The State Bank of Sikkim (Acquisition of Shares) and Miscellaneous Provisions Act, 1982

The State Emblem of India (Prohibition of Improper Use) Act, 2005

The State of Arunachal Pradesh Act, 1986

The State of Mizoram Act, 1986

The Street Vendors (Protection of Livelihood Andregulation of Street Vending) Act, 2014

The Suits Valuation Act, 1887

The Suppression Of Unlawful Acts Against Safety of Civil Aviation Act, 1982

The Suppression Of Unlawful Acts Against Safety Of Maritime Navigation And Fixed Platforms On Continental Shelf Act, 2002

The Surrogacy (Regulation) Act, 2021

The Technology Development Board Act, 1995

The Telecom Regulatory Authority of India Act, 1997

The Territorial Waters, Continental Shelf, Exclusive Economic Zone and Other Maritime Zones Act, 1976

The Tezpur University Act, 1993

The Tobacco Duty (Town of Bombay) Act, 1857

The Trade Marks Act, 1999

The Trade Unions Act, 1926

The Transfer of Property Act, 1882

The Transgender Persons (Protection of Rights) Act, 2019

The Transplantation of Human Organs and Tissues Act, 1994

The Tripura University Act, 2006

The Union Territory Goods and Services Tax Act, 2017

The Unit Trust of India (Transfer of Undertaking and Repeal) Act, 2002

The University of Allahabad Act, 2005

The University of Allahabad Act, 2005

The Uttar Pradesh Reorganisation Act, 2000

The Waqf Act, 1995

The Warehousing (Development and Regulation) Act, 2007

The Water (Prevention And Control Of Pollution) Cess Act, 1977

The Weapons of Mass Destruction and Their Delivery Systems (Prohibition of Unlawful Activities) Act, 2005

The Whistle Blowers Protection Act, 2014

The Wild Life (Protection) Act, 1972

The Works of Defence Act, 1903

Thr Water (Prevention and Control of Pollution) Act, 1974

types of grevious hurt

Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986

Section 58, Appeals from orders under Sections 52 and 57 (sections)

New Playlist

'Fraudulently' or 'Dishonestly'

'Injury': What kind of harm (to body, mind, repulation, property) qualifies as 'injury'.

Armed Robbery/Dacoity

Bharatiya Nyaya Sanhita, 2023

capital punishment for murder

Constitutional Law

cyber bullying and suicide

Definition of Robbery (sec. 390)

Election Laws

Equal Remuneration Act, 1976

exception to murder;exceeding the rights of private defense

Failure to disclose interest by a director

Illustrations of Theft

Karnataka Land Revenue Act, 1964

Legal Maxims

Obstruction or prevention of an officer in the discharge of their duties

Section 3 Indian Penal Code, 1860 Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Indian Penal Code,1860: Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Transfer of Property Act, 1882: Interpretation-clause

Section 4 Indian Penal Code, 1860 : Extension of Code to extra-territorial offences

Section 5 Indian Penal Code, 1860 : Certain laws not to be affected by this Act

Section 6 Indian Penal Code, 1860 : Definitions in the Code to be understood subject to exceptions

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 8 Indian Penal Code, 1860 : Gender

Supreme Court Review 2023

Supreme Court Review 2024

The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

The Academy of Scientific and Innovative Research, 2011

The Acquisition of Certain Area at Ayodhya Act, 1993

The Administrative Tribunals Act, 1985

The Admiralty (Jurisdiction and Settlement of Maritime Claims) Act, 2017

The Advocates Act, 1961

The Advocates’ Welfare Fund Act, 2001

The Air (Prevention And Control Of Pollution) Act, 1981

The Aircraft Act, 1934

The Airports Authority Of India Act, 1994

The Airports Economic Regulatory Authority Of India Act, 2008

The Aligarh Muslim University Act, 1920

The All India Council For Technical Education Act, 1987

The All India Council For Technical Education Act, 1987

The Ancient Monuments Preservation Act, 1904

The Andhra Pradesh Reorganisation Act, 2014

The Anti-Hijacking Act, 2016

The Anusandhan National Research Foundation Act, 2023

The Armed Forces Tribunal Act, 2007

The Assisted Reproductive Technology (Regulation) Act, 2021

The Auroville Foundation Act, 1988

The Babasaheb Bhimrao Ambedkar University Act, 1994

The Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980

The Banning of Unregulated Deposit Schemes Act, 2019

The Bengal Bonded Warehouse Association Act,1854

The Bengal Land Revenue Sales Act, 1859

The Bengal, Agra and Assam Civil Courts Act, 1887

The Betwa River Board Act, 1976

The Bharatiya Sakshya Adhiniyam, 2023

The Bihar Reorganisation Act, 2000

The Bihar Value Added Tax Act, 2005

The Biological Diversity Act, 2002

The Births, Deaths and Marriages Registration Act, 1886

The Black Money (Undisclosed Foreign Income and Assets) and imposition of Tax Act, 2015

The Bombay Civil Courts’ Act, 1869

The Bombay Revenue Jurisdiction Act, 1876

The Bonded Labour System (Abolition) Act, 1976

The Brahmaputra Board Act, 1980

The Broach and Kaira Incumbered Estates Act, 1877

The Building and Other Construction Workers’ welfare Cess Act, 1996

The Bureau of Indian Standards Act, 2016

The Cable Television Networks (Regulation) Act, 1995

The Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985

The Carriage by Road Act, 2007

The Central Agricultural University Act, 1992

The Central Educational Institutions (Reservation in Teachers' cadre) Act, 2019

The Central Excise Act, 1944

The Central Goods and Services Tax Act, 2017

The Central Industrial Security Force (Amendment and Validation) Act, 1999

The Central Province Court of Wards Act, 1899

The Central Provinces Land-Revenue Act, 1881

The Central Road And Infrastructure Fund Act, 2000

The Central Sanskrit Universities Act, 2020

The Central Universities Act, 2009

The Central Vigilance Commission Act, 2003

The Cess and Other Taxes on Minerals (Validation) Act, 1992

The Chaparmukh-Silghat Railway Line And The Katakhal-Lalabazar Railway Line (Nationalisation) Act, 1982

The Chaparmukh-Silghat Railway Line and The Katakhal-Lalabazarrailway Line (Nationalisation) Act, 1982

The Charitable Endowments Act, 1890

The Chemical Weapons Act, 2000

The Chhattisgarh Land Revenue Code Act, 1959

The Chief Election Commissioner and Other Election Commissioners (Appointment, Conditions of service and Term of Office) Act, 2023

The Child and Adolescent (Prohibition and Regulation) Act, 1986

The Chit Funds Act, 1982

The Chutia Nagpur Encumbered Estates Act, 1876

The Cigarettes and Other Tobacco Products (Prohibition of advertisement and Regulation of Trade and Commerce, Production, The Clinical Establishments (Registration and Regulation) Act, 2010

The Cine-Workers and Cinema Theatre Workers (Regulation of Employment) Act, 1981

The Civil Liability for Nuclear Damage Act, 2010

The Clinical Establishments (Registration and Regulation) Act, 2010

The Co-Operative Societies Act, 1912

The Coal Mines (Special Provisions) Act, 2015

The Coast Guard Act, 1978

The Coastal Aquaculture Authority Act, 2005

The Coasting-Vessels Act, 1838

The Coconut Development Board Act, 1979

The Code of Civil Procedure, 1908

The Code on Social Security Act, 2020

The Code on Wages, 2019

The Coffee Act, 1942

The Coinage Act, 2011

The Collection of Statistics Act, 2008

The Commercial Courts Act, 2015

The Commission for Air Quality Management in National Capital Region and Adjoining Areas Act, 2021

The Commission of Sati (Prevention) Act, 1987

The Companies Act, 2013

The Compensatory Afforestation Fund Act, 2016

The Competition Act, 2002

The Consumer Protection Act, 2019

The Control of National Highways (Land And Traffic) Act, 2002

The Copyright Act, 1957

The Court-Fees Act, 1870

The Credit Information Companies (Regulation) Act, 2005

The Criminal Procedure (Identification) Act, 2022

The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Act, 2019

The Dalmia Dadri Cement Limited (Acquisition and Transfer of Undertakings) Act, 1981

The Dam Safety Act, 2021

The Delhi Development Authority (Validation of Disciplinary powers) Act, 1998

The Delhi Police Act, 1978

The Delhi Rent Control Act, 1958

The Delimitation Act, 2002

The Depositories Act, 1996

The Designs Act, 2000

The Direct Tax Vivad Se Vishwas Act, 2020

The Disaster Management Act, 2005

The Divorce Act, 1869

The Dock Workers (Safety, Health and Welfare) Act, 1986

The Dr. Rajendra Prasad Central Agricultural University Act, 2016

The Electricity Act, 2003

The Emigration Act, 1983

The Employee's Compensation Act, 1923

The Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 1993

The Energy Conservation Act, 2001

The English and Foreign Languages University Act, 2006

The Environment (Protection) Act, 1986

The Epidemic Diseases Act, 1897

The Essential Defence Services Act, 2021

The Expenditure-Tax Act, 1987

The Explosive Substances Act, 1908

The Explosives Act, 1884

The Export-Import Bank of India Act, 1981

The Factories Act, 1948

The Factoring Regulation Act, 2011

The Fiscal Responsibility and Budget Management Act, 2003

The Footwear Design and Development Institute Act, 2017

The Foreign Contribution (Regulation) Act, 2010

The Foreign Exchange Management Act, 1999

The Foreign Trade (Development and Regulation) Act, 1992

The Foreigners Act, 1946

The Fugitive Economic Offenders Act, 2018

The General Clauses Act, 1897

The Geographical Indications of Goods (Registration and Protection) Act, 1999

The Goa, Daman and Diu Mining Concessions (Abolition Anddeclaration as Mining Leases) Act, 1987

The Goa, Daman and Diu Reorganisation Act, 1987

The Goods and Services Tax (Compensation to States) Act, 2017

The Government Buildings Act, 1899

The Government of National Capital Territory of Delhi Act, 1991

The Government Savings Promotion Act, 1873

The Gram Nyayalayas Act, 2008

The Guardians and Wards Act, 1890

The Haj Committee Act, 2002

The Handlooms (Reservation of Articles for Production) Act, 1985

The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979

The High Court at Bombay (Extension of Jurisdiction to Goa, Daman and Diu) Act, 1981

The High Denomination Bank Notes (Demonetisation) Act, 1978

The Hind Cycles Limited and Sen-Raleigh Limited (Nationalisation) Act, 1980

The Hindu Adoptions and Maintenance Act, 1956

The Hindu Marriage Act, 1955

The Hindu Minority And Guardianship Act, 1956

The Hotel-Receipts Tax Act, 1980

The Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017

The Illegal Migrants (Determination by Tribunals) Act, 1983

The Immigration (Carriers’ Liability) Act, 2000

The Income-Tax Act, 1961

The India International Arbitration Centre Act, 2019

The Indian Antarctic Act, 2022

The Indian Christian Marriage Act, 1872

The Indian Contract Act, 1872

The Indian Council of World Affairs Act, 2001

The Indian Easements Act, 1882

The Indian Evidence Act, 1872

The Indian Forest Act, 1927

The Indian Institute of Petroleum and Energy Act, 2017

The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

The Indian Institutes of Information Technology Act, 2014

The Indian Institutes of Management Act, 2017

The Indian Maritime University Act, 2008

The Indian Nursing Council Act, 1947

The Indian Partnership Act, 1932

The Indian Penal Code, 1860

The Indian Ports Act, 1908

The Indian Red Cross Society Act, 1920

The Indian Soldiers (Litigation) Act, 1925

The Indian Stamp Act, 1899

The Indian Succession Act, 1925

The Indian Tramways Act, 1886

The Indian Treasure-Trove Act, 1878

The Indian Trusts Act, 1882

The Indira Gandhi National Open University Act, 1985

The Indira Gandhi National Tribal University Act, 2007

The Indo-Tibetan Border Police Force Act, 1992

The Industrial Development Bank (Transfer of Undertaking and Repeal) Act, 2003

The Industrial Disputes Act, 1947

The Industrial Finance Corporation (Transfer of Undertaking And Repeal) Act, 1993

The Industrial Reconstruction Bank (Transfer of Undertakings and Repeal) Act, 1997

The Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992

The Information Technology Act, 2000

The Inland Vessels Act, 2021

The Inland Waterways Authority of India Act, 1985

The Insolvency and Bankruptcy Code, 2016

The Institute of Teaching and Research in Ayurveda Act, 2020

The Insurance Regulatory and Development Authority Act, 1999

The Integrated Goods and Services Tax Act, 2017

The Intelligence Organisations (Restriction of Rights) Act, 1985

The Inter-State Migrant Workmen (Regulation of Employmentand Conditions of Service) Act, 1979

The Jamia Millia Islamia Act, 1988

The Jammu and Kashmir Reorganisation Act, 2019

The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry ACT, 2008

The Jute Companies (Nationalisation) Act, 1980

The Jute Packaging Materials (Compulsory Use in Packing Commodities) Act, 1987

The Juvenile Justice (Care and Protection of Children) Act, 2015

The Kalakshetra Foundation Act, 1993

The Lady Hardinge Medical College and Hospital (Acquisition) and Miscellaneous Provisions Act, 1977

The Lalit Kala Akadami (Taking Over of Management) Act, 1997

The Land Improvement Loans Act, 1883

The Land Ports Authority of India Act, 2010

The Land Ports Authority of India Act, 2010

The Leaders and Chief Whips of Recognised Parties and Groups The Lokpal and Lokayuktas Act, 2013

The Legal Metrology Act, 2009

The Legal Services Authorities Act, 1987

The Legal Services Authorities Act, 1987

The Limitation Act, 1963

The Limited Liability Partnership Act, 2008

The Lokpal and Lokayuktas Act, 2013

The Lotteries (Regulation) Act, 1998

The Madhya Pradesh Reorganisation Act, 2000

The Madras City Civil Court Act, 1892

The Madras Civil Courts’ Act, 1873

The Madras District Police Act, 1859

The Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996

The Mahatma Gandhi National Rural Employment Guarantee Act, 2005

The Maintenance and Welfare of Parents and Senior Citizens Act, 2007

The Major Port Authorities Act, 2021

The Majority Act, 1875

The Manipur Municipalities Act, 1994

The Manipur University Act, 2005

The Marine Aids to Navigation Act, 2021

The Maritime Anti-Piracy Act, 2022

The Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981

The Maulana Azad National Urdu University Act, 1996

The Mediation Act, 2023

The Mental Healthcare Act, 2017

The Metro Railways (Construction of Works) Act, 1978

The Metro Railways (Operation and Maintenance) Act, 2002

The Minimum Wages Act, 1948

The Mizoram University Act, 2000

The Multi-State Co-Operative Societies Act, 2002

The Multimodal Transportation of Goods Act, 1993

The Nalanda University Act, 2010

The Narcotic Drugs and Psychotropic Substances, Act, 1985

The National Bank for Agriculture and Rural Development Act, 1981

The National Bank For Financing Infrastructure Anddevelopment Act, 2021

The National Capital Region Planning Board Act, 1985

The National Capital Territory Of Delhi Laws (Special Provisions)

The National Capital Territory Of Delhi Laws (Special Provisions) Act, 2011

The National Capital Territory Of Delhi Laws(Special Provisions) Second Act, 2009

The National Commission For Allied And Healthcare Professionsact, 2021

The National Commission For Homoeopathy Act, 2020

The National Commission For Indian System Of Medicine Act, 2020

The National Commission For Safai Karamcharis Act, 1993

The National Company Limited (Acquisition And Transfer Ofundertakings) Act, 1980

The National Council For Teacher Educationact, 1993

The National Dairy Development Board Act, 1987

The National Food Security Act, 2013

The National Forensic Sciences University Act, 2020

The National Highways Authority of India Act, 1988

The National Housing Bank Act, 1987

The National Housing Bank Act, 1987

The National Institute Of Design Act, 2014

The National Institute of Mental Health Andneuro-Sciences, Bangalore Act, 2012

The National Institutes Of Food Technology,Entrepreneurship And Management Act, 2021

The National Institutes Of Technology, Science Education Andresearch Act, 2007

The National Investigation Agency Act, 2008

The National Judicial Appointments Commission Act, 2014

The National Jute Board Act, 2008

The National Medical Commission Act, 2019

The National Security Act, 1980

The National Security Guard Act, 1986

The National Sports University Act, 2018

The National Tax Tribunal Act, 2005

The National Trust for Welfare of Persons with Autism, Cerebralpalsy, Mental Retardation and Multiple Disabilities Act, 1999

The Negotiable Instruments Act, 1881

The New Delhi Municipal Council Act, 1994

The North-Western Provinces And Oudh Act, 1890

The Northern India Canal And Drainage Act, 1873

The Northern India Ferries Act, 1878

The Official Trustees Act, 1913

The Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Act, 1993

The Orissa (Alteration of Name) Act, 2011

The Oudh Estate’s Act, 1869

The Oudh Laws Act, 1876

The Oudh Taluqdars’ Relief Act, 1870

The Partition Act, 1893

The Partition of Revenue-Paying Estates Act, 1863

The Patents Act, 1970

The Payment And Settlement Systems Act, 2007

The Payment Of Wages Act, 1936

The Pension Fund Regulatory And Development Authority Act, 2013

The Pensions’ Act, 1871

The Petroleum Act, 1934

The Police Act, 1861

The Pondicherry University Act, 1985

The Prasar Bharati (Broadcasting Corporation of India) Act, 1990

The Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994

The Press and Registration of Books Act, 1867

The Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009

The Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities Act, 1980

The Prevention of Corruption Act, 1988

The Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988

The Prevention Of Money-Laundering Act, 2002

The Prisons Act, 1894

The Prize Chits and Money Circulation Schemes (Banning) Act, 1978

The Prohibition of Benami Property Transactions Act, 1988

The Prohibition Of Child Marriage Act, 2006

The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013

The Protection Of Children From Sexual Offences Act, 2012

The Protection Of Human Rights Act, 1993

The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

The Protection Of Women From Domestic Violence Act, 2005

The Provincial Small Cause Courts Act, 1887

The Public Debt Act, 1944

The Public Gambling Act, 1867

The Public Liability Insurance Act, 1991

The Public Records Act, 1993

The Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978

The Punjab District Boards Act, 1883

The Punjab Land-Revenue Act, 1887

The Punjab Tenancy Act, 1887

The Railway Claims Tribunal Act, 1987

The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007

The Rajiv Gandhi National Aviation University Act, 2013

The Rajiv Gandhi National Institute of Youth Development Act, 2012

The Rajiv Gandhi University Act, 2006

The Rani Lakshmi Bai Central Agricultural University Act, 2014

The Rashtriya Raksha University Act, 2020

The Real Estate (Regulation and Development) Act, 2016

The Recovery Of Debts And Bankruptcy Act, 1993

The Recycling Of Ships Act, 2019

The Regional Centre For Biotechnology Act, 2016

The Regional Rural Banks Act, 1976

The Registration Act, 1908

The Rehabilitation Council Of India Act, 1992

The Religious Endowments Act, 1863

The Religious Institutions (Prevention of Misuse) Act, 1988

The Repatriation of Prisoners Act, 2003

The Right of Children to Free and Compulsory Education Act, 2009

The Right To Fair Compensation And Transparency In Landacquisition, Rehabilitation And Resettlement Act, 2013

The Right To Information Act, 2005

The Rights of Persons with Disabilities Act, 2016

The Rubber Act, 1947

The Salary and Allowances of Leaders of Opposition in Parliament Act, 1977

The Saráís Act, 1867

The Sashastra Seema Bal Act, 2007

The Scheduled Castes And The Scheduled Tribes(Prevention Of Atrocities) Act, 1989

The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006

The School of Planning and Architecture Act, 2014

The Securities And Exchange Board Of India Act, 1992

The Semiconductor Integrated Circuits Layout-Design Act, 2000

The Sexual Harassment Of Women At Workplace(Prevention, Prohibition And Redressal) Act, 2013

The Sikkim University Act, 2006

The Sir Dinshaw Manockjee Petit Act, 1893

The Small Industries Development Bank Of India Act, 1989

The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976

The Smugglers And Foreign Exchange Manipulators(Forfeiture Of Property) Act, 1976

The Societies Registration Act, 1860

The South Asian University Act, 2008

The Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992

The Special Economic Zones Act, 2005

The Special Marriage Act, 1954

The Special Protection Group Act, 1988

The Specific Relief Act, 1963

The Specified Bank Notes (Cessation of Liabilities) Act, 2017

The Spices Board Act, 1986

The Sports Broadcasting Signals (Mandatory Sharing with Prasarbharati) Act, 2007

The Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum, Act, 1980

The Stage-Carriages Act, 1861

The State Bank of Sikkim (Acquisition of Shares) and Miscellaneous Provisions Act, 1982

The State Emblem of India (Prohibition of Improper Use) Act, 2005

The State of Arunachal Pradesh Act, 1986

The State of Mizoram Act, 1986

The Street Vendors (Protection of Livelihood Andregulation of Street Vending) Act, 2014

The Suits Valuation Act, 1887

The Suppression Of Unlawful Acts Against Safety of Civil Aviation Act, 1982

The Suppression Of Unlawful Acts Against Safety Of Maritime Navigation And Fixed Platforms On Continental Shelf Act, 2002

The Surrogacy (Regulation) Act, 2021

The Technology Development Board Act, 1995

The Telecom Regulatory Authority of India Act, 1997

The Territorial Waters, Continental Shelf, Exclusive Economic Zone and Other Maritime Zones Act, 1976

The Tezpur University Act, 1993

The Tobacco Duty (Town of Bombay) Act, 1857

The Trade Marks Act, 1999

The Trade Unions Act, 1926

The Transfer of Property Act, 1882

The Transgender Persons (Protection of Rights) Act, 2019

The Transplantation of Human Organs and Tissues Act, 1994

The Tripura University Act, 2006

The Union Territory Goods and Services Tax Act, 2017

The Unit Trust of India (Transfer of Undertaking and Repeal) Act, 2002

The University of Allahabad Act, 2005

The University of Allahabad Act, 2005

The Uttar Pradesh Reorganisation Act, 2000

The Waqf Act, 1995

The Warehousing (Development and Regulation) Act, 2007

The Water (Prevention And Control Of Pollution) Cess Act, 1977

The Weapons of Mass Destruction and Their Delivery Systems (Prohibition of Unlawful Activities) Act, 2005

The Whistle Blowers Protection Act, 2014

The Wild Life (Protection) Act, 1972

The Works of Defence Act, 1903

Thr Water (Prevention and Control of Pollution) Act, 1974

types of grevious hurt

Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986

Section 13, Appeals. (sections)

New Playlist

'Fraudulently' or 'Dishonestly'

'Injury': What kind of harm (to body, mind, repulation, property) qualifies as 'injury'.

Armed Robbery/Dacoity

Bharatiya Nyaya Sanhita, 2023

capital punishment for murder

Constitutional Law

cyber bullying and suicide

Definition of Robbery (sec. 390)

Election Laws

Equal Remuneration Act, 1976

exception to murder;exceeding the rights of private defense

Failure to disclose interest by a director

Illustrations of Theft

Karnataka Land Revenue Act, 1964

Legal Maxims

Obstruction or prevention of an officer in the discharge of their duties

Section 3 Indian Penal Code, 1860 Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Indian Penal Code,1860: Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Transfer of Property Act, 1882: Interpretation-clause

Section 4 Indian Penal Code, 1860 : Extension of Code to extra-territorial offences

Section 5 Indian Penal Code, 1860 : Certain laws not to be affected by this Act

Section 6 Indian Penal Code, 1860 : Definitions in the Code to be understood subject to exceptions

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 8 Indian Penal Code, 1860 : Gender

Supreme Court Review 2023

Supreme Court Review 2024

The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

The Academy of Scientific and Innovative Research, 2011

The Acquisition of Certain Area at Ayodhya Act, 1993

The Administrative Tribunals Act, 1985

The Admiralty (Jurisdiction and Settlement of Maritime Claims) Act, 2017

The Advocates Act, 1961

The Advocates’ Welfare Fund Act, 2001

The Air (Prevention And Control Of Pollution) Act, 1981

The Aircraft Act, 1934

The Airports Authority Of India Act, 1994

The Airports Economic Regulatory Authority Of India Act, 2008

The Aligarh Muslim University Act, 1920

The All India Council For Technical Education Act, 1987

The All India Council For Technical Education Act, 1987

The Ancient Monuments Preservation Act, 1904

The Andhra Pradesh Reorganisation Act, 2014

The Anti-Hijacking Act, 2016

The Anusandhan National Research Foundation Act, 2023

The Armed Forces Tribunal Act, 2007

The Assisted Reproductive Technology (Regulation) Act, 2021

The Auroville Foundation Act, 1988

The Babasaheb Bhimrao Ambedkar University Act, 1994

The Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980

The Banning of Unregulated Deposit Schemes Act, 2019

The Bengal Bonded Warehouse Association Act,1854

The Bengal Land Revenue Sales Act, 1859

The Bengal, Agra and Assam Civil Courts Act, 1887

The Betwa River Board Act, 1976

The Bharatiya Sakshya Adhiniyam, 2023

The Bihar Reorganisation Act, 2000

The Bihar Value Added Tax Act, 2005

The Biological Diversity Act, 2002

The Births, Deaths and Marriages Registration Act, 1886

The Black Money (Undisclosed Foreign Income and Assets) and imposition of Tax Act, 2015

The Bombay Civil Courts’ Act, 1869

The Bombay Revenue Jurisdiction Act, 1876

The Bonded Labour System (Abolition) Act, 1976

The Brahmaputra Board Act, 1980

The Broach and Kaira Incumbered Estates Act, 1877

The Building and Other Construction Workers’ welfare Cess Act, 1996

The Bureau of Indian Standards Act, 2016

The Cable Television Networks (Regulation) Act, 1995

The Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985

The Carriage by Road Act, 2007

The Central Agricultural University Act, 1992

The Central Educational Institutions (Reservation in Teachers' cadre) Act, 2019

The Central Excise Act, 1944

The Central Goods and Services Tax Act, 2017

The Central Industrial Security Force (Amendment and Validation) Act, 1999

The Central Province Court of Wards Act, 1899

The Central Provinces Land-Revenue Act, 1881

The Central Road And Infrastructure Fund Act, 2000

The Central Sanskrit Universities Act, 2020

The Central Universities Act, 2009

The Central Vigilance Commission Act, 2003

The Cess and Other Taxes on Minerals (Validation) Act, 1992

The Chaparmukh-Silghat Railway Line And The Katakhal-Lalabazar Railway Line (Nationalisation) Act, 1982

The Chaparmukh-Silghat Railway Line and The Katakhal-Lalabazarrailway Line (Nationalisation) Act, 1982

The Charitable Endowments Act, 1890

The Chemical Weapons Act, 2000

The Chhattisgarh Land Revenue Code Act, 1959

The Chief Election Commissioner and Other Election Commissioners (Appointment, Conditions of service and Term of Office) Act, 2023

The Child and Adolescent (Prohibition and Regulation) Act, 1986

The Chit Funds Act, 1982

The Chutia Nagpur Encumbered Estates Act, 1876

The Cigarettes and Other Tobacco Products (Prohibition of advertisement and Regulation of Trade and Commerce, Production, The Clinical Establishments (Registration and Regulation) Act, 2010

The Cine-Workers and Cinema Theatre Workers (Regulation of Employment) Act, 1981

The Civil Liability for Nuclear Damage Act, 2010

The Clinical Establishments (Registration and Regulation) Act, 2010

The Co-Operative Societies Act, 1912

The Coal Mines (Special Provisions) Act, 2015

The Coast Guard Act, 1978

The Coastal Aquaculture Authority Act, 2005

The Coasting-Vessels Act, 1838

The Coconut Development Board Act, 1979

The Code of Civil Procedure, 1908

The Code on Social Security Act, 2020

The Code on Wages, 2019

The Coffee Act, 1942

The Coinage Act, 2011

The Collection of Statistics Act, 2008

The Commercial Courts Act, 2015

The Commission for Air Quality Management in National Capital Region and Adjoining Areas Act, 2021

The Commission of Sati (Prevention) Act, 1987

The Companies Act, 2013

The Compensatory Afforestation Fund Act, 2016

The Competition Act, 2002

The Consumer Protection Act, 2019

The Control of National Highways (Land And Traffic) Act, 2002

The Copyright Act, 1957

The Court-Fees Act, 1870

The Credit Information Companies (Regulation) Act, 2005

The Criminal Procedure (Identification) Act, 2022

The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Act, 2019

The Dalmia Dadri Cement Limited (Acquisition and Transfer of Undertakings) Act, 1981

The Dam Safety Act, 2021

The Delhi Development Authority (Validation of Disciplinary powers) Act, 1998

The Delhi Police Act, 1978

The Delhi Rent Control Act, 1958

The Delimitation Act, 2002

The Depositories Act, 1996

The Designs Act, 2000

The Direct Tax Vivad Se Vishwas Act, 2020

The Disaster Management Act, 2005

The Divorce Act, 1869

The Dock Workers (Safety, Health and Welfare) Act, 1986

The Dr. Rajendra Prasad Central Agricultural University Act, 2016

The Electricity Act, 2003

The Emigration Act, 1983

The Employee's Compensation Act, 1923

The Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 1993

The Energy Conservation Act, 2001

The English and Foreign Languages University Act, 2006

The Environment (Protection) Act, 1986

The Epidemic Diseases Act, 1897

The Essential Defence Services Act, 2021

The Expenditure-Tax Act, 1987

The Explosive Substances Act, 1908

The Explosives Act, 1884

The Export-Import Bank of India Act, 1981

The Factories Act, 1948

The Factoring Regulation Act, 2011

The Fiscal Responsibility and Budget Management Act, 2003

The Footwear Design and Development Institute Act, 2017

The Foreign Contribution (Regulation) Act, 2010

The Foreign Exchange Management Act, 1999

The Foreign Trade (Development and Regulation) Act, 1992

The Foreigners Act, 1946

The Fugitive Economic Offenders Act, 2018

The General Clauses Act, 1897

The Geographical Indications of Goods (Registration and Protection) Act, 1999

The Goa, Daman and Diu Mining Concessions (Abolition Anddeclaration as Mining Leases) Act, 1987

The Goa, Daman and Diu Reorganisation Act, 1987

The Goods and Services Tax (Compensation to States) Act, 2017

The Government Buildings Act, 1899

The Government of National Capital Territory of Delhi Act, 1991

The Government Savings Promotion Act, 1873

The Gram Nyayalayas Act, 2008

The Guardians and Wards Act, 1890

The Haj Committee Act, 2002

The Handlooms (Reservation of Articles for Production) Act, 1985

The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979

The High Court at Bombay (Extension of Jurisdiction to Goa, Daman and Diu) Act, 1981

The High Denomination Bank Notes (Demonetisation) Act, 1978

The Hind Cycles Limited and Sen-Raleigh Limited (Nationalisation) Act, 1980

The Hindu Adoptions and Maintenance Act, 1956

The Hindu Marriage Act, 1955

The Hindu Minority And Guardianship Act, 1956

The Hotel-Receipts Tax Act, 1980

The Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017

The Illegal Migrants (Determination by Tribunals) Act, 1983

The Immigration (Carriers’ Liability) Act, 2000

The Income-Tax Act, 1961

The India International Arbitration Centre Act, 2019

The Indian Antarctic Act, 2022

The Indian Christian Marriage Act, 1872

The Indian Contract Act, 1872

The Indian Council of World Affairs Act, 2001

The Indian Easements Act, 1882

The Indian Evidence Act, 1872

The Indian Forest Act, 1927

The Indian Institute of Petroleum and Energy Act, 2017

The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

The Indian Institutes of Information Technology Act, 2014

The Indian Institutes of Management Act, 2017

The Indian Maritime University Act, 2008

The Indian Nursing Council Act, 1947

The Indian Partnership Act, 1932

The Indian Penal Code, 1860

The Indian Ports Act, 1908

The Indian Red Cross Society Act, 1920

The Indian Soldiers (Litigation) Act, 1925

The Indian Stamp Act, 1899

The Indian Succession Act, 1925

The Indian Tramways Act, 1886

The Indian Treasure-Trove Act, 1878

The Indian Trusts Act, 1882

The Indira Gandhi National Open University Act, 1985

The Indira Gandhi National Tribal University Act, 2007

The Indo-Tibetan Border Police Force Act, 1992

The Industrial Development Bank (Transfer of Undertaking and Repeal) Act, 2003

The Industrial Disputes Act, 1947

The Industrial Finance Corporation (Transfer of Undertaking And Repeal) Act, 1993

The Industrial Reconstruction Bank (Transfer of Undertakings and Repeal) Act, 1997

The Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992

The Information Technology Act, 2000

The Inland Vessels Act, 2021

The Inland Waterways Authority of India Act, 1985

The Insolvency and Bankruptcy Code, 2016

The Institute of Teaching and Research in Ayurveda Act, 2020

The Insurance Regulatory and Development Authority Act, 1999

The Integrated Goods and Services Tax Act, 2017

The Intelligence Organisations (Restriction of Rights) Act, 1985

The Inter-State Migrant Workmen (Regulation of Employmentand Conditions of Service) Act, 1979

The Jamia Millia Islamia Act, 1988

The Jammu and Kashmir Reorganisation Act, 2019

The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry ACT, 2008

The Jute Companies (Nationalisation) Act, 1980

The Jute Packaging Materials (Compulsory Use in Packing Commodities) Act, 1987

The Juvenile Justice (Care and Protection of Children) Act, 2015

The Kalakshetra Foundation Act, 1993

The Lady Hardinge Medical College and Hospital (Acquisition) and Miscellaneous Provisions Act, 1977

The Lalit Kala Akadami (Taking Over of Management) Act, 1997

The Land Improvement Loans Act, 1883

The Land Ports Authority of India Act, 2010

The Land Ports Authority of India Act, 2010

The Leaders and Chief Whips of Recognised Parties and Groups The Lokpal and Lokayuktas Act, 2013

The Legal Metrology Act, 2009

The Legal Services Authorities Act, 1987

The Legal Services Authorities Act, 1987

The Limitation Act, 1963

The Limited Liability Partnership Act, 2008

The Lokpal and Lokayuktas Act, 2013

The Lotteries (Regulation) Act, 1998

The Madhya Pradesh Reorganisation Act, 2000

The Madras City Civil Court Act, 1892

The Madras Civil Courts’ Act, 1873

The Madras District Police Act, 1859

The Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996

The Mahatma Gandhi National Rural Employment Guarantee Act, 2005

The Maintenance and Welfare of Parents and Senior Citizens Act, 2007

The Major Port Authorities Act, 2021

The Majority Act, 1875

The Manipur Municipalities Act, 1994

The Manipur University Act, 2005

The Marine Aids to Navigation Act, 2021

The Maritime Anti-Piracy Act, 2022

The Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981

The Maulana Azad National Urdu University Act, 1996

The Mediation Act, 2023

The Mental Healthcare Act, 2017

The Metro Railways (Construction of Works) Act, 1978

The Metro Railways (Operation and Maintenance) Act, 2002

The Minimum Wages Act, 1948

The Mizoram University Act, 2000

The Multi-State Co-Operative Societies Act, 2002

The Multimodal Transportation of Goods Act, 1993

The Nalanda University Act, 2010

The Narcotic Drugs and Psychotropic Substances, Act, 1985

The National Bank for Agriculture and Rural Development Act, 1981

The National Bank For Financing Infrastructure Anddevelopment Act, 2021

The National Capital Region Planning Board Act, 1985

The National Capital Territory Of Delhi Laws (Special Provisions)

The National Capital Territory Of Delhi Laws (Special Provisions) Act, 2011

The National Capital Territory Of Delhi Laws(Special Provisions) Second Act, 2009

The National Commission For Allied And Healthcare Professionsact, 2021

The National Commission For Homoeopathy Act, 2020

The National Commission For Indian System Of Medicine Act, 2020

The National Commission For Safai Karamcharis Act, 1993

The National Company Limited (Acquisition And Transfer Ofundertakings) Act, 1980

The National Council For Teacher Educationact, 1993

The National Dairy Development Board Act, 1987

The National Food Security Act, 2013

The National Forensic Sciences University Act, 2020

The National Highways Authority of India Act, 1988

The National Housing Bank Act, 1987

The National Housing Bank Act, 1987

The National Institute Of Design Act, 2014

The National Institute of Mental Health Andneuro-Sciences, Bangalore Act, 2012

The National Institutes Of Food Technology,Entrepreneurship And Management Act, 2021

The National Institutes Of Technology, Science Education Andresearch Act, 2007

The National Investigation Agency Act, 2008

The National Judicial Appointments Commission Act, 2014

The National Jute Board Act, 2008

The National Medical Commission Act, 2019

The National Security Act, 1980

The National Security Guard Act, 1986

The National Sports University Act, 2018

The National Tax Tribunal Act, 2005

The National Trust for Welfare of Persons with Autism, Cerebralpalsy, Mental Retardation and Multiple Disabilities Act, 1999

The Negotiable Instruments Act, 1881

The New Delhi Municipal Council Act, 1994

The North-Western Provinces And Oudh Act, 1890

The Northern India Canal And Drainage Act, 1873

The Northern India Ferries Act, 1878

The Official Trustees Act, 1913

The Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Act, 1993

The Orissa (Alteration of Name) Act, 2011

The Oudh Estate’s Act, 1869

The Oudh Laws Act, 1876

The Oudh Taluqdars’ Relief Act, 1870

The Partition Act, 1893

The Partition of Revenue-Paying Estates Act, 1863

The Patents Act, 1970

The Payment And Settlement Systems Act, 2007

The Payment Of Wages Act, 1936

The Pension Fund Regulatory And Development Authority Act, 2013

The Pensions’ Act, 1871

The Petroleum Act, 1934

The Police Act, 1861

The Pondicherry University Act, 1985

The Prasar Bharati (Broadcasting Corporation of India) Act, 1990

The Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994

The Press and Registration of Books Act, 1867

The Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009

The Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities Act, 1980

The Prevention of Corruption Act, 1988

The Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988

The Prevention Of Money-Laundering Act, 2002

The Prisons Act, 1894

The Prize Chits and Money Circulation Schemes (Banning) Act, 1978

The Prohibition of Benami Property Transactions Act, 1988

The Prohibition Of Child Marriage Act, 2006

The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013

The Protection Of Children From Sexual Offences Act, 2012

The Protection Of Human Rights Act, 1993

The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

The Protection Of Women From Domestic Violence Act, 2005

The Provincial Small Cause Courts Act, 1887

The Public Debt Act, 1944

The Public Gambling Act, 1867

The Public Liability Insurance Act, 1991

The Public Records Act, 1993

The Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978

The Punjab District Boards Act, 1883

The Punjab Land-Revenue Act, 1887

The Punjab Tenancy Act, 1887

The Railway Claims Tribunal Act, 1987

The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007

The Rajiv Gandhi National Aviation University Act, 2013

The Rajiv Gandhi National Institute of Youth Development Act, 2012

The Rajiv Gandhi University Act, 2006

The Rani Lakshmi Bai Central Agricultural University Act, 2014

The Rashtriya Raksha University Act, 2020

The Real Estate (Regulation and Development) Act, 2016

The Recovery Of Debts And Bankruptcy Act, 1993

The Recycling Of Ships Act, 2019

The Regional Centre For Biotechnology Act, 2016

The Regional Rural Banks Act, 1976

The Registration Act, 1908

The Rehabilitation Council Of India Act, 1992

The Religious Endowments Act, 1863

The Religious Institutions (Prevention of Misuse) Act, 1988

The Repatriation of Prisoners Act, 2003

The Right of Children to Free and Compulsory Education Act, 2009

The Right To Fair Compensation And Transparency In Landacquisition, Rehabilitation And Resettlement Act, 2013

The Right To Information Act, 2005

The Rights of Persons with Disabilities Act, 2016

The Rubber Act, 1947

The Salary and Allowances of Leaders of Opposition in Parliament Act, 1977

The Saráís Act, 1867

The Sashastra Seema Bal Act, 2007

The Scheduled Castes And The Scheduled Tribes(Prevention Of Atrocities) Act, 1989

The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006

The School of Planning and Architecture Act, 2014

The Securities And Exchange Board Of India Act, 1992

The Semiconductor Integrated Circuits Layout-Design Act, 2000

The Sexual Harassment Of Women At Workplace(Prevention, Prohibition And Redressal) Act, 2013

The Sikkim University Act, 2006

The Sir Dinshaw Manockjee Petit Act, 1893

The Small Industries Development Bank Of India Act, 1989

The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976

The Smugglers And Foreign Exchange Manipulators(Forfeiture Of Property) Act, 1976

The Societies Registration Act, 1860

The South Asian University Act, 2008

The Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992

The Special Economic Zones Act, 2005

The Special Marriage Act, 1954

The Special Protection Group Act, 1988

The Specific Relief Act, 1963

The Specified Bank Notes (Cessation of Liabilities) Act, 2017

The Spices Board Act, 1986

The Sports Broadcasting Signals (Mandatory Sharing with Prasarbharati) Act, 2007

The Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum, Act, 1980

The Stage-Carriages Act, 1861

The State Bank of Sikkim (Acquisition of Shares) and Miscellaneous Provisions Act, 1982

The State Emblem of India (Prohibition of Improper Use) Act, 2005

The State of Arunachal Pradesh Act, 1986

The State of Mizoram Act, 1986

The Street Vendors (Protection of Livelihood Andregulation of Street Vending) Act, 2014

The Suits Valuation Act, 1887

The Suppression Of Unlawful Acts Against Safety of Civil Aviation Act, 1982

The Suppression Of Unlawful Acts Against Safety Of Maritime Navigation And Fixed Platforms On Continental Shelf Act, 2002

The Surrogacy (Regulation) Act, 2021

The Technology Development Board Act, 1995

The Telecom Regulatory Authority of India Act, 1997

The Territorial Waters, Continental Shelf, Exclusive Economic Zone and Other Maritime Zones Act, 1976

The Tezpur University Act, 1993

The Tobacco Duty (Town of Bombay) Act, 1857

The Trade Marks Act, 1999

The Trade Unions Act, 1926

The Transfer of Property Act, 1882

The Transgender Persons (Protection of Rights) Act, 2019

The Transplantation of Human Organs and Tissues Act, 1994

The Tripura University Act, 2006

The Union Territory Goods and Services Tax Act, 2017

The Unit Trust of India (Transfer of Undertaking and Repeal) Act, 2002

The University of Allahabad Act, 2005

The University of Allahabad Act, 2005

The Uttar Pradesh Reorganisation Act, 2000

The Waqf Act, 1995

The Warehousing (Development and Regulation) Act, 2007

The Water (Prevention And Control Of Pollution) Cess Act, 1977

The Weapons of Mass Destruction and Their Delivery Systems (Prohibition of Unlawful Activities) Act, 2005

The Whistle Blowers Protection Act, 2014

The Wild Life (Protection) Act, 1972

The Works of Defence Act, 1903

Thr Water (Prevention and Control of Pollution) Act, 1974

types of grevious hurt

Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986

Section 57, Application for amendment of the distribution of an assessment. (sections)

New Playlist

'Fraudulently' or 'Dishonestly'

'Injury': What kind of harm (to body, mind, repulation, property) qualifies as 'injury'.

Armed Robbery/Dacoity

Bharatiya Nyaya Sanhita, 2023

capital punishment for murder

Constitutional Law

cyber bullying and suicide

Definition of Robbery (sec. 390)

Election Laws

Equal Remuneration Act, 1976

exception to murder;exceeding the rights of private defense

Failure to disclose interest by a director

Illustrations of Theft

Karnataka Land Revenue Act, 1964

Legal Maxims

Obstruction or prevention of an officer in the discharge of their duties

Section 3 Indian Penal Code, 1860 Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Indian Penal Code,1860: Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Transfer of Property Act, 1882: Interpretation-clause

Section 4 Indian Penal Code, 1860 : Extension of Code to extra-territorial offences

Section 5 Indian Penal Code, 1860 : Certain laws not to be affected by this Act

Section 6 Indian Penal Code, 1860 : Definitions in the Code to be understood subject to exceptions

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 8 Indian Penal Code, 1860 : Gender

Supreme Court Review 2023

Supreme Court Review 2024

The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

The Academy of Scientific and Innovative Research, 2011

The Acquisition of Certain Area at Ayodhya Act, 1993

The Administrative Tribunals Act, 1985

The Admiralty (Jurisdiction and Settlement of Maritime Claims) Act, 2017

The Advocates Act, 1961

The Advocates’ Welfare Fund Act, 2001

The Air (Prevention And Control Of Pollution) Act, 1981

The Aircraft Act, 1934

The Airports Authority Of India Act, 1994

The Airports Economic Regulatory Authority Of India Act, 2008

The Aligarh Muslim University Act, 1920

The All India Council For Technical Education Act, 1987

The All India Council For Technical Education Act, 1987

The Ancient Monuments Preservation Act, 1904

The Andhra Pradesh Reorganisation Act, 2014

The Anti-Hijacking Act, 2016

The Anusandhan National Research Foundation Act, 2023

The Armed Forces Tribunal Act, 2007

The Assisted Reproductive Technology (Regulation) Act, 2021

The Auroville Foundation Act, 1988

The Babasaheb Bhimrao Ambedkar University Act, 1994

The Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980

The Banning of Unregulated Deposit Schemes Act, 2019

The Bengal Bonded Warehouse Association Act,1854

The Bengal Land Revenue Sales Act, 1859

The Bengal, Agra and Assam Civil Courts Act, 1887

The Betwa River Board Act, 1976

The Bharatiya Sakshya Adhiniyam, 2023

The Bihar Reorganisation Act, 2000

The Bihar Value Added Tax Act, 2005

The Biological Diversity Act, 2002

The Births, Deaths and Marriages Registration Act, 1886

The Black Money (Undisclosed Foreign Income and Assets) and imposition of Tax Act, 2015

The Bombay Civil Courts’ Act, 1869

The Bombay Revenue Jurisdiction Act, 1876

The Bonded Labour System (Abolition) Act, 1976

The Brahmaputra Board Act, 1980

The Broach and Kaira Incumbered Estates Act, 1877

The Building and Other Construction Workers’ welfare Cess Act, 1996

The Bureau of Indian Standards Act, 2016

The Cable Television Networks (Regulation) Act, 1995

The Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985

The Carriage by Road Act, 2007

The Central Agricultural University Act, 1992

The Central Educational Institutions (Reservation in Teachers' cadre) Act, 2019

The Central Excise Act, 1944

The Central Goods and Services Tax Act, 2017

The Central Industrial Security Force (Amendment and Validation) Act, 1999

The Central Province Court of Wards Act, 1899

The Central Provinces Land-Revenue Act, 1881

The Central Road And Infrastructure Fund Act, 2000

The Central Sanskrit Universities Act, 2020

The Central Universities Act, 2009

The Central Vigilance Commission Act, 2003

The Cess and Other Taxes on Minerals (Validation) Act, 1992

The Chaparmukh-Silghat Railway Line And The Katakhal-Lalabazar Railway Line (Nationalisation) Act, 1982

The Chaparmukh-Silghat Railway Line and The Katakhal-Lalabazarrailway Line (Nationalisation) Act, 1982

The Charitable Endowments Act, 1890

The Chemical Weapons Act, 2000

The Chhattisgarh Land Revenue Code Act, 1959

The Chief Election Commissioner and Other Election Commissioners (Appointment, Conditions of service and Term of Office) Act, 2023

The Child and Adolescent (Prohibition and Regulation) Act, 1986

The Chit Funds Act, 1982

The Chutia Nagpur Encumbered Estates Act, 1876

The Cigarettes and Other Tobacco Products (Prohibition of advertisement and Regulation of Trade and Commerce, Production, The Clinical Establishments (Registration and Regulation) Act, 2010

The Cine-Workers and Cinema Theatre Workers (Regulation of Employment) Act, 1981

The Civil Liability for Nuclear Damage Act, 2010

The Clinical Establishments (Registration and Regulation) Act, 2010

The Co-Operative Societies Act, 1912

The Coal Mines (Special Provisions) Act, 2015

The Coast Guard Act, 1978

The Coastal Aquaculture Authority Act, 2005

The Coasting-Vessels Act, 1838

The Coconut Development Board Act, 1979

The Code of Civil Procedure, 1908

The Code on Social Security Act, 2020

The Code on Wages, 2019

The Coffee Act, 1942

The Coinage Act, 2011

The Collection of Statistics Act, 2008

The Commercial Courts Act, 2015

The Commission for Air Quality Management in National Capital Region and Adjoining Areas Act, 2021

The Commission of Sati (Prevention) Act, 1987

The Companies Act, 2013

The Compensatory Afforestation Fund Act, 2016

The Competition Act, 2002

The Consumer Protection Act, 2019

The Control of National Highways (Land And Traffic) Act, 2002

The Copyright Act, 1957

The Court-Fees Act, 1870

The Credit Information Companies (Regulation) Act, 2005

The Criminal Procedure (Identification) Act, 2022

The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Act, 2019

The Dalmia Dadri Cement Limited (Acquisition and Transfer of Undertakings) Act, 1981

The Dam Safety Act, 2021

The Delhi Development Authority (Validation of Disciplinary powers) Act, 1998

The Delhi Police Act, 1978

The Delhi Rent Control Act, 1958

The Delimitation Act, 2002

The Depositories Act, 1996

The Designs Act, 2000

The Direct Tax Vivad Se Vishwas Act, 2020

The Disaster Management Act, 2005

The Divorce Act, 1869

The Dock Workers (Safety, Health and Welfare) Act, 1986

The Dr. Rajendra Prasad Central Agricultural University Act, 2016

The Electricity Act, 2003

The Emigration Act, 1983

The Employee's Compensation Act, 1923

The Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 1993

The Energy Conservation Act, 2001

The English and Foreign Languages University Act, 2006

The Environment (Protection) Act, 1986

The Epidemic Diseases Act, 1897

The Essential Defence Services Act, 2021

The Expenditure-Tax Act, 1987

The Explosive Substances Act, 1908

The Explosives Act, 1884

The Export-Import Bank of India Act, 1981

The Factories Act, 1948

The Factoring Regulation Act, 2011

The Fiscal Responsibility and Budget Management Act, 2003

The Footwear Design and Development Institute Act, 2017

The Foreign Contribution (Regulation) Act, 2010

The Foreign Exchange Management Act, 1999

The Foreign Trade (Development and Regulation) Act, 1992

The Foreigners Act, 1946

The Fugitive Economic Offenders Act, 2018

The General Clauses Act, 1897

The Geographical Indications of Goods (Registration and Protection) Act, 1999

The Goa, Daman and Diu Mining Concessions (Abolition Anddeclaration as Mining Leases) Act, 1987

The Goa, Daman and Diu Reorganisation Act, 1987

The Goods and Services Tax (Compensation to States) Act, 2017

The Government Buildings Act, 1899

The Government of National Capital Territory of Delhi Act, 1991

The Government Savings Promotion Act, 1873

The Gram Nyayalayas Act, 2008

The Guardians and Wards Act, 1890

The Haj Committee Act, 2002

The Handlooms (Reservation of Articles for Production) Act, 1985

The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979

The High Court at Bombay (Extension of Jurisdiction to Goa, Daman and Diu) Act, 1981

The High Denomination Bank Notes (Demonetisation) Act, 1978

The Hind Cycles Limited and Sen-Raleigh Limited (Nationalisation) Act, 1980

The Hindu Adoptions and Maintenance Act, 1956

The Hindu Marriage Act, 1955

The Hindu Minority And Guardianship Act, 1956

The Hotel-Receipts Tax Act, 1980

The Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017

The Illegal Migrants (Determination by Tribunals) Act, 1983

The Immigration (Carriers’ Liability) Act, 2000

The Income-Tax Act, 1961

The India International Arbitration Centre Act, 2019

The Indian Antarctic Act, 2022

The Indian Christian Marriage Act, 1872

The Indian Contract Act, 1872

The Indian Council of World Affairs Act, 2001

The Indian Easements Act, 1882

The Indian Evidence Act, 1872

The Indian Forest Act, 1927

The Indian Institute of Petroleum and Energy Act, 2017

The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

The Indian Institutes of Information Technology Act, 2014

The Indian Institutes of Management Act, 2017

The Indian Maritime University Act, 2008

The Indian Nursing Council Act, 1947

The Indian Partnership Act, 1932

The Indian Penal Code, 1860

The Indian Ports Act, 1908

The Indian Red Cross Society Act, 1920

The Indian Soldiers (Litigation) Act, 1925

The Indian Stamp Act, 1899

The Indian Succession Act, 1925

The Indian Tramways Act, 1886

The Indian Treasure-Trove Act, 1878

The Indian Trusts Act, 1882

The Indira Gandhi National Open University Act, 1985

The Indira Gandhi National Tribal University Act, 2007

The Indo-Tibetan Border Police Force Act, 1992

The Industrial Development Bank (Transfer of Undertaking and Repeal) Act, 2003

The Industrial Disputes Act, 1947

The Industrial Finance Corporation (Transfer of Undertaking And Repeal) Act, 1993

The Industrial Reconstruction Bank (Transfer of Undertakings and Repeal) Act, 1997

The Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992

The Information Technology Act, 2000

The Inland Vessels Act, 2021

The Inland Waterways Authority of India Act, 1985

The Insolvency and Bankruptcy Code, 2016

The Institute of Teaching and Research in Ayurveda Act, 2020

The Insurance Regulatory and Development Authority Act, 1999

The Integrated Goods and Services Tax Act, 2017

The Intelligence Organisations (Restriction of Rights) Act, 1985

The Inter-State Migrant Workmen (Regulation of Employmentand Conditions of Service) Act, 1979

The Jamia Millia Islamia Act, 1988

The Jammu and Kashmir Reorganisation Act, 2019

The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry ACT, 2008

The Jute Companies (Nationalisation) Act, 1980

The Jute Packaging Materials (Compulsory Use in Packing Commodities) Act, 1987

The Juvenile Justice (Care and Protection of Children) Act, 2015

The Kalakshetra Foundation Act, 1993

The Lady Hardinge Medical College and Hospital (Acquisition) and Miscellaneous Provisions Act, 1977

The Lalit Kala Akadami (Taking Over of Management) Act, 1997

The Land Improvement Loans Act, 1883

The Land Ports Authority of India Act, 2010

The Land Ports Authority of India Act, 2010

The Leaders and Chief Whips of Recognised Parties and Groups The Lokpal and Lokayuktas Act, 2013

The Legal Metrology Act, 2009

The Legal Services Authorities Act, 1987

The Legal Services Authorities Act, 1987

The Limitation Act, 1963

The Limited Liability Partnership Act, 2008

The Lokpal and Lokayuktas Act, 2013

The Lotteries (Regulation) Act, 1998

The Madhya Pradesh Reorganisation Act, 2000

The Madras City Civil Court Act, 1892

The Madras Civil Courts’ Act, 1873

The Madras District Police Act, 1859

The Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996

The Mahatma Gandhi National Rural Employment Guarantee Act, 2005

The Maintenance and Welfare of Parents and Senior Citizens Act, 2007

The Major Port Authorities Act, 2021

The Majority Act, 1875

The Manipur Municipalities Act, 1994

The Manipur University Act, 2005

The Marine Aids to Navigation Act, 2021

The Maritime Anti-Piracy Act, 2022

The Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981

The Maulana Azad National Urdu University Act, 1996

The Mediation Act, 2023

The Mental Healthcare Act, 2017

The Metro Railways (Construction of Works) Act, 1978

The Metro Railways (Operation and Maintenance) Act, 2002

The Minimum Wages Act, 1948

The Mizoram University Act, 2000

The Multi-State Co-Operative Societies Act, 2002

The Multimodal Transportation of Goods Act, 1993

The Nalanda University Act, 2010

The Narcotic Drugs and Psychotropic Substances, Act, 1985

The National Bank for Agriculture and Rural Development Act, 1981

The National Bank For Financing Infrastructure Anddevelopment Act, 2021

The National Capital Region Planning Board Act, 1985

The National Capital Territory Of Delhi Laws (Special Provisions)

The National Capital Territory Of Delhi Laws (Special Provisions) Act, 2011

The National Capital Territory Of Delhi Laws(Special Provisions) Second Act, 2009

The National Commission For Allied And Healthcare Professionsact, 2021

The National Commission For Homoeopathy Act, 2020

The National Commission For Indian System Of Medicine Act, 2020

The National Commission For Safai Karamcharis Act, 1993

The National Company Limited (Acquisition And Transfer Ofundertakings) Act, 1980

The National Council For Teacher Educationact, 1993

The National Dairy Development Board Act, 1987

The National Food Security Act, 2013

The National Forensic Sciences University Act, 2020

The National Highways Authority of India Act, 1988

The National Housing Bank Act, 1987

The National Housing Bank Act, 1987

The National Institute Of Design Act, 2014

The National Institute of Mental Health Andneuro-Sciences, Bangalore Act, 2012

The National Institutes Of Food Technology,Entrepreneurship And Management Act, 2021

The National Institutes Of Technology, Science Education Andresearch Act, 2007

The National Investigation Agency Act, 2008

The National Judicial Appointments Commission Act, 2014

The National Jute Board Act, 2008

The National Medical Commission Act, 2019

The National Security Act, 1980

The National Security Guard Act, 1986

The National Sports University Act, 2018

The National Tax Tribunal Act, 2005

The National Trust for Welfare of Persons with Autism, Cerebralpalsy, Mental Retardation and Multiple Disabilities Act, 1999

The Negotiable Instruments Act, 1881

The New Delhi Municipal Council Act, 1994

The North-Western Provinces And Oudh Act, 1890

The Northern India Canal And Drainage Act, 1873

The Northern India Ferries Act, 1878

The Official Trustees Act, 1913

The Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Act, 1993

The Orissa (Alteration of Name) Act, 2011

The Oudh Estate’s Act, 1869

The Oudh Laws Act, 1876

The Oudh Taluqdars’ Relief Act, 1870

The Partition Act, 1893

The Partition of Revenue-Paying Estates Act, 1863

The Patents Act, 1970

The Payment And Settlement Systems Act, 2007

The Payment Of Wages Act, 1936

The Pension Fund Regulatory And Development Authority Act, 2013

The Pensions’ Act, 1871

The Petroleum Act, 1934

The Police Act, 1861

The Pondicherry University Act, 1985

The Prasar Bharati (Broadcasting Corporation of India) Act, 1990

The Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994

The Press and Registration of Books Act, 1867

The Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009

The Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities Act, 1980

The Prevention of Corruption Act, 1988

The Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988

The Prevention Of Money-Laundering Act, 2002

The Prisons Act, 1894

The Prize Chits and Money Circulation Schemes (Banning) Act, 1978

The Prohibition of Benami Property Transactions Act, 1988

The Prohibition Of Child Marriage Act, 2006

The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013

The Protection Of Children From Sexual Offences Act, 2012

The Protection Of Human Rights Act, 1993

The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

The Protection Of Women From Domestic Violence Act, 2005

The Provincial Small Cause Courts Act, 1887

The Public Debt Act, 1944

The Public Gambling Act, 1867

The Public Liability Insurance Act, 1991

The Public Records Act, 1993

The Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978

The Punjab District Boards Act, 1883

The Punjab Land-Revenue Act, 1887

The Punjab Tenancy Act, 1887

The Railway Claims Tribunal Act, 1987

The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007

The Rajiv Gandhi National Aviation University Act, 2013

The Rajiv Gandhi National Institute of Youth Development Act, 2012

The Rajiv Gandhi University Act, 2006

The Rani Lakshmi Bai Central Agricultural University Act, 2014

The Rashtriya Raksha University Act, 2020

The Real Estate (Regulation and Development) Act, 2016

The Recovery Of Debts And Bankruptcy Act, 1993

The Recycling Of Ships Act, 2019

The Regional Centre For Biotechnology Act, 2016

The Regional Rural Banks Act, 1976

The Registration Act, 1908

The Rehabilitation Council Of India Act, 1992

The Religious Endowments Act, 1863

The Religious Institutions (Prevention of Misuse) Act, 1988

The Repatriation of Prisoners Act, 2003

The Right of Children to Free and Compulsory Education Act, 2009

The Right To Fair Compensation And Transparency In Landacquisition, Rehabilitation And Resettlement Act, 2013

The Right To Information Act, 2005

The Rights of Persons with Disabilities Act, 2016

The Rubber Act, 1947

The Salary and Allowances of Leaders of Opposition in Parliament Act, 1977

The Saráís Act, 1867

The Sashastra Seema Bal Act, 2007

The Scheduled Castes And The Scheduled Tribes(Prevention Of Atrocities) Act, 1989

The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006

The School of Planning and Architecture Act, 2014

The Securities And Exchange Board Of India Act, 1992

The Semiconductor Integrated Circuits Layout-Design Act, 2000

The Sexual Harassment Of Women At Workplace(Prevention, Prohibition And Redressal) Act, 2013

The Sikkim University Act, 2006

The Sir Dinshaw Manockjee Petit Act, 1893

The Small Industries Development Bank Of India Act, 1989

The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976

The Smugglers And Foreign Exchange Manipulators(Forfeiture Of Property) Act, 1976

The Societies Registration Act, 1860

The South Asian University Act, 2008

The Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992

The Special Economic Zones Act, 2005

The Special Marriage Act, 1954

The Special Protection Group Act, 1988

The Specific Relief Act, 1963

The Specified Bank Notes (Cessation of Liabilities) Act, 2017

The Spices Board Act, 1986

The Sports Broadcasting Signals (Mandatory Sharing with Prasarbharati) Act, 2007

The Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum, Act, 1980

The Stage-Carriages Act, 1861

The State Bank of Sikkim (Acquisition of Shares) and Miscellaneous Provisions Act, 1982

The State Emblem of India (Prohibition of Improper Use) Act, 2005

The State of Arunachal Pradesh Act, 1986

The State of Mizoram Act, 1986

The Street Vendors (Protection of Livelihood Andregulation of Street Vending) Act, 2014

The Suits Valuation Act, 1887

The Suppression Of Unlawful Acts Against Safety of Civil Aviation Act, 1982

The Suppression Of Unlawful Acts Against Safety Of Maritime Navigation And Fixed Platforms On Continental Shelf Act, 2002

The Surrogacy (Regulation) Act, 2021

The Technology Development Board Act, 1995

The Telecom Regulatory Authority of India Act, 1997

The Territorial Waters, Continental Shelf, Exclusive Economic Zone and Other Maritime Zones Act, 1976

The Tezpur University Act, 1993

The Tobacco Duty (Town of Bombay) Act, 1857

The Trade Marks Act, 1999

The Trade Unions Act, 1926

The Transfer of Property Act, 1882

The Transgender Persons (Protection of Rights) Act, 2019

The Transplantation of Human Organs and Tissues Act, 1994

The Tripura University Act, 2006

The Union Territory Goods and Services Tax Act, 2017

The Unit Trust of India (Transfer of Undertaking and Repeal) Act, 2002

The University of Allahabad Act, 2005

The University of Allahabad Act, 2005

The Uttar Pradesh Reorganisation Act, 2000

The Waqf Act, 1995

The Warehousing (Development and Regulation) Act, 2007

The Water (Prevention And Control Of Pollution) Cess Act, 1977

The Weapons of Mass Destruction and Their Delivery Systems (Prohibition of Unlawful Activities) Act, 2005

The Whistle Blowers Protection Act, 2014

The Wild Life (Protection) Act, 1972

The Works of Defence Act, 1903

Thr Water (Prevention and Control of Pollution) Act, 1974

types of grevious hurt

Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986

Section 111, Application for partition. (sections)

New Playlist

'Fraudulently' or 'Dishonestly'

'Injury': What kind of harm (to body, mind, repulation, property) qualifies as 'injury'.

Armed Robbery/Dacoity

Bharatiya Nyaya Sanhita, 2023

capital punishment for murder

Constitutional Law

cyber bullying and suicide

Definition of Robbery (sec. 390)

Election Laws

Equal Remuneration Act, 1976

exception to murder;exceeding the rights of private defense

Failure to disclose interest by a director

Illustrations of Theft

Karnataka Land Revenue Act, 1964

Legal Maxims

Obstruction or prevention of an officer in the discharge of their duties

Section 3 Indian Penal Code, 1860 Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Indian Penal Code,1860: Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Transfer of Property Act, 1882: Interpretation-clause

Section 4 Indian Penal Code, 1860 : Extension of Code to extra-territorial offences

Section 5 Indian Penal Code, 1860 : Certain laws not to be affected by this Act

Section 6 Indian Penal Code, 1860 : Definitions in the Code to be understood subject to exceptions

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 8 Indian Penal Code, 1860 : Gender

Supreme Court Review 2023

Supreme Court Review 2024

The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

The Academy of Scientific and Innovative Research, 2011

The Acquisition of Certain Area at Ayodhya Act, 1993

The Administrative Tribunals Act, 1985

The Admiralty (Jurisdiction and Settlement of Maritime Claims) Act, 2017

The Advocates Act, 1961

The Advocates’ Welfare Fund Act, 2001

The Air (Prevention And Control Of Pollution) Act, 1981

The Aircraft Act, 1934

The Airports Authority Of India Act, 1994

The Airports Economic Regulatory Authority Of India Act, 2008

The Aligarh Muslim University Act, 1920

The All India Council For Technical Education Act, 1987

The All India Council For Technical Education Act, 1987

The Ancient Monuments Preservation Act, 1904

The Andhra Pradesh Reorganisation Act, 2014

The Anti-Hijacking Act, 2016

The Anusandhan National Research Foundation Act, 2023

The Armed Forces Tribunal Act, 2007

The Assisted Reproductive Technology (Regulation) Act, 2021

The Auroville Foundation Act, 1988

The Babasaheb Bhimrao Ambedkar University Act, 1994

The Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980

The Banning of Unregulated Deposit Schemes Act, 2019

The Bengal Bonded Warehouse Association Act,1854

The Bengal Land Revenue Sales Act, 1859

The Bengal, Agra and Assam Civil Courts Act, 1887

The Betwa River Board Act, 1976

The Bharatiya Sakshya Adhiniyam, 2023

The Bihar Reorganisation Act, 2000

The Bihar Value Added Tax Act, 2005

The Biological Diversity Act, 2002

The Births, Deaths and Marriages Registration Act, 1886

The Black Money (Undisclosed Foreign Income and Assets) and imposition of Tax Act, 2015

The Bombay Civil Courts’ Act, 1869

The Bombay Revenue Jurisdiction Act, 1876

The Bonded Labour System (Abolition) Act, 1976

The Brahmaputra Board Act, 1980

The Broach and Kaira Incumbered Estates Act, 1877

The Building and Other Construction Workers’ welfare Cess Act, 1996

The Bureau of Indian Standards Act, 2016

The Cable Television Networks (Regulation) Act, 1995

The Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985

The Carriage by Road Act, 2007

The Central Agricultural University Act, 1992

The Central Educational Institutions (Reservation in Teachers' cadre) Act, 2019

The Central Excise Act, 1944

The Central Goods and Services Tax Act, 2017

The Central Industrial Security Force (Amendment and Validation) Act, 1999

The Central Province Court of Wards Act, 1899

The Central Provinces Land-Revenue Act, 1881

The Central Road And Infrastructure Fund Act, 2000

The Central Sanskrit Universities Act, 2020

The Central Universities Act, 2009

The Central Vigilance Commission Act, 2003

The Cess and Other Taxes on Minerals (Validation) Act, 1992

The Chaparmukh-Silghat Railway Line And The Katakhal-Lalabazar Railway Line (Nationalisation) Act, 1982

The Chaparmukh-Silghat Railway Line and The Katakhal-Lalabazarrailway Line (Nationalisation) Act, 1982

The Charitable Endowments Act, 1890

The Chemical Weapons Act, 2000

The Chhattisgarh Land Revenue Code Act, 1959

The Chief Election Commissioner and Other Election Commissioners (Appointment, Conditions of service and Term of Office) Act, 2023

The Child and Adolescent (Prohibition and Regulation) Act, 1986

The Chit Funds Act, 1982

The Chutia Nagpur Encumbered Estates Act, 1876

The Cigarettes and Other Tobacco Products (Prohibition of advertisement and Regulation of Trade and Commerce, Production, The Clinical Establishments (Registration and Regulation) Act, 2010

The Cine-Workers and Cinema Theatre Workers (Regulation of Employment) Act, 1981

The Civil Liability for Nuclear Damage Act, 2010

The Clinical Establishments (Registration and Regulation) Act, 2010

The Co-Operative Societies Act, 1912

The Coal Mines (Special Provisions) Act, 2015

The Coast Guard Act, 1978

The Coastal Aquaculture Authority Act, 2005

The Coasting-Vessels Act, 1838

The Coconut Development Board Act, 1979

The Code of Civil Procedure, 1908

The Code on Social Security Act, 2020

The Code on Wages, 2019

The Coffee Act, 1942

The Coinage Act, 2011

The Collection of Statistics Act, 2008

The Commercial Courts Act, 2015

The Commission for Air Quality Management in National Capital Region and Adjoining Areas Act, 2021

The Commission of Sati (Prevention) Act, 1987

The Companies Act, 2013

The Compensatory Afforestation Fund Act, 2016

The Competition Act, 2002

The Consumer Protection Act, 2019

The Control of National Highways (Land And Traffic) Act, 2002

The Copyright Act, 1957

The Court-Fees Act, 1870

The Credit Information Companies (Regulation) Act, 2005

The Criminal Procedure (Identification) Act, 2022

The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Act, 2019

The Dalmia Dadri Cement Limited (Acquisition and Transfer of Undertakings) Act, 1981

The Dam Safety Act, 2021

The Delhi Development Authority (Validation of Disciplinary powers) Act, 1998

The Delhi Police Act, 1978

The Delhi Rent Control Act, 1958

The Delimitation Act, 2002

The Depositories Act, 1996

The Designs Act, 2000

The Direct Tax Vivad Se Vishwas Act, 2020

The Disaster Management Act, 2005

The Divorce Act, 1869

The Dock Workers (Safety, Health and Welfare) Act, 1986

The Dr. Rajendra Prasad Central Agricultural University Act, 2016

The Electricity Act, 2003

The Emigration Act, 1983

The Employee's Compensation Act, 1923

The Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 1993

The Energy Conservation Act, 2001

The English and Foreign Languages University Act, 2006

The Environment (Protection) Act, 1986

The Epidemic Diseases Act, 1897

The Essential Defence Services Act, 2021

The Expenditure-Tax Act, 1987

The Explosive Substances Act, 1908

The Explosives Act, 1884

The Export-Import Bank of India Act, 1981

The Factories Act, 1948

The Factoring Regulation Act, 2011

The Fiscal Responsibility and Budget Management Act, 2003

The Footwear Design and Development Institute Act, 2017

The Foreign Contribution (Regulation) Act, 2010

The Foreign Exchange Management Act, 1999

The Foreign Trade (Development and Regulation) Act, 1992

The Foreigners Act, 1946

The Fugitive Economic Offenders Act, 2018

The General Clauses Act, 1897

The Geographical Indications of Goods (Registration and Protection) Act, 1999

The Goa, Daman and Diu Mining Concessions (Abolition Anddeclaration as Mining Leases) Act, 1987

The Goa, Daman and Diu Reorganisation Act, 1987

The Goods and Services Tax (Compensation to States) Act, 2017

The Government Buildings Act, 1899

The Government of National Capital Territory of Delhi Act, 1991

The Government Savings Promotion Act, 1873

The Gram Nyayalayas Act, 2008

The Guardians and Wards Act, 1890

The Haj Committee Act, 2002

The Handlooms (Reservation of Articles for Production) Act, 1985

The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979

The High Court at Bombay (Extension of Jurisdiction to Goa, Daman and Diu) Act, 1981

The High Denomination Bank Notes (Demonetisation) Act, 1978

The Hind Cycles Limited and Sen-Raleigh Limited (Nationalisation) Act, 1980

The Hindu Adoptions and Maintenance Act, 1956

The Hindu Marriage Act, 1955

The Hindu Minority And Guardianship Act, 1956

The Hotel-Receipts Tax Act, 1980

The Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017

The Illegal Migrants (Determination by Tribunals) Act, 1983

The Immigration (Carriers’ Liability) Act, 2000

The Income-Tax Act, 1961

The India International Arbitration Centre Act, 2019

The Indian Antarctic Act, 2022

The Indian Christian Marriage Act, 1872

The Indian Contract Act, 1872

The Indian Council of World Affairs Act, 2001

The Indian Easements Act, 1882

The Indian Evidence Act, 1872

The Indian Forest Act, 1927

The Indian Institute of Petroleum and Energy Act, 2017

The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

The Indian Institutes of Information Technology Act, 2014

The Indian Institutes of Management Act, 2017

The Indian Maritime University Act, 2008

The Indian Nursing Council Act, 1947

The Indian Partnership Act, 1932

The Indian Penal Code, 1860

The Indian Ports Act, 1908

The Indian Red Cross Society Act, 1920

The Indian Soldiers (Litigation) Act, 1925

The Indian Stamp Act, 1899

The Indian Succession Act, 1925

The Indian Tramways Act, 1886

The Indian Treasure-Trove Act, 1878

The Indian Trusts Act, 1882

The Indira Gandhi National Open University Act, 1985

The Indira Gandhi National Tribal University Act, 2007

The Indo-Tibetan Border Police Force Act, 1992

The Industrial Development Bank (Transfer of Undertaking and Repeal) Act, 2003

The Industrial Disputes Act, 1947

The Industrial Finance Corporation (Transfer of Undertaking And Repeal) Act, 1993

The Industrial Reconstruction Bank (Transfer of Undertakings and Repeal) Act, 1997

The Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992

The Information Technology Act, 2000

The Inland Vessels Act, 2021

The Inland Waterways Authority of India Act, 1985

The Insolvency and Bankruptcy Code, 2016

The Institute of Teaching and Research in Ayurveda Act, 2020

The Insurance Regulatory and Development Authority Act, 1999

The Integrated Goods and Services Tax Act, 2017

The Intelligence Organisations (Restriction of Rights) Act, 1985

The Inter-State Migrant Workmen (Regulation of Employmentand Conditions of Service) Act, 1979

The Jamia Millia Islamia Act, 1988

The Jammu and Kashmir Reorganisation Act, 2019

The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry ACT, 2008

The Jute Companies (Nationalisation) Act, 1980

The Jute Packaging Materials (Compulsory Use in Packing Commodities) Act, 1987

The Juvenile Justice (Care and Protection of Children) Act, 2015

The Kalakshetra Foundation Act, 1993

The Lady Hardinge Medical College and Hospital (Acquisition) and Miscellaneous Provisions Act, 1977

The Lalit Kala Akadami (Taking Over of Management) Act, 1997

The Land Improvement Loans Act, 1883

The Land Ports Authority of India Act, 2010

The Land Ports Authority of India Act, 2010

The Leaders and Chief Whips of Recognised Parties and Groups The Lokpal and Lokayuktas Act, 2013

The Legal Metrology Act, 2009

The Legal Services Authorities Act, 1987

The Legal Services Authorities Act, 1987

The Limitation Act, 1963

The Limited Liability Partnership Act, 2008

The Lokpal and Lokayuktas Act, 2013

The Lotteries (Regulation) Act, 1998

The Madhya Pradesh Reorganisation Act, 2000

The Madras City Civil Court Act, 1892

The Madras Civil Courts’ Act, 1873

The Madras District Police Act, 1859

The Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996

The Mahatma Gandhi National Rural Employment Guarantee Act, 2005

The Maintenance and Welfare of Parents and Senior Citizens Act, 2007

The Major Port Authorities Act, 2021

The Majority Act, 1875

The Manipur Municipalities Act, 1994

The Manipur University Act, 2005

The Marine Aids to Navigation Act, 2021

The Maritime Anti-Piracy Act, 2022

The Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981

The Maulana Azad National Urdu University Act, 1996

The Mediation Act, 2023

The Mental Healthcare Act, 2017

The Metro Railways (Construction of Works) Act, 1978

The Metro Railways (Operation and Maintenance) Act, 2002

The Minimum Wages Act, 1948

The Mizoram University Act, 2000

The Multi-State Co-Operative Societies Act, 2002

The Multimodal Transportation of Goods Act, 1993

The Nalanda University Act, 2010

The Narcotic Drugs and Psychotropic Substances, Act, 1985

The National Bank for Agriculture and Rural Development Act, 1981

The National Bank For Financing Infrastructure Anddevelopment Act, 2021

The National Capital Region Planning Board Act, 1985

The National Capital Territory Of Delhi Laws (Special Provisions)

The National Capital Territory Of Delhi Laws (Special Provisions) Act, 2011

The National Capital Territory Of Delhi Laws(Special Provisions) Second Act, 2009

The National Commission For Allied And Healthcare Professionsact, 2021

The National Commission For Homoeopathy Act, 2020

The National Commission For Indian System Of Medicine Act, 2020

The National Commission For Safai Karamcharis Act, 1993

The National Company Limited (Acquisition And Transfer Ofundertakings) Act, 1980

The National Council For Teacher Educationact, 1993

The National Dairy Development Board Act, 1987

The National Food Security Act, 2013

The National Forensic Sciences University Act, 2020

The National Highways Authority of India Act, 1988

The National Housing Bank Act, 1987

The National Housing Bank Act, 1987

The National Institute Of Design Act, 2014

The National Institute of Mental Health Andneuro-Sciences, Bangalore Act, 2012

The National Institutes Of Food Technology,Entrepreneurship And Management Act, 2021

The National Institutes Of Technology, Science Education Andresearch Act, 2007

The National Investigation Agency Act, 2008

The National Judicial Appointments Commission Act, 2014

The National Jute Board Act, 2008

The National Medical Commission Act, 2019

The National Security Act, 1980

The National Security Guard Act, 1986

The National Sports University Act, 2018

The National Tax Tribunal Act, 2005

The National Trust for Welfare of Persons with Autism, Cerebralpalsy, Mental Retardation and Multiple Disabilities Act, 1999

The Negotiable Instruments Act, 1881

The New Delhi Municipal Council Act, 1994

The North-Western Provinces And Oudh Act, 1890

The Northern India Canal And Drainage Act, 1873

The Northern India Ferries Act, 1878

The Official Trustees Act, 1913

The Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Act, 1993

The Orissa (Alteration of Name) Act, 2011

The Oudh Estate’s Act, 1869

The Oudh Laws Act, 1876

The Oudh Taluqdars’ Relief Act, 1870

The Partition Act, 1893

The Partition of Revenue-Paying Estates Act, 1863

The Patents Act, 1970

The Payment And Settlement Systems Act, 2007

The Payment Of Wages Act, 1936

The Pension Fund Regulatory And Development Authority Act, 2013

The Pensions’ Act, 1871

The Petroleum Act, 1934

The Police Act, 1861

The Pondicherry University Act, 1985

The Prasar Bharati (Broadcasting Corporation of India) Act, 1990

The Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994

The Press and Registration of Books Act, 1867

The Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009

The Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities Act, 1980

The Prevention of Corruption Act, 1988

The Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988

The Prevention Of Money-Laundering Act, 2002

The Prisons Act, 1894

The Prize Chits and Money Circulation Schemes (Banning) Act, 1978

The Prohibition of Benami Property Transactions Act, 1988

The Prohibition Of Child Marriage Act, 2006

The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013

The Protection Of Children From Sexual Offences Act, 2012

The Protection Of Human Rights Act, 1993

The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

The Protection Of Women From Domestic Violence Act, 2005

The Provincial Small Cause Courts Act, 1887

The Public Debt Act, 1944

The Public Gambling Act, 1867

The Public Liability Insurance Act, 1991

The Public Records Act, 1993

The Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978

The Punjab District Boards Act, 1883

The Punjab Land-Revenue Act, 1887

The Punjab Tenancy Act, 1887

The Railway Claims Tribunal Act, 1987

The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007

The Rajiv Gandhi National Aviation University Act, 2013

The Rajiv Gandhi National Institute of Youth Development Act, 2012

The Rajiv Gandhi University Act, 2006

The Rani Lakshmi Bai Central Agricultural University Act, 2014

The Rashtriya Raksha University Act, 2020

The Real Estate (Regulation and Development) Act, 2016

The Recovery Of Debts And Bankruptcy Act, 1993

The Recycling Of Ships Act, 2019

The Regional Centre For Biotechnology Act, 2016

The Regional Rural Banks Act, 1976

The Registration Act, 1908

The Rehabilitation Council Of India Act, 1992

The Religious Endowments Act, 1863

The Religious Institutions (Prevention of Misuse) Act, 1988

The Repatriation of Prisoners Act, 2003

The Right of Children to Free and Compulsory Education Act, 2009

The Right To Fair Compensation And Transparency In Landacquisition, Rehabilitation And Resettlement Act, 2013

The Right To Information Act, 2005

The Rights of Persons with Disabilities Act, 2016

The Rubber Act, 1947

The Salary and Allowances of Leaders of Opposition in Parliament Act, 1977

The Saráís Act, 1867

The Sashastra Seema Bal Act, 2007

The Scheduled Castes And The Scheduled Tribes(Prevention Of Atrocities) Act, 1989

The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006

The School of Planning and Architecture Act, 2014

The Securities And Exchange Board Of India Act, 1992

The Semiconductor Integrated Circuits Layout-Design Act, 2000

The Sexual Harassment Of Women At Workplace(Prevention, Prohibition And Redressal) Act, 2013

The Sikkim University Act, 2006

The Sir Dinshaw Manockjee Petit Act, 1893

The Small Industries Development Bank Of India Act, 1989

The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976

The Smugglers And Foreign Exchange Manipulators(Forfeiture Of Property) Act, 1976

The Societies Registration Act, 1860

The South Asian University Act, 2008

The Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992

The Special Economic Zones Act, 2005

The Special Marriage Act, 1954

The Special Protection Group Act, 1988

The Specific Relief Act, 1963

The Specified Bank Notes (Cessation of Liabilities) Act, 2017

The Spices Board Act, 1986

The Sports Broadcasting Signals (Mandatory Sharing with Prasarbharati) Act, 2007

The Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum, Act, 1980

The Stage-Carriages Act, 1861

The State Bank of Sikkim (Acquisition of Shares) and Miscellaneous Provisions Act, 1982

The State Emblem of India (Prohibition of Improper Use) Act, 2005

The State of Arunachal Pradesh Act, 1986

The State of Mizoram Act, 1986

The Street Vendors (Protection of Livelihood Andregulation of Street Vending) Act, 2014

The Suits Valuation Act, 1887

The Suppression Of Unlawful Acts Against Safety of Civil Aviation Act, 1982

The Suppression Of Unlawful Acts Against Safety Of Maritime Navigation And Fixed Platforms On Continental Shelf Act, 2002

The Surrogacy (Regulation) Act, 2021

The Technology Development Board Act, 1995

The Telecom Regulatory Authority of India Act, 1997

The Territorial Waters, Continental Shelf, Exclusive Economic Zone and Other Maritime Zones Act, 1976

The Tezpur University Act, 1993

The Tobacco Duty (Town of Bombay) Act, 1857

The Trade Marks Act, 1999

The Trade Unions Act, 1926

The Transfer of Property Act, 1882

The Transgender Persons (Protection of Rights) Act, 2019

The Transplantation of Human Organs and Tissues Act, 1994

The Tripura University Act, 2006

The Union Territory Goods and Services Tax Act, 2017

The Unit Trust of India (Transfer of Undertaking and Repeal) Act, 2002

The University of Allahabad Act, 2005

The University of Allahabad Act, 2005

The Uttar Pradesh Reorganisation Act, 2000

The Waqf Act, 1995

The Warehousing (Development and Regulation) Act, 2007

The Water (Prevention And Control Of Pollution) Cess Act, 1977

The Weapons of Mass Destruction and Their Delivery Systems (Prohibition of Unlawful Activities) Act, 2005

The Whistle Blowers Protection Act, 2014

The Wild Life (Protection) Act, 1972

The Works of Defence Act, 1903

Thr Water (Prevention and Control of Pollution) Act, 1974

types of grevious hurt

Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986

Section 52, Application for re-consideration of assessment. (sections)

New Playlist

'Fraudulently' or 'Dishonestly'

'Injury': What kind of harm (to body, mind, repulation, property) qualifies as 'injury'.

Armed Robbery/Dacoity

Bharatiya Nyaya Sanhita, 2023

capital punishment for murder

Constitutional Law

cyber bullying and suicide

Definition of Robbery (sec. 390)

Election Laws

Equal Remuneration Act, 1976

exception to murder;exceeding the rights of private defense

Failure to disclose interest by a director

Illustrations of Theft

Karnataka Land Revenue Act, 1964

Legal Maxims

Obstruction or prevention of an officer in the discharge of their duties

Section 3 Indian Penal Code, 1860 Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Indian Penal Code,1860: Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Transfer of Property Act, 1882: Interpretation-clause

Section 4 Indian Penal Code, 1860 : Extension of Code to extra-territorial offences

Section 5 Indian Penal Code, 1860 : Certain laws not to be affected by this Act

Section 6 Indian Penal Code, 1860 : Definitions in the Code to be understood subject to exceptions

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 8 Indian Penal Code, 1860 : Gender

Supreme Court Review 2023

Supreme Court Review 2024

The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

The Academy of Scientific and Innovative Research, 2011

The Acquisition of Certain Area at Ayodhya Act, 1993

The Administrative Tribunals Act, 1985

The Admiralty (Jurisdiction and Settlement of Maritime Claims) Act, 2017

The Advocates Act, 1961

The Advocates’ Welfare Fund Act, 2001

The Air (Prevention And Control Of Pollution) Act, 1981

The Aircraft Act, 1934

The Airports Authority Of India Act, 1994

The Airports Economic Regulatory Authority Of India Act, 2008

The Aligarh Muslim University Act, 1920

The All India Council For Technical Education Act, 1987

The All India Council For Technical Education Act, 1987

The Ancient Monuments Preservation Act, 1904

The Andhra Pradesh Reorganisation Act, 2014

The Anti-Hijacking Act, 2016

The Anusandhan National Research Foundation Act, 2023

The Armed Forces Tribunal Act, 2007

The Assisted Reproductive Technology (Regulation) Act, 2021

The Auroville Foundation Act, 1988

The Babasaheb Bhimrao Ambedkar University Act, 1994

The Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980

The Banning of Unregulated Deposit Schemes Act, 2019

The Bengal Bonded Warehouse Association Act,1854

The Bengal Land Revenue Sales Act, 1859

The Bengal, Agra and Assam Civil Courts Act, 1887

The Betwa River Board Act, 1976

The Bharatiya Sakshya Adhiniyam, 2023

The Bihar Reorganisation Act, 2000

The Bihar Value Added Tax Act, 2005

The Biological Diversity Act, 2002

The Births, Deaths and Marriages Registration Act, 1886

The Black Money (Undisclosed Foreign Income and Assets) and imposition of Tax Act, 2015

The Bombay Civil Courts’ Act, 1869

The Bombay Revenue Jurisdiction Act, 1876

The Bonded Labour System (Abolition) Act, 1976

The Brahmaputra Board Act, 1980

The Broach and Kaira Incumbered Estates Act, 1877

The Building and Other Construction Workers’ welfare Cess Act, 1996

The Bureau of Indian Standards Act, 2016

The Cable Television Networks (Regulation) Act, 1995

The Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985

The Carriage by Road Act, 2007

The Central Agricultural University Act, 1992

The Central Educational Institutions (Reservation in Teachers' cadre) Act, 2019

The Central Excise Act, 1944

The Central Goods and Services Tax Act, 2017

The Central Industrial Security Force (Amendment and Validation) Act, 1999

The Central Province Court of Wards Act, 1899

The Central Provinces Land-Revenue Act, 1881

The Central Road And Infrastructure Fund Act, 2000

The Central Sanskrit Universities Act, 2020

The Central Universities Act, 2009

The Central Vigilance Commission Act, 2003

The Cess and Other Taxes on Minerals (Validation) Act, 1992

The Chaparmukh-Silghat Railway Line And The Katakhal-Lalabazar Railway Line (Nationalisation) Act, 1982

The Chaparmukh-Silghat Railway Line and The Katakhal-Lalabazarrailway Line (Nationalisation) Act, 1982

The Charitable Endowments Act, 1890

The Chemical Weapons Act, 2000

The Chhattisgarh Land Revenue Code Act, 1959

The Chief Election Commissioner and Other Election Commissioners (Appointment, Conditions of service and Term of Office) Act, 2023

The Child and Adolescent (Prohibition and Regulation) Act, 1986

The Chit Funds Act, 1982

The Chutia Nagpur Encumbered Estates Act, 1876

The Cigarettes and Other Tobacco Products (Prohibition of advertisement and Regulation of Trade and Commerce, Production, The Clinical Establishments (Registration and Regulation) Act, 2010

The Cine-Workers and Cinema Theatre Workers (Regulation of Employment) Act, 1981

The Civil Liability for Nuclear Damage Act, 2010

The Clinical Establishments (Registration and Regulation) Act, 2010

The Co-Operative Societies Act, 1912

The Coal Mines (Special Provisions) Act, 2015

The Coast Guard Act, 1978

The Coastal Aquaculture Authority Act, 2005

The Coasting-Vessels Act, 1838

The Coconut Development Board Act, 1979

The Code of Civil Procedure, 1908

The Code on Social Security Act, 2020

The Code on Wages, 2019

The Coffee Act, 1942

The Coinage Act, 2011

The Collection of Statistics Act, 2008

The Commercial Courts Act, 2015

The Commission for Air Quality Management in National Capital Region and Adjoining Areas Act, 2021

The Commission of Sati (Prevention) Act, 1987

The Companies Act, 2013

The Compensatory Afforestation Fund Act, 2016

The Competition Act, 2002

The Consumer Protection Act, 2019

The Control of National Highways (Land And Traffic) Act, 2002

The Copyright Act, 1957

The Court-Fees Act, 1870

The Credit Information Companies (Regulation) Act, 2005

The Criminal Procedure (Identification) Act, 2022

The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Act, 2019

The Dalmia Dadri Cement Limited (Acquisition and Transfer of Undertakings) Act, 1981

The Dam Safety Act, 2021

The Delhi Development Authority (Validation of Disciplinary powers) Act, 1998

The Delhi Police Act, 1978

The Delhi Rent Control Act, 1958

The Delimitation Act, 2002

The Depositories Act, 1996

The Designs Act, 2000

The Direct Tax Vivad Se Vishwas Act, 2020

The Disaster Management Act, 2005

The Divorce Act, 1869

The Dock Workers (Safety, Health and Welfare) Act, 1986

The Dr. Rajendra Prasad Central Agricultural University Act, 2016

The Electricity Act, 2003

The Emigration Act, 1983

The Employee's Compensation Act, 1923

The Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 1993

The Energy Conservation Act, 2001

The English and Foreign Languages University Act, 2006

The Environment (Protection) Act, 1986

The Epidemic Diseases Act, 1897

The Essential Defence Services Act, 2021

The Expenditure-Tax Act, 1987

The Explosive Substances Act, 1908

The Explosives Act, 1884

The Export-Import Bank of India Act, 1981

The Factories Act, 1948

The Factoring Regulation Act, 2011

The Fiscal Responsibility and Budget Management Act, 2003

The Footwear Design and Development Institute Act, 2017

The Foreign Contribution (Regulation) Act, 2010

The Foreign Exchange Management Act, 1999

The Foreign Trade (Development and Regulation) Act, 1992

The Foreigners Act, 1946

The Fugitive Economic Offenders Act, 2018

The General Clauses Act, 1897

The Geographical Indications of Goods (Registration and Protection) Act, 1999

The Goa, Daman and Diu Mining Concessions (Abolition Anddeclaration as Mining Leases) Act, 1987

The Goa, Daman and Diu Reorganisation Act, 1987

The Goods and Services Tax (Compensation to States) Act, 2017

The Government Buildings Act, 1899

The Government of National Capital Territory of Delhi Act, 1991

The Government Savings Promotion Act, 1873

The Gram Nyayalayas Act, 2008

The Guardians and Wards Act, 1890

The Haj Committee Act, 2002

The Handlooms (Reservation of Articles for Production) Act, 1985

The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979

The High Court at Bombay (Extension of Jurisdiction to Goa, Daman and Diu) Act, 1981

The High Denomination Bank Notes (Demonetisation) Act, 1978

The Hind Cycles Limited and Sen-Raleigh Limited (Nationalisation) Act, 1980

The Hindu Adoptions and Maintenance Act, 1956

The Hindu Marriage Act, 1955

The Hindu Minority And Guardianship Act, 1956

The Hotel-Receipts Tax Act, 1980

The Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017

The Illegal Migrants (Determination by Tribunals) Act, 1983

The Immigration (Carriers’ Liability) Act, 2000

The Income-Tax Act, 1961

The India International Arbitration Centre Act, 2019

The Indian Antarctic Act, 2022

The Indian Christian Marriage Act, 1872

The Indian Contract Act, 1872

The Indian Council of World Affairs Act, 2001

The Indian Easements Act, 1882

The Indian Evidence Act, 1872

The Indian Forest Act, 1927

The Indian Institute of Petroleum and Energy Act, 2017

The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

The Indian Institutes of Information Technology Act, 2014

The Indian Institutes of Management Act, 2017

The Indian Maritime University Act, 2008

The Indian Nursing Council Act, 1947

The Indian Partnership Act, 1932

The Indian Penal Code, 1860

The Indian Ports Act, 1908

The Indian Red Cross Society Act, 1920

The Indian Soldiers (Litigation) Act, 1925

The Indian Stamp Act, 1899

The Indian Succession Act, 1925

The Indian Tramways Act, 1886

The Indian Treasure-Trove Act, 1878

The Indian Trusts Act, 1882

The Indira Gandhi National Open University Act, 1985

The Indira Gandhi National Tribal University Act, 2007

The Indo-Tibetan Border Police Force Act, 1992

The Industrial Development Bank (Transfer of Undertaking and Repeal) Act, 2003

The Industrial Disputes Act, 1947

The Industrial Finance Corporation (Transfer of Undertaking And Repeal) Act, 1993

The Industrial Reconstruction Bank (Transfer of Undertakings and Repeal) Act, 1997

The Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992

The Information Technology Act, 2000

The Inland Vessels Act, 2021

The Inland Waterways Authority of India Act, 1985

The Insolvency and Bankruptcy Code, 2016

The Institute of Teaching and Research in Ayurveda Act, 2020

The Insurance Regulatory and Development Authority Act, 1999

The Integrated Goods and Services Tax Act, 2017

The Intelligence Organisations (Restriction of Rights) Act, 1985

The Inter-State Migrant Workmen (Regulation of Employmentand Conditions of Service) Act, 1979

The Jamia Millia Islamia Act, 1988

The Jammu and Kashmir Reorganisation Act, 2019

The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry ACT, 2008

The Jute Companies (Nationalisation) Act, 1980

The Jute Packaging Materials (Compulsory Use in Packing Commodities) Act, 1987

The Juvenile Justice (Care and Protection of Children) Act, 2015

The Kalakshetra Foundation Act, 1993

The Lady Hardinge Medical College and Hospital (Acquisition) and Miscellaneous Provisions Act, 1977

The Lalit Kala Akadami (Taking Over of Management) Act, 1997

The Land Improvement Loans Act, 1883

The Land Ports Authority of India Act, 2010

The Land Ports Authority of India Act, 2010

The Leaders and Chief Whips of Recognised Parties and Groups The Lokpal and Lokayuktas Act, 2013

The Legal Metrology Act, 2009

The Legal Services Authorities Act, 1987

The Legal Services Authorities Act, 1987

The Limitation Act, 1963

The Limited Liability Partnership Act, 2008

The Lokpal and Lokayuktas Act, 2013

The Lotteries (Regulation) Act, 1998

The Madhya Pradesh Reorganisation Act, 2000

The Madras City Civil Court Act, 1892

The Madras Civil Courts’ Act, 1873

The Madras District Police Act, 1859

The Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996

The Mahatma Gandhi National Rural Employment Guarantee Act, 2005

The Maintenance and Welfare of Parents and Senior Citizens Act, 2007

The Major Port Authorities Act, 2021

The Majority Act, 1875

The Manipur Municipalities Act, 1994

The Manipur University Act, 2005

The Marine Aids to Navigation Act, 2021

The Maritime Anti-Piracy Act, 2022

The Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981

The Maulana Azad National Urdu University Act, 1996

The Mediation Act, 2023

The Mental Healthcare Act, 2017

The Metro Railways (Construction of Works) Act, 1978

The Metro Railways (Operation and Maintenance) Act, 2002

The Minimum Wages Act, 1948

The Mizoram University Act, 2000

The Multi-State Co-Operative Societies Act, 2002

The Multimodal Transportation of Goods Act, 1993

The Nalanda University Act, 2010

The Narcotic Drugs and Psychotropic Substances, Act, 1985

The National Bank for Agriculture and Rural Development Act, 1981

The National Bank For Financing Infrastructure Anddevelopment Act, 2021

The National Capital Region Planning Board Act, 1985

The National Capital Territory Of Delhi Laws (Special Provisions)

The National Capital Territory Of Delhi Laws (Special Provisions) Act, 2011

The National Capital Territory Of Delhi Laws(Special Provisions) Second Act, 2009

The National Commission For Allied And Healthcare Professionsact, 2021

The National Commission For Homoeopathy Act, 2020

The National Commission For Indian System Of Medicine Act, 2020

The National Commission For Safai Karamcharis Act, 1993

The National Company Limited (Acquisition And Transfer Ofundertakings) Act, 1980

The National Council For Teacher Educationact, 1993

The National Dairy Development Board Act, 1987

The National Food Security Act, 2013

The National Forensic Sciences University Act, 2020

The National Highways Authority of India Act, 1988

The National Housing Bank Act, 1987

The National Housing Bank Act, 1987

The National Institute Of Design Act, 2014

The National Institute of Mental Health Andneuro-Sciences, Bangalore Act, 2012

The National Institutes Of Food Technology,Entrepreneurship And Management Act, 2021

The National Institutes Of Technology, Science Education Andresearch Act, 2007

The National Investigation Agency Act, 2008

The National Judicial Appointments Commission Act, 2014

The National Jute Board Act, 2008

The National Medical Commission Act, 2019

The National Security Act, 1980

The National Security Guard Act, 1986

The National Sports University Act, 2018

The National Tax Tribunal Act, 2005

The National Trust for Welfare of Persons with Autism, Cerebralpalsy, Mental Retardation and Multiple Disabilities Act, 1999

The Negotiable Instruments Act, 1881

The New Delhi Municipal Council Act, 1994

The North-Western Provinces And Oudh Act, 1890

The Northern India Canal And Drainage Act, 1873

The Northern India Ferries Act, 1878

The Official Trustees Act, 1913

The Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Act, 1993

The Orissa (Alteration of Name) Act, 2011

The Oudh Estate’s Act, 1869

The Oudh Laws Act, 1876

The Oudh Taluqdars’ Relief Act, 1870

The Partition Act, 1893

The Partition of Revenue-Paying Estates Act, 1863

The Patents Act, 1970

The Payment And Settlement Systems Act, 2007

The Payment Of Wages Act, 1936

The Pension Fund Regulatory And Development Authority Act, 2013

The Pensions’ Act, 1871

The Petroleum Act, 1934

The Police Act, 1861

The Pondicherry University Act, 1985

The Prasar Bharati (Broadcasting Corporation of India) Act, 1990

The Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994

The Press and Registration of Books Act, 1867

The Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009

The Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities Act, 1980

The Prevention of Corruption Act, 1988

The Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988

The Prevention Of Money-Laundering Act, 2002

The Prisons Act, 1894

The Prize Chits and Money Circulation Schemes (Banning) Act, 1978

The Prohibition of Benami Property Transactions Act, 1988

The Prohibition Of Child Marriage Act, 2006

The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013

The Protection Of Children From Sexual Offences Act, 2012

The Protection Of Human Rights Act, 1993

The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

The Protection Of Women From Domestic Violence Act, 2005

The Provincial Small Cause Courts Act, 1887

The Public Debt Act, 1944

The Public Gambling Act, 1867

The Public Liability Insurance Act, 1991

The Public Records Act, 1993

The Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978

The Punjab District Boards Act, 1883

The Punjab Land-Revenue Act, 1887

The Punjab Tenancy Act, 1887

The Railway Claims Tribunal Act, 1987

The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007

The Rajiv Gandhi National Aviation University Act, 2013

The Rajiv Gandhi National Institute of Youth Development Act, 2012

The Rajiv Gandhi University Act, 2006

The Rani Lakshmi Bai Central Agricultural University Act, 2014

The Rashtriya Raksha University Act, 2020

The Real Estate (Regulation and Development) Act, 2016

The Recovery Of Debts And Bankruptcy Act, 1993

The Recycling Of Ships Act, 2019

The Regional Centre For Biotechnology Act, 2016

The Regional Rural Banks Act, 1976

The Registration Act, 1908

The Rehabilitation Council Of India Act, 1992

The Religious Endowments Act, 1863

The Religious Institutions (Prevention of Misuse) Act, 1988

The Repatriation of Prisoners Act, 2003

The Right of Children to Free and Compulsory Education Act, 2009

The Right To Fair Compensation And Transparency In Landacquisition, Rehabilitation And Resettlement Act, 2013

The Right To Information Act, 2005

The Rights of Persons with Disabilities Act, 2016

The Rubber Act, 1947

The Salary and Allowances of Leaders of Opposition in Parliament Act, 1977

The Saráís Act, 1867

The Sashastra Seema Bal Act, 2007

The Scheduled Castes And The Scheduled Tribes(Prevention Of Atrocities) Act, 1989

The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006

The School of Planning and Architecture Act, 2014

The Securities And Exchange Board Of India Act, 1992

The Semiconductor Integrated Circuits Layout-Design Act, 2000

The Sexual Harassment Of Women At Workplace(Prevention, Prohibition And Redressal) Act, 2013

The Sikkim University Act, 2006

The Sir Dinshaw Manockjee Petit Act, 1893

The Small Industries Development Bank Of India Act, 1989

The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976

The Smugglers And Foreign Exchange Manipulators(Forfeiture Of Property) Act, 1976

The Societies Registration Act, 1860

The South Asian University Act, 2008

The Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992

The Special Economic Zones Act, 2005

The Special Marriage Act, 1954

The Special Protection Group Act, 1988

The Specific Relief Act, 1963

The Specified Bank Notes (Cessation of Liabilities) Act, 2017

The Spices Board Act, 1986

The Sports Broadcasting Signals (Mandatory Sharing with Prasarbharati) Act, 2007

The Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum, Act, 1980

The Stage-Carriages Act, 1861

The State Bank of Sikkim (Acquisition of Shares) and Miscellaneous Provisions Act, 1982

The State Emblem of India (Prohibition of Improper Use) Act, 2005

The State of Arunachal Pradesh Act, 1986

The State of Mizoram Act, 1986

The Street Vendors (Protection of Livelihood Andregulation of Street Vending) Act, 2014

The Suits Valuation Act, 1887

The Suppression Of Unlawful Acts Against Safety of Civil Aviation Act, 1982

The Suppression Of Unlawful Acts Against Safety Of Maritime Navigation And Fixed Platforms On Continental Shelf Act, 2002

The Surrogacy (Regulation) Act, 2021

The Technology Development Board Act, 1995

The Telecom Regulatory Authority of India Act, 1997

The Territorial Waters, Continental Shelf, Exclusive Economic Zone and Other Maritime Zones Act, 1976

The Tezpur University Act, 1993

The Tobacco Duty (Town of Bombay) Act, 1857

The Trade Marks Act, 1999

The Trade Unions Act, 1926

The Transfer of Property Act, 1882

The Transgender Persons (Protection of Rights) Act, 2019

The Transplantation of Human Organs and Tissues Act, 1994

The Tripura University Act, 2006

The Union Territory Goods and Services Tax Act, 2017

The Unit Trust of India (Transfer of Undertaking and Repeal) Act, 2002

The University of Allahabad Act, 2005

The University of Allahabad Act, 2005

The Uttar Pradesh Reorganisation Act, 2000

The Waqf Act, 1995

The Warehousing (Development and Regulation) Act, 2007

The Water (Prevention And Control Of Pollution) Cess Act, 1977

The Weapons of Mass Destruction and Their Delivery Systems (Prohibition of Unlawful Activities) Act, 2005

The Whistle Blowers Protection Act, 2014

The Wild Life (Protection) Act, 1972

The Works of Defence Act, 1903

Thr Water (Prevention and Control of Pollution) Act, 1974

types of grevious hurt

Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986

Section 99, Application of Chapter VI to sums recoverable under this Chapter. (sections)

New Playlist

'Fraudulently' or 'Dishonestly'

'Injury': What kind of harm (to body, mind, repulation, property) qualifies as 'injury'.

Armed Robbery/Dacoity

Bharatiya Nyaya Sanhita, 2023

capital punishment for murder

Constitutional Law

cyber bullying and suicide

Definition of Robbery (sec. 390)

Election Laws

Equal Remuneration Act, 1976

exception to murder;exceeding the rights of private defense

Failure to disclose interest by a director

Illustrations of Theft

Karnataka Land Revenue Act, 1964

Legal Maxims

Obstruction or prevention of an officer in the discharge of their duties

Section 3 Indian Penal Code, 1860 Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Indian Penal Code,1860: Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Transfer of Property Act, 1882: Interpretation-clause

Section 4 Indian Penal Code, 1860 : Extension of Code to extra-territorial offences

Section 5 Indian Penal Code, 1860 : Certain laws not to be affected by this Act

Section 6 Indian Penal Code, 1860 : Definitions in the Code to be understood subject to exceptions

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 8 Indian Penal Code, 1860 : Gender

Supreme Court Review 2023

Supreme Court Review 2024

The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

The Academy of Scientific and Innovative Research, 2011

The Acquisition of Certain Area at Ayodhya Act, 1993

The Administrative Tribunals Act, 1985

The Admiralty (Jurisdiction and Settlement of Maritime Claims) Act, 2017

The Advocates Act, 1961

The Advocates’ Welfare Fund Act, 2001

The Air (Prevention And Control Of Pollution) Act, 1981

The Aircraft Act, 1934

The Airports Authority Of India Act, 1994

The Airports Economic Regulatory Authority Of India Act, 2008

The Aligarh Muslim University Act, 1920

The All India Council For Technical Education Act, 1987

The All India Council For Technical Education Act, 1987

The Ancient Monuments Preservation Act, 1904

The Andhra Pradesh Reorganisation Act, 2014

The Anti-Hijacking Act, 2016

The Anusandhan National Research Foundation Act, 2023

The Armed Forces Tribunal Act, 2007

The Assisted Reproductive Technology (Regulation) Act, 2021

The Auroville Foundation Act, 1988

The Babasaheb Bhimrao Ambedkar University Act, 1994

The Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980

The Banning of Unregulated Deposit Schemes Act, 2019

The Bengal Bonded Warehouse Association Act,1854

The Bengal Land Revenue Sales Act, 1859

The Bengal, Agra and Assam Civil Courts Act, 1887

The Betwa River Board Act, 1976

The Bharatiya Sakshya Adhiniyam, 2023

The Bihar Reorganisation Act, 2000

The Bihar Value Added Tax Act, 2005

The Biological Diversity Act, 2002

The Births, Deaths and Marriages Registration Act, 1886

The Black Money (Undisclosed Foreign Income and Assets) and imposition of Tax Act, 2015

The Bombay Civil Courts’ Act, 1869

The Bombay Revenue Jurisdiction Act, 1876

The Bonded Labour System (Abolition) Act, 1976

The Brahmaputra Board Act, 1980

The Broach and Kaira Incumbered Estates Act, 1877

The Building and Other Construction Workers’ welfare Cess Act, 1996

The Bureau of Indian Standards Act, 2016

The Cable Television Networks (Regulation) Act, 1995

The Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985

The Carriage by Road Act, 2007

The Central Agricultural University Act, 1992

The Central Educational Institutions (Reservation in Teachers' cadre) Act, 2019

The Central Excise Act, 1944

The Central Goods and Services Tax Act, 2017

The Central Industrial Security Force (Amendment and Validation) Act, 1999

The Central Province Court of Wards Act, 1899

The Central Provinces Land-Revenue Act, 1881

The Central Road And Infrastructure Fund Act, 2000

The Central Sanskrit Universities Act, 2020

The Central Universities Act, 2009

The Central Vigilance Commission Act, 2003

The Cess and Other Taxes on Minerals (Validation) Act, 1992

The Chaparmukh-Silghat Railway Line And The Katakhal-Lalabazar Railway Line (Nationalisation) Act, 1982

The Chaparmukh-Silghat Railway Line and The Katakhal-Lalabazarrailway Line (Nationalisation) Act, 1982

The Charitable Endowments Act, 1890

The Chemical Weapons Act, 2000

The Chhattisgarh Land Revenue Code Act, 1959

The Chief Election Commissioner and Other Election Commissioners (Appointment, Conditions of service and Term of Office) Act, 2023

The Child and Adolescent (Prohibition and Regulation) Act, 1986

The Chit Funds Act, 1982

The Chutia Nagpur Encumbered Estates Act, 1876

The Cigarettes and Other Tobacco Products (Prohibition of advertisement and Regulation of Trade and Commerce, Production, The Clinical Establishments (Registration and Regulation) Act, 2010

The Cine-Workers and Cinema Theatre Workers (Regulation of Employment) Act, 1981

The Civil Liability for Nuclear Damage Act, 2010

The Clinical Establishments (Registration and Regulation) Act, 2010

The Co-Operative Societies Act, 1912

The Coal Mines (Special Provisions) Act, 2015

The Coast Guard Act, 1978

The Coastal Aquaculture Authority Act, 2005

The Coasting-Vessels Act, 1838

The Coconut Development Board Act, 1979

The Code of Civil Procedure, 1908

The Code on Social Security Act, 2020

The Code on Wages, 2019

The Coffee Act, 1942

The Coinage Act, 2011

The Collection of Statistics Act, 2008

The Commercial Courts Act, 2015

The Commission for Air Quality Management in National Capital Region and Adjoining Areas Act, 2021

The Commission of Sati (Prevention) Act, 1987

The Companies Act, 2013

The Compensatory Afforestation Fund Act, 2016

The Competition Act, 2002

The Consumer Protection Act, 2019

The Control of National Highways (Land And Traffic) Act, 2002

The Copyright Act, 1957

The Court-Fees Act, 1870

The Credit Information Companies (Regulation) Act, 2005

The Criminal Procedure (Identification) Act, 2022

The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Act, 2019

The Dalmia Dadri Cement Limited (Acquisition and Transfer of Undertakings) Act, 1981

The Dam Safety Act, 2021

The Delhi Development Authority (Validation of Disciplinary powers) Act, 1998

The Delhi Police Act, 1978

The Delhi Rent Control Act, 1958

The Delimitation Act, 2002

The Depositories Act, 1996

The Designs Act, 2000

The Direct Tax Vivad Se Vishwas Act, 2020

The Disaster Management Act, 2005

The Divorce Act, 1869

The Dock Workers (Safety, Health and Welfare) Act, 1986

The Dr. Rajendra Prasad Central Agricultural University Act, 2016

The Electricity Act, 2003

The Emigration Act, 1983

The Employee's Compensation Act, 1923

The Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 1993

The Energy Conservation Act, 2001

The English and Foreign Languages University Act, 2006

The Environment (Protection) Act, 1986

The Epidemic Diseases Act, 1897

The Essential Defence Services Act, 2021

The Expenditure-Tax Act, 1987

The Explosive Substances Act, 1908

The Explosives Act, 1884

The Export-Import Bank of India Act, 1981

The Factories Act, 1948

The Factoring Regulation Act, 2011

The Fiscal Responsibility and Budget Management Act, 2003

The Footwear Design and Development Institute Act, 2017

The Foreign Contribution (Regulation) Act, 2010

The Foreign Exchange Management Act, 1999

The Foreign Trade (Development and Regulation) Act, 1992

The Foreigners Act, 1946

The Fugitive Economic Offenders Act, 2018

The General Clauses Act, 1897

The Geographical Indications of Goods (Registration and Protection) Act, 1999

The Goa, Daman and Diu Mining Concessions (Abolition Anddeclaration as Mining Leases) Act, 1987

The Goa, Daman and Diu Reorganisation Act, 1987

The Goods and Services Tax (Compensation to States) Act, 2017

The Government Buildings Act, 1899

The Government of National Capital Territory of Delhi Act, 1991

The Government Savings Promotion Act, 1873

The Gram Nyayalayas Act, 2008

The Guardians and Wards Act, 1890

The Haj Committee Act, 2002

The Handlooms (Reservation of Articles for Production) Act, 1985

The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979

The High Court at Bombay (Extension of Jurisdiction to Goa, Daman and Diu) Act, 1981

The High Denomination Bank Notes (Demonetisation) Act, 1978

The Hind Cycles Limited and Sen-Raleigh Limited (Nationalisation) Act, 1980

The Hindu Adoptions and Maintenance Act, 1956

The Hindu Marriage Act, 1955

The Hindu Minority And Guardianship Act, 1956

The Hotel-Receipts Tax Act, 1980

The Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017

The Illegal Migrants (Determination by Tribunals) Act, 1983

The Immigration (Carriers’ Liability) Act, 2000

The Income-Tax Act, 1961

The India International Arbitration Centre Act, 2019

The Indian Antarctic Act, 2022

The Indian Christian Marriage Act, 1872

The Indian Contract Act, 1872

The Indian Council of World Affairs Act, 2001

The Indian Easements Act, 1882

The Indian Evidence Act, 1872

The Indian Forest Act, 1927

The Indian Institute of Petroleum and Energy Act, 2017

The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

The Indian Institutes of Information Technology Act, 2014

The Indian Institutes of Management Act, 2017

The Indian Maritime University Act, 2008

The Indian Nursing Council Act, 1947

The Indian Partnership Act, 1932

The Indian Penal Code, 1860

The Indian Ports Act, 1908

The Indian Red Cross Society Act, 1920

The Indian Soldiers (Litigation) Act, 1925

The Indian Stamp Act, 1899

The Indian Succession Act, 1925

The Indian Tramways Act, 1886

The Indian Treasure-Trove Act, 1878

The Indian Trusts Act, 1882

The Indira Gandhi National Open University Act, 1985

The Indira Gandhi National Tribal University Act, 2007

The Indo-Tibetan Border Police Force Act, 1992

The Industrial Development Bank (Transfer of Undertaking and Repeal) Act, 2003

The Industrial Disputes Act, 1947

The Industrial Finance Corporation (Transfer of Undertaking And Repeal) Act, 1993

The Industrial Reconstruction Bank (Transfer of Undertakings and Repeal) Act, 1997

The Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992

The Information Technology Act, 2000

The Inland Vessels Act, 2021

The Inland Waterways Authority of India Act, 1985

The Insolvency and Bankruptcy Code, 2016

The Institute of Teaching and Research in Ayurveda Act, 2020

The Insurance Regulatory and Development Authority Act, 1999

The Integrated Goods and Services Tax Act, 2017

The Intelligence Organisations (Restriction of Rights) Act, 1985

The Inter-State Migrant Workmen (Regulation of Employmentand Conditions of Service) Act, 1979

The Jamia Millia Islamia Act, 1988

The Jammu and Kashmir Reorganisation Act, 2019

The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry ACT, 2008

The Jute Companies (Nationalisation) Act, 1980

The Jute Packaging Materials (Compulsory Use in Packing Commodities) Act, 1987

The Juvenile Justice (Care and Protection of Children) Act, 2015

The Kalakshetra Foundation Act, 1993

The Lady Hardinge Medical College and Hospital (Acquisition) and Miscellaneous Provisions Act, 1977

The Lalit Kala Akadami (Taking Over of Management) Act, 1997

The Land Improvement Loans Act, 1883

The Land Ports Authority of India Act, 2010

The Land Ports Authority of India Act, 2010

The Leaders and Chief Whips of Recognised Parties and Groups The Lokpal and Lokayuktas Act, 2013

The Legal Metrology Act, 2009

The Legal Services Authorities Act, 1987

The Legal Services Authorities Act, 1987

The Limitation Act, 1963

The Limited Liability Partnership Act, 2008

The Lokpal and Lokayuktas Act, 2013

The Lotteries (Regulation) Act, 1998

The Madhya Pradesh Reorganisation Act, 2000

The Madras City Civil Court Act, 1892

The Madras Civil Courts’ Act, 1873

The Madras District Police Act, 1859

The Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996

The Mahatma Gandhi National Rural Employment Guarantee Act, 2005

The Maintenance and Welfare of Parents and Senior Citizens Act, 2007

The Major Port Authorities Act, 2021

The Majority Act, 1875

The Manipur Municipalities Act, 1994

The Manipur University Act, 2005

The Marine Aids to Navigation Act, 2021

The Maritime Anti-Piracy Act, 2022

The Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981

The Maulana Azad National Urdu University Act, 1996

The Mediation Act, 2023

The Mental Healthcare Act, 2017

The Metro Railways (Construction of Works) Act, 1978

The Metro Railways (Operation and Maintenance) Act, 2002

The Minimum Wages Act, 1948

The Mizoram University Act, 2000

The Multi-State Co-Operative Societies Act, 2002

The Multimodal Transportation of Goods Act, 1993

The Nalanda University Act, 2010

The Narcotic Drugs and Psychotropic Substances, Act, 1985

The National Bank for Agriculture and Rural Development Act, 1981

The National Bank For Financing Infrastructure Anddevelopment Act, 2021

The National Capital Region Planning Board Act, 1985

The National Capital Territory Of Delhi Laws (Special Provisions)

The National Capital Territory Of Delhi Laws (Special Provisions) Act, 2011

The National Capital Territory Of Delhi Laws(Special Provisions) Second Act, 2009

The National Commission For Allied And Healthcare Professionsact, 2021

The National Commission For Homoeopathy Act, 2020

The National Commission For Indian System Of Medicine Act, 2020

The National Commission For Safai Karamcharis Act, 1993

The National Company Limited (Acquisition And Transfer Ofundertakings) Act, 1980

The National Council For Teacher Educationact, 1993

The National Dairy Development Board Act, 1987

The National Food Security Act, 2013

The National Forensic Sciences University Act, 2020

The National Highways Authority of India Act, 1988

The National Housing Bank Act, 1987

The National Housing Bank Act, 1987

The National Institute Of Design Act, 2014

The National Institute of Mental Health Andneuro-Sciences, Bangalore Act, 2012

The National Institutes Of Food Technology,Entrepreneurship And Management Act, 2021

The National Institutes Of Technology, Science Education Andresearch Act, 2007

The National Investigation Agency Act, 2008

The National Judicial Appointments Commission Act, 2014

The National Jute Board Act, 2008

The National Medical Commission Act, 2019

The National Security Act, 1980

The National Security Guard Act, 1986

The National Sports University Act, 2018

The National Tax Tribunal Act, 2005

The National Trust for Welfare of Persons with Autism, Cerebralpalsy, Mental Retardation and Multiple Disabilities Act, 1999

The Negotiable Instruments Act, 1881

The New Delhi Municipal Council Act, 1994

The North-Western Provinces And Oudh Act, 1890

The Northern India Canal And Drainage Act, 1873

The Northern India Ferries Act, 1878

The Official Trustees Act, 1913

The Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Act, 1993

The Orissa (Alteration of Name) Act, 2011

The Oudh Estate’s Act, 1869

The Oudh Laws Act, 1876

The Oudh Taluqdars’ Relief Act, 1870

The Partition Act, 1893

The Partition of Revenue-Paying Estates Act, 1863

The Patents Act, 1970

The Payment And Settlement Systems Act, 2007

The Payment Of Wages Act, 1936

The Pension Fund Regulatory And Development Authority Act, 2013

The Pensions’ Act, 1871

The Petroleum Act, 1934

The Police Act, 1861

The Pondicherry University Act, 1985

The Prasar Bharati (Broadcasting Corporation of India) Act, 1990

The Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994

The Press and Registration of Books Act, 1867

The Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009

The Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities Act, 1980

The Prevention of Corruption Act, 1988

The Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988

The Prevention Of Money-Laundering Act, 2002

The Prisons Act, 1894

The Prize Chits and Money Circulation Schemes (Banning) Act, 1978

The Prohibition of Benami Property Transactions Act, 1988

The Prohibition Of Child Marriage Act, 2006

The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013

The Protection Of Children From Sexual Offences Act, 2012

The Protection Of Human Rights Act, 1993

The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

The Protection Of Women From Domestic Violence Act, 2005

The Provincial Small Cause Courts Act, 1887

The Public Debt Act, 1944

The Public Gambling Act, 1867

The Public Liability Insurance Act, 1991

The Public Records Act, 1993

The Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978

The Punjab District Boards Act, 1883

The Punjab Land-Revenue Act, 1887

The Punjab Tenancy Act, 1887

The Railway Claims Tribunal Act, 1987

The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007

The Rajiv Gandhi National Aviation University Act, 2013

The Rajiv Gandhi National Institute of Youth Development Act, 2012

The Rajiv Gandhi University Act, 2006

The Rani Lakshmi Bai Central Agricultural University Act, 2014

The Rashtriya Raksha University Act, 2020

The Real Estate (Regulation and Development) Act, 2016

The Recovery Of Debts And Bankruptcy Act, 1993

The Recycling Of Ships Act, 2019

The Regional Centre For Biotechnology Act, 2016

The Regional Rural Banks Act, 1976

The Registration Act, 1908

The Rehabilitation Council Of India Act, 1992

The Religious Endowments Act, 1863

The Religious Institutions (Prevention of Misuse) Act, 1988

The Repatriation of Prisoners Act, 2003

The Right of Children to Free and Compulsory Education Act, 2009

The Right To Fair Compensation And Transparency In Landacquisition, Rehabilitation And Resettlement Act, 2013

The Right To Information Act, 2005

The Rights of Persons with Disabilities Act, 2016

The Rubber Act, 1947

The Salary and Allowances of Leaders of Opposition in Parliament Act, 1977

The Saráís Act, 1867

The Sashastra Seema Bal Act, 2007

The Scheduled Castes And The Scheduled Tribes(Prevention Of Atrocities) Act, 1989

The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006

The School of Planning and Architecture Act, 2014

The Securities And Exchange Board Of India Act, 1992

The Semiconductor Integrated Circuits Layout-Design Act, 2000

The Sexual Harassment Of Women At Workplace(Prevention, Prohibition And Redressal) Act, 2013

The Sikkim University Act, 2006

The Sir Dinshaw Manockjee Petit Act, 1893

The Small Industries Development Bank Of India Act, 1989

The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976

The Smugglers And Foreign Exchange Manipulators(Forfeiture Of Property) Act, 1976

The Societies Registration Act, 1860

The South Asian University Act, 2008

The Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992

The Special Economic Zones Act, 2005

The Special Marriage Act, 1954

The Special Protection Group Act, 1988

The Specific Relief Act, 1963

The Specified Bank Notes (Cessation of Liabilities) Act, 2017

The Spices Board Act, 1986

The Sports Broadcasting Signals (Mandatory Sharing with Prasarbharati) Act, 2007

The Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum, Act, 1980

The Stage-Carriages Act, 1861

The State Bank of Sikkim (Acquisition of Shares) and Miscellaneous Provisions Act, 1982

The State Emblem of India (Prohibition of Improper Use) Act, 2005

The State of Arunachal Pradesh Act, 1986

The State of Mizoram Act, 1986

The Street Vendors (Protection of Livelihood Andregulation of Street Vending) Act, 2014

The Suits Valuation Act, 1887

The Suppression Of Unlawful Acts Against Safety of Civil Aviation Act, 1982

The Suppression Of Unlawful Acts Against Safety Of Maritime Navigation And Fixed Platforms On Continental Shelf Act, 2002

The Surrogacy (Regulation) Act, 2021

The Technology Development Board Act, 1995

The Telecom Regulatory Authority of India Act, 1997

The Territorial Waters, Continental Shelf, Exclusive Economic Zone and Other Maritime Zones Act, 1976

The Tezpur University Act, 1993

The Tobacco Duty (Town of Bombay) Act, 1857

The Trade Marks Act, 1999

The Trade Unions Act, 1926

The Transfer of Property Act, 1882

The Transgender Persons (Protection of Rights) Act, 2019

The Transplantation of Human Organs and Tissues Act, 1994

The Tripura University Act, 2006

The Union Territory Goods and Services Tax Act, 2017

The Unit Trust of India (Transfer of Undertaking and Repeal) Act, 2002

The University of Allahabad Act, 2005

The University of Allahabad Act, 2005

The Uttar Pradesh Reorganisation Act, 2000

The Waqf Act, 1995

The Warehousing (Development and Regulation) Act, 2007

The Water (Prevention And Control Of Pollution) Cess Act, 1977

The Weapons of Mass Destruction and Their Delivery Systems (Prohibition of Unlawful Activities) Act, 2005

The Whistle Blowers Protection Act, 2014

The Wild Life (Protection) Act, 1972

The Works of Defence Act, 1903

Thr Water (Prevention and Control of Pollution) Act, 1974

types of grevious hurt

Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986

Section 91, Application to set aside sale. (sections)

New Playlist

'Fraudulently' or 'Dishonestly'

'Injury': What kind of harm (to body, mind, repulation, property) qualifies as 'injury'.

Armed Robbery/Dacoity

Bharatiya Nyaya Sanhita, 2023

capital punishment for murder

Constitutional Law

cyber bullying and suicide

Definition of Robbery (sec. 390)

Election Laws

Equal Remuneration Act, 1976

exception to murder;exceeding the rights of private defense

Failure to disclose interest by a director

Illustrations of Theft

Karnataka Land Revenue Act, 1964

Legal Maxims

Obstruction or prevention of an officer in the discharge of their duties

Section 3 Indian Penal Code, 1860 Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Indian Penal Code,1860: Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Transfer of Property Act, 1882: Interpretation-clause

Section 4 Indian Penal Code, 1860 : Extension of Code to extra-territorial offences

Section 5 Indian Penal Code, 1860 : Certain laws not to be affected by this Act

Section 6 Indian Penal Code, 1860 : Definitions in the Code to be understood subject to exceptions

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 8 Indian Penal Code, 1860 : Gender

Supreme Court Review 2023

Supreme Court Review 2024

The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

The Academy of Scientific and Innovative Research, 2011

The Acquisition of Certain Area at Ayodhya Act, 1993

The Administrative Tribunals Act, 1985

The Admiralty (Jurisdiction and Settlement of Maritime Claims) Act, 2017

The Advocates Act, 1961

The Advocates’ Welfare Fund Act, 2001

The Air (Prevention And Control Of Pollution) Act, 1981

The Aircraft Act, 1934

The Airports Authority Of India Act, 1994

The Airports Economic Regulatory Authority Of India Act, 2008

The Aligarh Muslim University Act, 1920

The All India Council For Technical Education Act, 1987

The All India Council For Technical Education Act, 1987

The Ancient Monuments Preservation Act, 1904

The Andhra Pradesh Reorganisation Act, 2014

The Anti-Hijacking Act, 2016

The Anusandhan National Research Foundation Act, 2023

The Armed Forces Tribunal Act, 2007

The Assisted Reproductive Technology (Regulation) Act, 2021

The Auroville Foundation Act, 1988

The Babasaheb Bhimrao Ambedkar University Act, 1994

The Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980

The Banning of Unregulated Deposit Schemes Act, 2019

The Bengal Bonded Warehouse Association Act,1854

The Bengal Land Revenue Sales Act, 1859

The Bengal, Agra and Assam Civil Courts Act, 1887

The Betwa River Board Act, 1976

The Bharatiya Sakshya Adhiniyam, 2023

The Bihar Reorganisation Act, 2000

The Bihar Value Added Tax Act, 2005

The Biological Diversity Act, 2002

The Births, Deaths and Marriages Registration Act, 1886

The Black Money (Undisclosed Foreign Income and Assets) and imposition of Tax Act, 2015

The Bombay Civil Courts’ Act, 1869

The Bombay Revenue Jurisdiction Act, 1876

The Bonded Labour System (Abolition) Act, 1976

The Brahmaputra Board Act, 1980

The Broach and Kaira Incumbered Estates Act, 1877

The Building and Other Construction Workers’ welfare Cess Act, 1996

The Bureau of Indian Standards Act, 2016

The Cable Television Networks (Regulation) Act, 1995

The Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985

The Carriage by Road Act, 2007

The Central Agricultural University Act, 1992

The Central Educational Institutions (Reservation in Teachers' cadre) Act, 2019

The Central Excise Act, 1944

The Central Goods and Services Tax Act, 2017

The Central Industrial Security Force (Amendment and Validation) Act, 1999

The Central Province Court of Wards Act, 1899

The Central Provinces Land-Revenue Act, 1881

The Central Road And Infrastructure Fund Act, 2000

The Central Sanskrit Universities Act, 2020

The Central Universities Act, 2009

The Central Vigilance Commission Act, 2003

The Cess and Other Taxes on Minerals (Validation) Act, 1992

The Chaparmukh-Silghat Railway Line And The Katakhal-Lalabazar Railway Line (Nationalisation) Act, 1982

The Chaparmukh-Silghat Railway Line and The Katakhal-Lalabazarrailway Line (Nationalisation) Act, 1982

The Charitable Endowments Act, 1890

The Chemical Weapons Act, 2000

The Chhattisgarh Land Revenue Code Act, 1959

The Chief Election Commissioner and Other Election Commissioners (Appointment, Conditions of service and Term of Office) Act, 2023

The Child and Adolescent (Prohibition and Regulation) Act, 1986

The Chit Funds Act, 1982

The Chutia Nagpur Encumbered Estates Act, 1876

The Cigarettes and Other Tobacco Products (Prohibition of advertisement and Regulation of Trade and Commerce, Production, The Clinical Establishments (Registration and Regulation) Act, 2010

The Cine-Workers and Cinema Theatre Workers (Regulation of Employment) Act, 1981

The Civil Liability for Nuclear Damage Act, 2010

The Clinical Establishments (Registration and Regulation) Act, 2010

The Co-Operative Societies Act, 1912

The Coal Mines (Special Provisions) Act, 2015

The Coast Guard Act, 1978

The Coastal Aquaculture Authority Act, 2005

The Coasting-Vessels Act, 1838

The Coconut Development Board Act, 1979

The Code of Civil Procedure, 1908

The Code on Social Security Act, 2020

The Code on Wages, 2019

The Coffee Act, 1942

The Coinage Act, 2011

The Collection of Statistics Act, 2008

The Commercial Courts Act, 2015

The Commission for Air Quality Management in National Capital Region and Adjoining Areas Act, 2021

The Commission of Sati (Prevention) Act, 1987

The Companies Act, 2013

The Compensatory Afforestation Fund Act, 2016

The Competition Act, 2002

The Consumer Protection Act, 2019

The Control of National Highways (Land And Traffic) Act, 2002

The Copyright Act, 1957

The Court-Fees Act, 1870

The Credit Information Companies (Regulation) Act, 2005

The Criminal Procedure (Identification) Act, 2022

The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Act, 2019

The Dalmia Dadri Cement Limited (Acquisition and Transfer of Undertakings) Act, 1981

The Dam Safety Act, 2021

The Delhi Development Authority (Validation of Disciplinary powers) Act, 1998

The Delhi Police Act, 1978

The Delhi Rent Control Act, 1958

The Delimitation Act, 2002

The Depositories Act, 1996

The Designs Act, 2000

The Direct Tax Vivad Se Vishwas Act, 2020

The Disaster Management Act, 2005

The Divorce Act, 1869

The Dock Workers (Safety, Health and Welfare) Act, 1986

The Dr. Rajendra Prasad Central Agricultural University Act, 2016

The Electricity Act, 2003

The Emigration Act, 1983

The Employee's Compensation Act, 1923

The Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 1993

The Energy Conservation Act, 2001

The English and Foreign Languages University Act, 2006

The Environment (Protection) Act, 1986

The Epidemic Diseases Act, 1897

The Essential Defence Services Act, 2021

The Expenditure-Tax Act, 1987

The Explosive Substances Act, 1908

The Explosives Act, 1884

The Export-Import Bank of India Act, 1981

The Factories Act, 1948

The Factoring Regulation Act, 2011

The Fiscal Responsibility and Budget Management Act, 2003

The Footwear Design and Development Institute Act, 2017

The Foreign Contribution (Regulation) Act, 2010

The Foreign Exchange Management Act, 1999

The Foreign Trade (Development and Regulation) Act, 1992

The Foreigners Act, 1946

The Fugitive Economic Offenders Act, 2018

The General Clauses Act, 1897

The Geographical Indications of Goods (Registration and Protection) Act, 1999

The Goa, Daman and Diu Mining Concessions (Abolition Anddeclaration as Mining Leases) Act, 1987

The Goa, Daman and Diu Reorganisation Act, 1987

The Goods and Services Tax (Compensation to States) Act, 2017

The Government Buildings Act, 1899

The Government of National Capital Territory of Delhi Act, 1991

The Government Savings Promotion Act, 1873

The Gram Nyayalayas Act, 2008

The Guardians and Wards Act, 1890

The Haj Committee Act, 2002

The Handlooms (Reservation of Articles for Production) Act, 1985

The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979

The High Court at Bombay (Extension of Jurisdiction to Goa, Daman and Diu) Act, 1981

The High Denomination Bank Notes (Demonetisation) Act, 1978

The Hind Cycles Limited and Sen-Raleigh Limited (Nationalisation) Act, 1980

The Hindu Adoptions and Maintenance Act, 1956

The Hindu Marriage Act, 1955

The Hindu Minority And Guardianship Act, 1956

The Hotel-Receipts Tax Act, 1980

The Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017

The Illegal Migrants (Determination by Tribunals) Act, 1983

The Immigration (Carriers’ Liability) Act, 2000

The Income-Tax Act, 1961

The India International Arbitration Centre Act, 2019

The Indian Antarctic Act, 2022

The Indian Christian Marriage Act, 1872

The Indian Contract Act, 1872

The Indian Council of World Affairs Act, 2001

The Indian Easements Act, 1882

The Indian Evidence Act, 1872

The Indian Forest Act, 1927

The Indian Institute of Petroleum and Energy Act, 2017

The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

The Indian Institutes of Information Technology Act, 2014

The Indian Institutes of Management Act, 2017

The Indian Maritime University Act, 2008

The Indian Nursing Council Act, 1947

The Indian Partnership Act, 1932

The Indian Penal Code, 1860

The Indian Ports Act, 1908

The Indian Red Cross Society Act, 1920

The Indian Soldiers (Litigation) Act, 1925

The Indian Stamp Act, 1899

The Indian Succession Act, 1925

The Indian Tramways Act, 1886

The Indian Treasure-Trove Act, 1878

The Indian Trusts Act, 1882

The Indira Gandhi National Open University Act, 1985

The Indira Gandhi National Tribal University Act, 2007

The Indo-Tibetan Border Police Force Act, 1992

The Industrial Development Bank (Transfer of Undertaking and Repeal) Act, 2003

The Industrial Disputes Act, 1947

The Industrial Finance Corporation (Transfer of Undertaking And Repeal) Act, 1993

The Industrial Reconstruction Bank (Transfer of Undertakings and Repeal) Act, 1997

The Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992

The Information Technology Act, 2000

The Inland Vessels Act, 2021

The Inland Waterways Authority of India Act, 1985

The Insolvency and Bankruptcy Code, 2016

The Institute of Teaching and Research in Ayurveda Act, 2020

The Insurance Regulatory and Development Authority Act, 1999

The Integrated Goods and Services Tax Act, 2017

The Intelligence Organisations (Restriction of Rights) Act, 1985

The Inter-State Migrant Workmen (Regulation of Employmentand Conditions of Service) Act, 1979

The Jamia Millia Islamia Act, 1988

The Jammu and Kashmir Reorganisation Act, 2019

The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry ACT, 2008

The Jute Companies (Nationalisation) Act, 1980

The Jute Packaging Materials (Compulsory Use in Packing Commodities) Act, 1987

The Juvenile Justice (Care and Protection of Children) Act, 2015

The Kalakshetra Foundation Act, 1993

The Lady Hardinge Medical College and Hospital (Acquisition) and Miscellaneous Provisions Act, 1977

The Lalit Kala Akadami (Taking Over of Management) Act, 1997

The Land Improvement Loans Act, 1883

The Land Ports Authority of India Act, 2010

The Land Ports Authority of India Act, 2010

The Leaders and Chief Whips of Recognised Parties and Groups The Lokpal and Lokayuktas Act, 2013

The Legal Metrology Act, 2009

The Legal Services Authorities Act, 1987

The Legal Services Authorities Act, 1987

The Limitation Act, 1963

The Limited Liability Partnership Act, 2008

The Lokpal and Lokayuktas Act, 2013

The Lotteries (Regulation) Act, 1998

The Madhya Pradesh Reorganisation Act, 2000

The Madras City Civil Court Act, 1892

The Madras Civil Courts’ Act, 1873

The Madras District Police Act, 1859

The Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996

The Mahatma Gandhi National Rural Employment Guarantee Act, 2005

The Maintenance and Welfare of Parents and Senior Citizens Act, 2007

The Major Port Authorities Act, 2021

The Majority Act, 1875

The Manipur Municipalities Act, 1994

The Manipur University Act, 2005

The Marine Aids to Navigation Act, 2021

The Maritime Anti-Piracy Act, 2022

The Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981

The Maulana Azad National Urdu University Act, 1996

The Mediation Act, 2023

The Mental Healthcare Act, 2017

The Metro Railways (Construction of Works) Act, 1978

The Metro Railways (Operation and Maintenance) Act, 2002

The Minimum Wages Act, 1948

The Mizoram University Act, 2000

The Multi-State Co-Operative Societies Act, 2002

The Multimodal Transportation of Goods Act, 1993

The Nalanda University Act, 2010

The Narcotic Drugs and Psychotropic Substances, Act, 1985

The National Bank for Agriculture and Rural Development Act, 1981

The National Bank For Financing Infrastructure Anddevelopment Act, 2021

The National Capital Region Planning Board Act, 1985

The National Capital Territory Of Delhi Laws (Special Provisions)

The National Capital Territory Of Delhi Laws (Special Provisions) Act, 2011

The National Capital Territory Of Delhi Laws(Special Provisions) Second Act, 2009

The National Commission For Allied And Healthcare Professionsact, 2021

The National Commission For Homoeopathy Act, 2020

The National Commission For Indian System Of Medicine Act, 2020

The National Commission For Safai Karamcharis Act, 1993

The National Company Limited (Acquisition And Transfer Ofundertakings) Act, 1980

The National Council For Teacher Educationact, 1993

The National Dairy Development Board Act, 1987

The National Food Security Act, 2013

The National Forensic Sciences University Act, 2020

The National Highways Authority of India Act, 1988

The National Housing Bank Act, 1987

The National Housing Bank Act, 1987

The National Institute Of Design Act, 2014

The National Institute of Mental Health Andneuro-Sciences, Bangalore Act, 2012

The National Institutes Of Food Technology,Entrepreneurship And Management Act, 2021

The National Institutes Of Technology, Science Education Andresearch Act, 2007

The National Investigation Agency Act, 2008

The National Judicial Appointments Commission Act, 2014

The National Jute Board Act, 2008

The National Medical Commission Act, 2019

The National Security Act, 1980

The National Security Guard Act, 1986

The National Sports University Act, 2018

The National Tax Tribunal Act, 2005

The National Trust for Welfare of Persons with Autism, Cerebralpalsy, Mental Retardation and Multiple Disabilities Act, 1999

The Negotiable Instruments Act, 1881

The New Delhi Municipal Council Act, 1994

The North-Western Provinces And Oudh Act, 1890

The Northern India Canal And Drainage Act, 1873

The Northern India Ferries Act, 1878

The Official Trustees Act, 1913

The Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Act, 1993

The Orissa (Alteration of Name) Act, 2011

The Oudh Estate’s Act, 1869

The Oudh Laws Act, 1876

The Oudh Taluqdars’ Relief Act, 1870

The Partition Act, 1893

The Partition of Revenue-Paying Estates Act, 1863

The Patents Act, 1970

The Payment And Settlement Systems Act, 2007

The Payment Of Wages Act, 1936

The Pension Fund Regulatory And Development Authority Act, 2013

The Pensions’ Act, 1871

The Petroleum Act, 1934

The Police Act, 1861

The Pondicherry University Act, 1985

The Prasar Bharati (Broadcasting Corporation of India) Act, 1990

The Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994

The Press and Registration of Books Act, 1867

The Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009

The Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities Act, 1980

The Prevention of Corruption Act, 1988

The Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988

The Prevention Of Money-Laundering Act, 2002

The Prisons Act, 1894

The Prize Chits and Money Circulation Schemes (Banning) Act, 1978

The Prohibition of Benami Property Transactions Act, 1988

The Prohibition Of Child Marriage Act, 2006

The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013

The Protection Of Children From Sexual Offences Act, 2012

The Protection Of Human Rights Act, 1993

The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

The Protection Of Women From Domestic Violence Act, 2005

The Provincial Small Cause Courts Act, 1887

The Public Debt Act, 1944

The Public Gambling Act, 1867

The Public Liability Insurance Act, 1991

The Public Records Act, 1993

The Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978

The Punjab District Boards Act, 1883

The Punjab Land-Revenue Act, 1887

The Punjab Tenancy Act, 1887

The Railway Claims Tribunal Act, 1987

The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007

The Rajiv Gandhi National Aviation University Act, 2013

The Rajiv Gandhi National Institute of Youth Development Act, 2012

The Rajiv Gandhi University Act, 2006

The Rani Lakshmi Bai Central Agricultural University Act, 2014

The Rashtriya Raksha University Act, 2020

The Real Estate (Regulation and Development) Act, 2016

The Recovery Of Debts And Bankruptcy Act, 1993

The Recycling Of Ships Act, 2019

The Regional Centre For Biotechnology Act, 2016

The Regional Rural Banks Act, 1976

The Registration Act, 1908

The Rehabilitation Council Of India Act, 1992

The Religious Endowments Act, 1863

The Religious Institutions (Prevention of Misuse) Act, 1988

The Repatriation of Prisoners Act, 2003

The Right of Children to Free and Compulsory Education Act, 2009

The Right To Fair Compensation And Transparency In Landacquisition, Rehabilitation And Resettlement Act, 2013

The Right To Information Act, 2005

The Rights of Persons with Disabilities Act, 2016

The Rubber Act, 1947

The Salary and Allowances of Leaders of Opposition in Parliament Act, 1977

The Saráís Act, 1867

The Sashastra Seema Bal Act, 2007

The Scheduled Castes And The Scheduled Tribes(Prevention Of Atrocities) Act, 1989

The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006

The School of Planning and Architecture Act, 2014

The Securities And Exchange Board Of India Act, 1992

The Semiconductor Integrated Circuits Layout-Design Act, 2000

The Sexual Harassment Of Women At Workplace(Prevention, Prohibition And Redressal) Act, 2013

The Sikkim University Act, 2006

The Sir Dinshaw Manockjee Petit Act, 1893

The Small Industries Development Bank Of India Act, 1989

The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976

The Smugglers And Foreign Exchange Manipulators(Forfeiture Of Property) Act, 1976

The Societies Registration Act, 1860

The South Asian University Act, 2008

The Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992

The Special Economic Zones Act, 2005

The Special Marriage Act, 1954

The Special Protection Group Act, 1988

The Specific Relief Act, 1963

The Specified Bank Notes (Cessation of Liabilities) Act, 2017

The Spices Board Act, 1986

The Sports Broadcasting Signals (Mandatory Sharing with Prasarbharati) Act, 2007

The Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum, Act, 1980

The Stage-Carriages Act, 1861

The State Bank of Sikkim (Acquisition of Shares) and Miscellaneous Provisions Act, 1982

The State Emblem of India (Prohibition of Improper Use) Act, 2005

The State of Arunachal Pradesh Act, 1986

The State of Mizoram Act, 1986

The Street Vendors (Protection of Livelihood Andregulation of Street Vending) Act, 2014

The Suits Valuation Act, 1887

The Suppression Of Unlawful Acts Against Safety of Civil Aviation Act, 1982

The Suppression Of Unlawful Acts Against Safety Of Maritime Navigation And Fixed Platforms On Continental Shelf Act, 2002

The Surrogacy (Regulation) Act, 2021

The Technology Development Board Act, 1995

The Telecom Regulatory Authority of India Act, 1997

The Territorial Waters, Continental Shelf, Exclusive Economic Zone and Other Maritime Zones Act, 1976

The Tezpur University Act, 1993

The Tobacco Duty (Town of Bombay) Act, 1857

The Trade Marks Act, 1999

The Trade Unions Act, 1926

The Transfer of Property Act, 1882

The Transgender Persons (Protection of Rights) Act, 2019

The Transplantation of Human Organs and Tissues Act, 1994

The Tripura University Act, 2006

The Union Territory Goods and Services Tax Act, 2017

The Unit Trust of India (Transfer of Undertaking and Repeal) Act, 2002

The University of Allahabad Act, 2005

The University of Allahabad Act, 2005

The Uttar Pradesh Reorganisation Act, 2000

The Waqf Act, 1995

The Warehousing (Development and Regulation) Act, 2007

The Water (Prevention And Control Of Pollution) Cess Act, 1977

The Weapons of Mass Destruction and Their Delivery Systems (Prohibition of Unlawful Activities) Act, 2005

The Whistle Blowers Protection Act, 2014

The Wild Life (Protection) Act, 1972

The Works of Defence Act, 1903

Thr Water (Prevention and Control of Pollution) Act, 1974

types of grevious hurt

Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986

Section 8, Appointment of Commissioners, and Deputy, Assistant and Extra Assistant Commissioners. (sections)

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'Fraudulently' or 'Dishonestly'

'Injury': What kind of harm (to body, mind, repulation, property) qualifies as 'injury'.

Armed Robbery/Dacoity

Bharatiya Nyaya Sanhita, 2023

capital punishment for murder

Constitutional Law

cyber bullying and suicide

Definition of Robbery (sec. 390)

Election Laws

Equal Remuneration Act, 1976

exception to murder;exceeding the rights of private defense

Failure to disclose interest by a director

Illustrations of Theft

Karnataka Land Revenue Act, 1964

Legal Maxims

Obstruction or prevention of an officer in the discharge of their duties

Section 3 Indian Penal Code, 1860 Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Indian Penal Code,1860: Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Transfer of Property Act, 1882: Interpretation-clause

Section 4 Indian Penal Code, 1860 : Extension of Code to extra-territorial offences

Section 5 Indian Penal Code, 1860 : Certain laws not to be affected by this Act

Section 6 Indian Penal Code, 1860 : Definitions in the Code to be understood subject to exceptions

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 8 Indian Penal Code, 1860 : Gender

Supreme Court Review 2023

Supreme Court Review 2024

The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

The Academy of Scientific and Innovative Research, 2011

The Acquisition of Certain Area at Ayodhya Act, 1993

The Administrative Tribunals Act, 1985

The Admiralty (Jurisdiction and Settlement of Maritime Claims) Act, 2017

The Advocates Act, 1961

The Advocates’ Welfare Fund Act, 2001

The Air (Prevention And Control Of Pollution) Act, 1981

The Aircraft Act, 1934

The Airports Authority Of India Act, 1994

The Airports Economic Regulatory Authority Of India Act, 2008

The Aligarh Muslim University Act, 1920

The All India Council For Technical Education Act, 1987

The All India Council For Technical Education Act, 1987

The Ancient Monuments Preservation Act, 1904

The Andhra Pradesh Reorganisation Act, 2014

The Anti-Hijacking Act, 2016

The Anusandhan National Research Foundation Act, 2023

The Armed Forces Tribunal Act, 2007

The Assisted Reproductive Technology (Regulation) Act, 2021

The Auroville Foundation Act, 1988

The Babasaheb Bhimrao Ambedkar University Act, 1994

The Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980

The Banning of Unregulated Deposit Schemes Act, 2019

The Bengal Bonded Warehouse Association Act,1854

The Bengal Land Revenue Sales Act, 1859

The Bengal, Agra and Assam Civil Courts Act, 1887

The Betwa River Board Act, 1976

The Bharatiya Sakshya Adhiniyam, 2023

The Bihar Reorganisation Act, 2000

The Bihar Value Added Tax Act, 2005

The Biological Diversity Act, 2002

The Births, Deaths and Marriages Registration Act, 1886

The Black Money (Undisclosed Foreign Income and Assets) and imposition of Tax Act, 2015

The Bombay Civil Courts’ Act, 1869

The Bombay Revenue Jurisdiction Act, 1876

The Bonded Labour System (Abolition) Act, 1976

The Brahmaputra Board Act, 1980

The Broach and Kaira Incumbered Estates Act, 1877

The Building and Other Construction Workers’ welfare Cess Act, 1996

The Bureau of Indian Standards Act, 2016

The Cable Television Networks (Regulation) Act, 1995

The Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985

The Carriage by Road Act, 2007

The Central Agricultural University Act, 1992

The Central Educational Institutions (Reservation in Teachers' cadre) Act, 2019

The Central Excise Act, 1944

The Central Goods and Services Tax Act, 2017

The Central Industrial Security Force (Amendment and Validation) Act, 1999

The Central Province Court of Wards Act, 1899

The Central Provinces Land-Revenue Act, 1881

The Central Road And Infrastructure Fund Act, 2000

The Central Sanskrit Universities Act, 2020

The Central Universities Act, 2009

The Central Vigilance Commission Act, 2003

The Cess and Other Taxes on Minerals (Validation) Act, 1992

The Chaparmukh-Silghat Railway Line And The Katakhal-Lalabazar Railway Line (Nationalisation) Act, 1982

The Chaparmukh-Silghat Railway Line and The Katakhal-Lalabazarrailway Line (Nationalisation) Act, 1982

The Charitable Endowments Act, 1890

The Chemical Weapons Act, 2000

The Chhattisgarh Land Revenue Code Act, 1959

The Chief Election Commissioner and Other Election Commissioners (Appointment, Conditions of service and Term of Office) Act, 2023

The Child and Adolescent (Prohibition and Regulation) Act, 1986

The Chit Funds Act, 1982

The Chutia Nagpur Encumbered Estates Act, 1876

The Cigarettes and Other Tobacco Products (Prohibition of advertisement and Regulation of Trade and Commerce, Production, The Clinical Establishments (Registration and Regulation) Act, 2010

The Cine-Workers and Cinema Theatre Workers (Regulation of Employment) Act, 1981

The Civil Liability for Nuclear Damage Act, 2010

The Clinical Establishments (Registration and Regulation) Act, 2010

The Co-Operative Societies Act, 1912

The Coal Mines (Special Provisions) Act, 2015

The Coast Guard Act, 1978

The Coastal Aquaculture Authority Act, 2005

The Coasting-Vessels Act, 1838

The Coconut Development Board Act, 1979

The Code of Civil Procedure, 1908

The Code on Social Security Act, 2020

The Code on Wages, 2019

The Coffee Act, 1942

The Coinage Act, 2011

The Collection of Statistics Act, 2008

The Commercial Courts Act, 2015

The Commission for Air Quality Management in National Capital Region and Adjoining Areas Act, 2021

The Commission of Sati (Prevention) Act, 1987

The Companies Act, 2013

The Compensatory Afforestation Fund Act, 2016

The Competition Act, 2002

The Consumer Protection Act, 2019

The Control of National Highways (Land And Traffic) Act, 2002

The Copyright Act, 1957

The Court-Fees Act, 1870

The Credit Information Companies (Regulation) Act, 2005

The Criminal Procedure (Identification) Act, 2022

The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Act, 2019

The Dalmia Dadri Cement Limited (Acquisition and Transfer of Undertakings) Act, 1981

The Dam Safety Act, 2021

The Delhi Development Authority (Validation of Disciplinary powers) Act, 1998

The Delhi Police Act, 1978

The Delhi Rent Control Act, 1958

The Delimitation Act, 2002

The Depositories Act, 1996

The Designs Act, 2000

The Direct Tax Vivad Se Vishwas Act, 2020

The Disaster Management Act, 2005

The Divorce Act, 1869

The Dock Workers (Safety, Health and Welfare) Act, 1986

The Dr. Rajendra Prasad Central Agricultural University Act, 2016

The Electricity Act, 2003

The Emigration Act, 1983

The Employee's Compensation Act, 1923

The Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 1993

The Energy Conservation Act, 2001

The English and Foreign Languages University Act, 2006

The Environment (Protection) Act, 1986

The Epidemic Diseases Act, 1897

The Essential Defence Services Act, 2021

The Expenditure-Tax Act, 1987

The Explosive Substances Act, 1908

The Explosives Act, 1884

The Export-Import Bank of India Act, 1981

The Factories Act, 1948

The Factoring Regulation Act, 2011

The Fiscal Responsibility and Budget Management Act, 2003

The Footwear Design and Development Institute Act, 2017

The Foreign Contribution (Regulation) Act, 2010

The Foreign Exchange Management Act, 1999

The Foreign Trade (Development and Regulation) Act, 1992

The Foreigners Act, 1946

The Fugitive Economic Offenders Act, 2018

The General Clauses Act, 1897

The Geographical Indications of Goods (Registration and Protection) Act, 1999

The Goa, Daman and Diu Mining Concessions (Abolition Anddeclaration as Mining Leases) Act, 1987

The Goa, Daman and Diu Reorganisation Act, 1987

The Goods and Services Tax (Compensation to States) Act, 2017

The Government Buildings Act, 1899

The Government of National Capital Territory of Delhi Act, 1991

The Government Savings Promotion Act, 1873

The Gram Nyayalayas Act, 2008

The Guardians and Wards Act, 1890

The Haj Committee Act, 2002

The Handlooms (Reservation of Articles for Production) Act, 1985

The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979

The High Court at Bombay (Extension of Jurisdiction to Goa, Daman and Diu) Act, 1981

The High Denomination Bank Notes (Demonetisation) Act, 1978

The Hind Cycles Limited and Sen-Raleigh Limited (Nationalisation) Act, 1980

The Hindu Adoptions and Maintenance Act, 1956

The Hindu Marriage Act, 1955

The Hindu Minority And Guardianship Act, 1956

The Hotel-Receipts Tax Act, 1980

The Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017

The Illegal Migrants (Determination by Tribunals) Act, 1983

The Immigration (Carriers’ Liability) Act, 2000

The Income-Tax Act, 1961

The India International Arbitration Centre Act, 2019

The Indian Antarctic Act, 2022

The Indian Christian Marriage Act, 1872

The Indian Contract Act, 1872

The Indian Council of World Affairs Act, 2001

The Indian Easements Act, 1882

The Indian Evidence Act, 1872

The Indian Forest Act, 1927

The Indian Institute of Petroleum and Energy Act, 2017

The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

The Indian Institutes of Information Technology Act, 2014

The Indian Institutes of Management Act, 2017

The Indian Maritime University Act, 2008

The Indian Nursing Council Act, 1947

The Indian Partnership Act, 1932

The Indian Penal Code, 1860

The Indian Ports Act, 1908

The Indian Red Cross Society Act, 1920

The Indian Soldiers (Litigation) Act, 1925

The Indian Stamp Act, 1899

The Indian Succession Act, 1925

The Indian Tramways Act, 1886

The Indian Treasure-Trove Act, 1878

The Indian Trusts Act, 1882

The Indira Gandhi National Open University Act, 1985

The Indira Gandhi National Tribal University Act, 2007

The Indo-Tibetan Border Police Force Act, 1992

The Industrial Development Bank (Transfer of Undertaking and Repeal) Act, 2003

The Industrial Disputes Act, 1947

The Industrial Finance Corporation (Transfer of Undertaking And Repeal) Act, 1993

The Industrial Reconstruction Bank (Transfer of Undertakings and Repeal) Act, 1997

The Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992

The Information Technology Act, 2000

The Inland Vessels Act, 2021

The Inland Waterways Authority of India Act, 1985

The Insolvency and Bankruptcy Code, 2016

The Institute of Teaching and Research in Ayurveda Act, 2020

The Insurance Regulatory and Development Authority Act, 1999

The Integrated Goods and Services Tax Act, 2017

The Intelligence Organisations (Restriction of Rights) Act, 1985

The Inter-State Migrant Workmen (Regulation of Employmentand Conditions of Service) Act, 1979

The Jamia Millia Islamia Act, 1988

The Jammu and Kashmir Reorganisation Act, 2019

The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry ACT, 2008

The Jute Companies (Nationalisation) Act, 1980

The Jute Packaging Materials (Compulsory Use in Packing Commodities) Act, 1987

The Juvenile Justice (Care and Protection of Children) Act, 2015

The Kalakshetra Foundation Act, 1993

The Lady Hardinge Medical College and Hospital (Acquisition) and Miscellaneous Provisions Act, 1977

The Lalit Kala Akadami (Taking Over of Management) Act, 1997

The Land Improvement Loans Act, 1883

The Land Ports Authority of India Act, 2010

The Land Ports Authority of India Act, 2010

The Leaders and Chief Whips of Recognised Parties and Groups The Lokpal and Lokayuktas Act, 2013

The Legal Metrology Act, 2009

The Legal Services Authorities Act, 1987

The Legal Services Authorities Act, 1987

The Limitation Act, 1963

The Limited Liability Partnership Act, 2008

The Lokpal and Lokayuktas Act, 2013

The Lotteries (Regulation) Act, 1998

The Madhya Pradesh Reorganisation Act, 2000

The Madras City Civil Court Act, 1892

The Madras Civil Courts’ Act, 1873

The Madras District Police Act, 1859

The Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996

The Mahatma Gandhi National Rural Employment Guarantee Act, 2005

The Maintenance and Welfare of Parents and Senior Citizens Act, 2007

The Major Port Authorities Act, 2021

The Majority Act, 1875

The Manipur Municipalities Act, 1994

The Manipur University Act, 2005

The Marine Aids to Navigation Act, 2021

The Maritime Anti-Piracy Act, 2022

The Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981

The Maulana Azad National Urdu University Act, 1996

The Mediation Act, 2023

The Mental Healthcare Act, 2017

The Metro Railways (Construction of Works) Act, 1978

The Metro Railways (Operation and Maintenance) Act, 2002

The Minimum Wages Act, 1948

The Mizoram University Act, 2000

The Multi-State Co-Operative Societies Act, 2002

The Multimodal Transportation of Goods Act, 1993

The Nalanda University Act, 2010

The Narcotic Drugs and Psychotropic Substances, Act, 1985

The National Bank for Agriculture and Rural Development Act, 1981

The National Bank For Financing Infrastructure Anddevelopment Act, 2021

The National Capital Region Planning Board Act, 1985

The National Capital Territory Of Delhi Laws (Special Provisions)

The National Capital Territory Of Delhi Laws (Special Provisions) Act, 2011

The National Capital Territory Of Delhi Laws(Special Provisions) Second Act, 2009

The National Commission For Allied And Healthcare Professionsact, 2021

The National Commission For Homoeopathy Act, 2020

The National Commission For Indian System Of Medicine Act, 2020

The National Commission For Safai Karamcharis Act, 1993

The National Company Limited (Acquisition And Transfer Ofundertakings) Act, 1980

The National Council For Teacher Educationact, 1993

The National Dairy Development Board Act, 1987

The National Food Security Act, 2013

The National Forensic Sciences University Act, 2020

The National Highways Authority of India Act, 1988

The National Housing Bank Act, 1987

The National Housing Bank Act, 1987

The National Institute Of Design Act, 2014

The National Institute of Mental Health Andneuro-Sciences, Bangalore Act, 2012

The National Institutes Of Food Technology,Entrepreneurship And Management Act, 2021

The National Institutes Of Technology, Science Education Andresearch Act, 2007

The National Investigation Agency Act, 2008

The National Judicial Appointments Commission Act, 2014

The National Jute Board Act, 2008

The National Medical Commission Act, 2019

The National Security Act, 1980

The National Security Guard Act, 1986

The National Sports University Act, 2018

The National Tax Tribunal Act, 2005

The National Trust for Welfare of Persons with Autism, Cerebralpalsy, Mental Retardation and Multiple Disabilities Act, 1999

The Negotiable Instruments Act, 1881

The New Delhi Municipal Council Act, 1994

The North-Western Provinces And Oudh Act, 1890

The Northern India Canal And Drainage Act, 1873

The Northern India Ferries Act, 1878

The Official Trustees Act, 1913

The Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Act, 1993

The Orissa (Alteration of Name) Act, 2011

The Oudh Estate’s Act, 1869

The Oudh Laws Act, 1876

The Oudh Taluqdars’ Relief Act, 1870

The Partition Act, 1893

The Partition of Revenue-Paying Estates Act, 1863

The Patents Act, 1970

The Payment And Settlement Systems Act, 2007

The Payment Of Wages Act, 1936

The Pension Fund Regulatory And Development Authority Act, 2013

The Pensions’ Act, 1871

The Petroleum Act, 1934

The Police Act, 1861

The Pondicherry University Act, 1985

The Prasar Bharati (Broadcasting Corporation of India) Act, 1990

The Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994

The Press and Registration of Books Act, 1867

The Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009

The Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities Act, 1980

The Prevention of Corruption Act, 1988

The Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988

The Prevention Of Money-Laundering Act, 2002

The Prisons Act, 1894

The Prize Chits and Money Circulation Schemes (Banning) Act, 1978

The Prohibition of Benami Property Transactions Act, 1988

The Prohibition Of Child Marriage Act, 2006

The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013

The Protection Of Children From Sexual Offences Act, 2012

The Protection Of Human Rights Act, 1993

The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

The Protection Of Women From Domestic Violence Act, 2005

The Provincial Small Cause Courts Act, 1887

The Public Debt Act, 1944

The Public Gambling Act, 1867

The Public Liability Insurance Act, 1991

The Public Records Act, 1993

The Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978

The Punjab District Boards Act, 1883

The Punjab Land-Revenue Act, 1887

The Punjab Tenancy Act, 1887

The Railway Claims Tribunal Act, 1987

The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007

The Rajiv Gandhi National Aviation University Act, 2013

The Rajiv Gandhi National Institute of Youth Development Act, 2012

The Rajiv Gandhi University Act, 2006

The Rani Lakshmi Bai Central Agricultural University Act, 2014

The Rashtriya Raksha University Act, 2020

The Real Estate (Regulation and Development) Act, 2016

The Recovery Of Debts And Bankruptcy Act, 1993

The Recycling Of Ships Act, 2019

The Regional Centre For Biotechnology Act, 2016

The Regional Rural Banks Act, 1976

The Registration Act, 1908

The Rehabilitation Council Of India Act, 1992

The Religious Endowments Act, 1863

The Religious Institutions (Prevention of Misuse) Act, 1988

The Repatriation of Prisoners Act, 2003

The Right of Children to Free and Compulsory Education Act, 2009

The Right To Fair Compensation And Transparency In Landacquisition, Rehabilitation And Resettlement Act, 2013

The Right To Information Act, 2005

The Rights of Persons with Disabilities Act, 2016

The Rubber Act, 1947

The Salary and Allowances of Leaders of Opposition in Parliament Act, 1977

The Saráís Act, 1867

The Sashastra Seema Bal Act, 2007

The Scheduled Castes And The Scheduled Tribes(Prevention Of Atrocities) Act, 1989

The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006

The School of Planning and Architecture Act, 2014

The Securities And Exchange Board Of India Act, 1992

The Semiconductor Integrated Circuits Layout-Design Act, 2000

The Sexual Harassment Of Women At Workplace(Prevention, Prohibition And Redressal) Act, 2013

The Sikkim University Act, 2006

The Sir Dinshaw Manockjee Petit Act, 1893

The Small Industries Development Bank Of India Act, 1989

The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976

The Smugglers And Foreign Exchange Manipulators(Forfeiture Of Property) Act, 1976

The Societies Registration Act, 1860

The South Asian University Act, 2008

The Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992

The Special Economic Zones Act, 2005

The Special Marriage Act, 1954

The Special Protection Group Act, 1988

The Specific Relief Act, 1963

The Specified Bank Notes (Cessation of Liabilities) Act, 2017

The Spices Board Act, 1986

The Sports Broadcasting Signals (Mandatory Sharing with Prasarbharati) Act, 2007

The Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum, Act, 1980

The Stage-Carriages Act, 1861

The State Bank of Sikkim (Acquisition of Shares) and Miscellaneous Provisions Act, 1982

The State Emblem of India (Prohibition of Improper Use) Act, 2005

The State of Arunachal Pradesh Act, 1986

The State of Mizoram Act, 1986

The Street Vendors (Protection of Livelihood Andregulation of Street Vending) Act, 2014

The Suits Valuation Act, 1887

The Suppression Of Unlawful Acts Against Safety of Civil Aviation Act, 1982

The Suppression Of Unlawful Acts Against Safety Of Maritime Navigation And Fixed Platforms On Continental Shelf Act, 2002

The Surrogacy (Regulation) Act, 2021

The Technology Development Board Act, 1995

The Telecom Regulatory Authority of India Act, 1997

The Territorial Waters, Continental Shelf, Exclusive Economic Zone and Other Maritime Zones Act, 1976

The Tezpur University Act, 1993

The Tobacco Duty (Town of Bombay) Act, 1857

The Trade Marks Act, 1999

The Trade Unions Act, 1926

The Transfer of Property Act, 1882

The Transgender Persons (Protection of Rights) Act, 2019

The Transplantation of Human Organs and Tissues Act, 1994

The Tripura University Act, 2006

The Union Territory Goods and Services Tax Act, 2017

The Unit Trust of India (Transfer of Undertaking and Repeal) Act, 2002

The University of Allahabad Act, 2005

The University of Allahabad Act, 2005

The Uttar Pradesh Reorganisation Act, 2000

The Waqf Act, 1995

The Warehousing (Development and Regulation) Act, 2007

The Water (Prevention And Control Of Pollution) Cess Act, 1977

The Weapons of Mass Destruction and Their Delivery Systems (Prohibition of Unlawful Activities) Act, 2005

The Whistle Blowers Protection Act, 2014

The Wild Life (Protection) Act, 1972

The Works of Defence Act, 1903

Thr Water (Prevention and Control of Pollution) Act, 1974

types of grevious hurt

Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986

Section 9, Appointment of Tahsildars and Naib-tahsildars. (sections)

New Playlist

'Fraudulently' or 'Dishonestly'

'Injury': What kind of harm (to body, mind, repulation, property) qualifies as 'injury'.

Armed Robbery/Dacoity

Bharatiya Nyaya Sanhita, 2023

capital punishment for murder

Constitutional Law

cyber bullying and suicide

Definition of Robbery (sec. 390)

Election Laws

Equal Remuneration Act, 1976

exception to murder;exceeding the rights of private defense

Failure to disclose interest by a director

Illustrations of Theft

Karnataka Land Revenue Act, 1964

Legal Maxims

Obstruction or prevention of an officer in the discharge of their duties

Section 3 Indian Penal Code, 1860 Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Indian Penal Code,1860: Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Transfer of Property Act, 1882: Interpretation-clause

Section 4 Indian Penal Code, 1860 : Extension of Code to extra-territorial offences

Section 5 Indian Penal Code, 1860 : Certain laws not to be affected by this Act

Section 6 Indian Penal Code, 1860 : Definitions in the Code to be understood subject to exceptions

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 8 Indian Penal Code, 1860 : Gender

Supreme Court Review 2023

Supreme Court Review 2024

The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

The Academy of Scientific and Innovative Research, 2011

The Acquisition of Certain Area at Ayodhya Act, 1993

The Administrative Tribunals Act, 1985

The Admiralty (Jurisdiction and Settlement of Maritime Claims) Act, 2017

The Advocates Act, 1961

The Advocates’ Welfare Fund Act, 2001

The Air (Prevention And Control Of Pollution) Act, 1981

The Aircraft Act, 1934

The Airports Authority Of India Act, 1994

The Airports Economic Regulatory Authority Of India Act, 2008

The Aligarh Muslim University Act, 1920

The All India Council For Technical Education Act, 1987

The All India Council For Technical Education Act, 1987

The Ancient Monuments Preservation Act, 1904

The Andhra Pradesh Reorganisation Act, 2014

The Anti-Hijacking Act, 2016

The Anusandhan National Research Foundation Act, 2023

The Armed Forces Tribunal Act, 2007

The Assisted Reproductive Technology (Regulation) Act, 2021

The Auroville Foundation Act, 1988

The Babasaheb Bhimrao Ambedkar University Act, 1994

The Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980

The Banning of Unregulated Deposit Schemes Act, 2019

The Bengal Bonded Warehouse Association Act,1854

The Bengal Land Revenue Sales Act, 1859

The Bengal, Agra and Assam Civil Courts Act, 1887

The Betwa River Board Act, 1976

The Bharatiya Sakshya Adhiniyam, 2023

The Bihar Reorganisation Act, 2000

The Bihar Value Added Tax Act, 2005

The Biological Diversity Act, 2002

The Births, Deaths and Marriages Registration Act, 1886

The Black Money (Undisclosed Foreign Income and Assets) and imposition of Tax Act, 2015

The Bombay Civil Courts’ Act, 1869

The Bombay Revenue Jurisdiction Act, 1876

The Bonded Labour System (Abolition) Act, 1976

The Brahmaputra Board Act, 1980

The Broach and Kaira Incumbered Estates Act, 1877

The Building and Other Construction Workers’ welfare Cess Act, 1996

The Bureau of Indian Standards Act, 2016

The Cable Television Networks (Regulation) Act, 1995

The Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985

The Carriage by Road Act, 2007

The Central Agricultural University Act, 1992

The Central Educational Institutions (Reservation in Teachers' cadre) Act, 2019

The Central Excise Act, 1944

The Central Goods and Services Tax Act, 2017

The Central Industrial Security Force (Amendment and Validation) Act, 1999

The Central Province Court of Wards Act, 1899

The Central Provinces Land-Revenue Act, 1881

The Central Road And Infrastructure Fund Act, 2000

The Central Sanskrit Universities Act, 2020

The Central Universities Act, 2009

The Central Vigilance Commission Act, 2003

The Cess and Other Taxes on Minerals (Validation) Act, 1992

The Chaparmukh-Silghat Railway Line And The Katakhal-Lalabazar Railway Line (Nationalisation) Act, 1982

The Chaparmukh-Silghat Railway Line and The Katakhal-Lalabazarrailway Line (Nationalisation) Act, 1982

The Charitable Endowments Act, 1890

The Chemical Weapons Act, 2000

The Chhattisgarh Land Revenue Code Act, 1959

The Chief Election Commissioner and Other Election Commissioners (Appointment, Conditions of service and Term of Office) Act, 2023

The Child and Adolescent (Prohibition and Regulation) Act, 1986

The Chit Funds Act, 1982

The Chutia Nagpur Encumbered Estates Act, 1876

The Cigarettes and Other Tobacco Products (Prohibition of advertisement and Regulation of Trade and Commerce, Production, The Clinical Establishments (Registration and Regulation) Act, 2010

The Cine-Workers and Cinema Theatre Workers (Regulation of Employment) Act, 1981

The Civil Liability for Nuclear Damage Act, 2010

The Clinical Establishments (Registration and Regulation) Act, 2010

The Co-Operative Societies Act, 1912

The Coal Mines (Special Provisions) Act, 2015

The Coast Guard Act, 1978

The Coastal Aquaculture Authority Act, 2005

The Coasting-Vessels Act, 1838

The Coconut Development Board Act, 1979

The Code of Civil Procedure, 1908

The Code on Social Security Act, 2020

The Code on Wages, 2019

The Coffee Act, 1942

The Coinage Act, 2011

The Collection of Statistics Act, 2008

The Commercial Courts Act, 2015

The Commission for Air Quality Management in National Capital Region and Adjoining Areas Act, 2021

The Commission of Sati (Prevention) Act, 1987

The Companies Act, 2013

The Compensatory Afforestation Fund Act, 2016

The Competition Act, 2002

The Consumer Protection Act, 2019

The Control of National Highways (Land And Traffic) Act, 2002

The Copyright Act, 1957

The Court-Fees Act, 1870

The Credit Information Companies (Regulation) Act, 2005

The Criminal Procedure (Identification) Act, 2022

The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Act, 2019

The Dalmia Dadri Cement Limited (Acquisition and Transfer of Undertakings) Act, 1981

The Dam Safety Act, 2021

The Delhi Development Authority (Validation of Disciplinary powers) Act, 1998

The Delhi Police Act, 1978

The Delhi Rent Control Act, 1958

The Delimitation Act, 2002

The Depositories Act, 1996

The Designs Act, 2000

The Direct Tax Vivad Se Vishwas Act, 2020

The Disaster Management Act, 2005

The Divorce Act, 1869

The Dock Workers (Safety, Health and Welfare) Act, 1986

The Dr. Rajendra Prasad Central Agricultural University Act, 2016

The Electricity Act, 2003

The Emigration Act, 1983

The Employee's Compensation Act, 1923

The Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 1993

The Energy Conservation Act, 2001

The English and Foreign Languages University Act, 2006

The Environment (Protection) Act, 1986

The Epidemic Diseases Act, 1897

The Essential Defence Services Act, 2021

The Expenditure-Tax Act, 1987

The Explosive Substances Act, 1908

The Explosives Act, 1884

The Export-Import Bank of India Act, 1981

The Factories Act, 1948

The Factoring Regulation Act, 2011

The Fiscal Responsibility and Budget Management Act, 2003

The Footwear Design and Development Institute Act, 2017

The Foreign Contribution (Regulation) Act, 2010

The Foreign Exchange Management Act, 1999

The Foreign Trade (Development and Regulation) Act, 1992

The Foreigners Act, 1946

The Fugitive Economic Offenders Act, 2018

The General Clauses Act, 1897

The Geographical Indications of Goods (Registration and Protection) Act, 1999

The Goa, Daman and Diu Mining Concessions (Abolition Anddeclaration as Mining Leases) Act, 1987

The Goa, Daman and Diu Reorganisation Act, 1987

The Goods and Services Tax (Compensation to States) Act, 2017

The Government Buildings Act, 1899

The Government of National Capital Territory of Delhi Act, 1991

The Government Savings Promotion Act, 1873

The Gram Nyayalayas Act, 2008

The Guardians and Wards Act, 1890

The Haj Committee Act, 2002

The Handlooms (Reservation of Articles for Production) Act, 1985

The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979

The High Court at Bombay (Extension of Jurisdiction to Goa, Daman and Diu) Act, 1981

The High Denomination Bank Notes (Demonetisation) Act, 1978

The Hind Cycles Limited and Sen-Raleigh Limited (Nationalisation) Act, 1980

The Hindu Adoptions and Maintenance Act, 1956

The Hindu Marriage Act, 1955

The Hindu Minority And Guardianship Act, 1956

The Hotel-Receipts Tax Act, 1980

The Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017

The Illegal Migrants (Determination by Tribunals) Act, 1983

The Immigration (Carriers’ Liability) Act, 2000

The Income-Tax Act, 1961

The India International Arbitration Centre Act, 2019

The Indian Antarctic Act, 2022

The Indian Christian Marriage Act, 1872

The Indian Contract Act, 1872

The Indian Council of World Affairs Act, 2001

The Indian Easements Act, 1882

The Indian Evidence Act, 1872

The Indian Forest Act, 1927

The Indian Institute of Petroleum and Energy Act, 2017

The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

The Indian Institutes of Information Technology Act, 2014

The Indian Institutes of Management Act, 2017

The Indian Maritime University Act, 2008

The Indian Nursing Council Act, 1947

The Indian Partnership Act, 1932

The Indian Penal Code, 1860

The Indian Ports Act, 1908

The Indian Red Cross Society Act, 1920

The Indian Soldiers (Litigation) Act, 1925

The Indian Stamp Act, 1899

The Indian Succession Act, 1925

The Indian Tramways Act, 1886

The Indian Treasure-Trove Act, 1878

The Indian Trusts Act, 1882

The Indira Gandhi National Open University Act, 1985

The Indira Gandhi National Tribal University Act, 2007

The Indo-Tibetan Border Police Force Act, 1992

The Industrial Development Bank (Transfer of Undertaking and Repeal) Act, 2003

The Industrial Disputes Act, 1947

The Industrial Finance Corporation (Transfer of Undertaking And Repeal) Act, 1993

The Industrial Reconstruction Bank (Transfer of Undertakings and Repeal) Act, 1997

The Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992

The Information Technology Act, 2000

The Inland Vessels Act, 2021

The Inland Waterways Authority of India Act, 1985

The Insolvency and Bankruptcy Code, 2016

The Institute of Teaching and Research in Ayurveda Act, 2020

The Insurance Regulatory and Development Authority Act, 1999

The Integrated Goods and Services Tax Act, 2017

The Intelligence Organisations (Restriction of Rights) Act, 1985

The Inter-State Migrant Workmen (Regulation of Employmentand Conditions of Service) Act, 1979

The Jamia Millia Islamia Act, 1988

The Jammu and Kashmir Reorganisation Act, 2019

The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry ACT, 2008

The Jute Companies (Nationalisation) Act, 1980

The Jute Packaging Materials (Compulsory Use in Packing Commodities) Act, 1987

The Juvenile Justice (Care and Protection of Children) Act, 2015

The Kalakshetra Foundation Act, 1993

The Lady Hardinge Medical College and Hospital (Acquisition) and Miscellaneous Provisions Act, 1977

The Lalit Kala Akadami (Taking Over of Management) Act, 1997

The Land Improvement Loans Act, 1883

The Land Ports Authority of India Act, 2010

The Land Ports Authority of India Act, 2010

The Leaders and Chief Whips of Recognised Parties and Groups The Lokpal and Lokayuktas Act, 2013

The Legal Metrology Act, 2009

The Legal Services Authorities Act, 1987

The Legal Services Authorities Act, 1987

The Limitation Act, 1963

The Limited Liability Partnership Act, 2008

The Lokpal and Lokayuktas Act, 2013

The Lotteries (Regulation) Act, 1998

The Madhya Pradesh Reorganisation Act, 2000

The Madras City Civil Court Act, 1892

The Madras Civil Courts’ Act, 1873

The Madras District Police Act, 1859

The Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996

The Mahatma Gandhi National Rural Employment Guarantee Act, 2005

The Maintenance and Welfare of Parents and Senior Citizens Act, 2007

The Major Port Authorities Act, 2021

The Majority Act, 1875

The Manipur Municipalities Act, 1994

The Manipur University Act, 2005

The Marine Aids to Navigation Act, 2021

The Maritime Anti-Piracy Act, 2022

The Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981

The Maulana Azad National Urdu University Act, 1996

The Mediation Act, 2023

The Mental Healthcare Act, 2017

The Metro Railways (Construction of Works) Act, 1978

The Metro Railways (Operation and Maintenance) Act, 2002

The Minimum Wages Act, 1948

The Mizoram University Act, 2000

The Multi-State Co-Operative Societies Act, 2002

The Multimodal Transportation of Goods Act, 1993

The Nalanda University Act, 2010

The Narcotic Drugs and Psychotropic Substances, Act, 1985

The National Bank for Agriculture and Rural Development Act, 1981

The National Bank For Financing Infrastructure Anddevelopment Act, 2021

The National Capital Region Planning Board Act, 1985

The National Capital Territory Of Delhi Laws (Special Provisions)

The National Capital Territory Of Delhi Laws (Special Provisions) Act, 2011

The National Capital Territory Of Delhi Laws(Special Provisions) Second Act, 2009

The National Commission For Allied And Healthcare Professionsact, 2021

The National Commission For Homoeopathy Act, 2020

The National Commission For Indian System Of Medicine Act, 2020

The National Commission For Safai Karamcharis Act, 1993

The National Company Limited (Acquisition And Transfer Ofundertakings) Act, 1980

The National Council For Teacher Educationact, 1993

The National Dairy Development Board Act, 1987

The National Food Security Act, 2013

The National Forensic Sciences University Act, 2020

The National Highways Authority of India Act, 1988

The National Housing Bank Act, 1987

The National Housing Bank Act, 1987

The National Institute Of Design Act, 2014

The National Institute of Mental Health Andneuro-Sciences, Bangalore Act, 2012

The National Institutes Of Food Technology,Entrepreneurship And Management Act, 2021

The National Institutes Of Technology, Science Education Andresearch Act, 2007

The National Investigation Agency Act, 2008

The National Judicial Appointments Commission Act, 2014

The National Jute Board Act, 2008

The National Medical Commission Act, 2019

The National Security Act, 1980

The National Security Guard Act, 1986

The National Sports University Act, 2018

The National Tax Tribunal Act, 2005

The National Trust for Welfare of Persons with Autism, Cerebralpalsy, Mental Retardation and Multiple Disabilities Act, 1999

The Negotiable Instruments Act, 1881

The New Delhi Municipal Council Act, 1994

The North-Western Provinces And Oudh Act, 1890

The Northern India Canal And Drainage Act, 1873

The Northern India Ferries Act, 1878

The Official Trustees Act, 1913

The Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Act, 1993

The Orissa (Alteration of Name) Act, 2011

The Oudh Estate’s Act, 1869

The Oudh Laws Act, 1876

The Oudh Taluqdars’ Relief Act, 1870

The Partition Act, 1893

The Partition of Revenue-Paying Estates Act, 1863

The Patents Act, 1970

The Payment And Settlement Systems Act, 2007

The Payment Of Wages Act, 1936

The Pension Fund Regulatory And Development Authority Act, 2013

The Pensions’ Act, 1871

The Petroleum Act, 1934

The Police Act, 1861

The Pondicherry University Act, 1985

The Prasar Bharati (Broadcasting Corporation of India) Act, 1990

The Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994

The Press and Registration of Books Act, 1867

The Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009

The Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities Act, 1980

The Prevention of Corruption Act, 1988

The Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988

The Prevention Of Money-Laundering Act, 2002

The Prisons Act, 1894

The Prize Chits and Money Circulation Schemes (Banning) Act, 1978

The Prohibition of Benami Property Transactions Act, 1988

The Prohibition Of Child Marriage Act, 2006

The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013

The Protection Of Children From Sexual Offences Act, 2012

The Protection Of Human Rights Act, 1993

The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

The Protection Of Women From Domestic Violence Act, 2005

The Provincial Small Cause Courts Act, 1887

The Public Debt Act, 1944

The Public Gambling Act, 1867

The Public Liability Insurance Act, 1991

The Public Records Act, 1993

The Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978

The Punjab District Boards Act, 1883

The Punjab Land-Revenue Act, 1887

The Punjab Tenancy Act, 1887

The Railway Claims Tribunal Act, 1987

The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007

The Rajiv Gandhi National Aviation University Act, 2013

The Rajiv Gandhi National Institute of Youth Development Act, 2012

The Rajiv Gandhi University Act, 2006

The Rani Lakshmi Bai Central Agricultural University Act, 2014

The Rashtriya Raksha University Act, 2020

The Real Estate (Regulation and Development) Act, 2016

The Recovery Of Debts And Bankruptcy Act, 1993

The Recycling Of Ships Act, 2019

The Regional Centre For Biotechnology Act, 2016

The Regional Rural Banks Act, 1976

The Registration Act, 1908

The Rehabilitation Council Of India Act, 1992

The Religious Endowments Act, 1863

The Religious Institutions (Prevention of Misuse) Act, 1988

The Repatriation of Prisoners Act, 2003

The Right of Children to Free and Compulsory Education Act, 2009

The Right To Fair Compensation And Transparency In Landacquisition, Rehabilitation And Resettlement Act, 2013

The Right To Information Act, 2005

The Rights of Persons with Disabilities Act, 2016

The Rubber Act, 1947

The Salary and Allowances of Leaders of Opposition in Parliament Act, 1977

The Saráís Act, 1867

The Sashastra Seema Bal Act, 2007

The Scheduled Castes And The Scheduled Tribes(Prevention Of Atrocities) Act, 1989

The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006

The School of Planning and Architecture Act, 2014

The Securities And Exchange Board Of India Act, 1992

The Semiconductor Integrated Circuits Layout-Design Act, 2000

The Sexual Harassment Of Women At Workplace(Prevention, Prohibition And Redressal) Act, 2013

The Sikkim University Act, 2006

The Sir Dinshaw Manockjee Petit Act, 1893

The Small Industries Development Bank Of India Act, 1989

The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976

The Smugglers And Foreign Exchange Manipulators(Forfeiture Of Property) Act, 1976

The Societies Registration Act, 1860

The South Asian University Act, 2008

The Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992

The Special Economic Zones Act, 2005

The Special Marriage Act, 1954

The Special Protection Group Act, 1988

The Specific Relief Act, 1963

The Specified Bank Notes (Cessation of Liabilities) Act, 2017

The Spices Board Act, 1986

The Sports Broadcasting Signals (Mandatory Sharing with Prasarbharati) Act, 2007

The Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum, Act, 1980

The Stage-Carriages Act, 1861

The State Bank of Sikkim (Acquisition of Shares) and Miscellaneous Provisions Act, 1982

The State Emblem of India (Prohibition of Improper Use) Act, 2005

The State of Arunachal Pradesh Act, 1986

The State of Mizoram Act, 1986

The Street Vendors (Protection of Livelihood Andregulation of Street Vending) Act, 2014

The Suits Valuation Act, 1887

The Suppression Of Unlawful Acts Against Safety of Civil Aviation Act, 1982

The Suppression Of Unlawful Acts Against Safety Of Maritime Navigation And Fixed Platforms On Continental Shelf Act, 2002

The Surrogacy (Regulation) Act, 2021

The Technology Development Board Act, 1995

The Telecom Regulatory Authority of India Act, 1997

The Territorial Waters, Continental Shelf, Exclusive Economic Zone and Other Maritime Zones Act, 1976

The Tezpur University Act, 1993

The Tobacco Duty (Town of Bombay) Act, 1857

The Trade Marks Act, 1999

The Trade Unions Act, 1926

The Transfer of Property Act, 1882

The Transgender Persons (Protection of Rights) Act, 2019

The Transplantation of Human Organs and Tissues Act, 1994

The Tripura University Act, 2006

The Union Territory Goods and Services Tax Act, 2017

The Unit Trust of India (Transfer of Undertaking and Repeal) Act, 2002

The University of Allahabad Act, 2005

The University of Allahabad Act, 2005

The Uttar Pradesh Reorganisation Act, 2000

The Waqf Act, 1995

The Warehousing (Development and Regulation) Act, 2007

The Water (Prevention And Control Of Pollution) Cess Act, 1977

The Weapons of Mass Destruction and Their Delivery Systems (Prohibition of Unlawful Activities) Act, 2005

The Whistle Blowers Protection Act, 2014

The Wild Life (Protection) Act, 1972

The Works of Defence Act, 1903

Thr Water (Prevention and Control of Pollution) Act, 1974

types of grevious hurt

Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986

Section 69, Arrest and detention of defaulter. (sections)

New Playlist

'Fraudulently' or 'Dishonestly'

'Injury': What kind of harm (to body, mind, repulation, property) qualifies as 'injury'.

Armed Robbery/Dacoity

Bharatiya Nyaya Sanhita, 2023

capital punishment for murder

Constitutional Law

cyber bullying and suicide

Definition of Robbery (sec. 390)

Election Laws

Equal Remuneration Act, 1976

exception to murder;exceeding the rights of private defense

Failure to disclose interest by a director

Illustrations of Theft

Karnataka Land Revenue Act, 1964

Legal Maxims

Obstruction or prevention of an officer in the discharge of their duties

Section 3 Indian Penal Code, 1860 Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Indian Penal Code,1860: Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Transfer of Property Act, 1882: Interpretation-clause

Section 4 Indian Penal Code, 1860 : Extension of Code to extra-territorial offences

Section 5 Indian Penal Code, 1860 : Certain laws not to be affected by this Act

Section 6 Indian Penal Code, 1860 : Definitions in the Code to be understood subject to exceptions

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 8 Indian Penal Code, 1860 : Gender

Supreme Court Review 2023

Supreme Court Review 2024

The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

The Academy of Scientific and Innovative Research, 2011

The Acquisition of Certain Area at Ayodhya Act, 1993

The Administrative Tribunals Act, 1985

The Admiralty (Jurisdiction and Settlement of Maritime Claims) Act, 2017

The Advocates Act, 1961

The Advocates’ Welfare Fund Act, 2001

The Air (Prevention And Control Of Pollution) Act, 1981

The Aircraft Act, 1934

The Airports Authority Of India Act, 1994

The Airports Economic Regulatory Authority Of India Act, 2008

The Aligarh Muslim University Act, 1920

The All India Council For Technical Education Act, 1987

The All India Council For Technical Education Act, 1987

The Ancient Monuments Preservation Act, 1904

The Andhra Pradesh Reorganisation Act, 2014

The Anti-Hijacking Act, 2016

The Anusandhan National Research Foundation Act, 2023

The Armed Forces Tribunal Act, 2007

The Assisted Reproductive Technology (Regulation) Act, 2021

The Auroville Foundation Act, 1988

The Babasaheb Bhimrao Ambedkar University Act, 1994

The Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980

The Banning of Unregulated Deposit Schemes Act, 2019

The Bengal Bonded Warehouse Association Act,1854

The Bengal Land Revenue Sales Act, 1859

The Bengal, Agra and Assam Civil Courts Act, 1887

The Betwa River Board Act, 1976

The Bharatiya Sakshya Adhiniyam, 2023

The Bihar Reorganisation Act, 2000

The Bihar Value Added Tax Act, 2005

The Biological Diversity Act, 2002

The Births, Deaths and Marriages Registration Act, 1886

The Black Money (Undisclosed Foreign Income and Assets) and imposition of Tax Act, 2015

The Bombay Civil Courts’ Act, 1869

The Bombay Revenue Jurisdiction Act, 1876

The Bonded Labour System (Abolition) Act, 1976

The Brahmaputra Board Act, 1980

The Broach and Kaira Incumbered Estates Act, 1877

The Building and Other Construction Workers’ welfare Cess Act, 1996

The Bureau of Indian Standards Act, 2016

The Cable Television Networks (Regulation) Act, 1995

The Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985

The Carriage by Road Act, 2007

The Central Agricultural University Act, 1992

The Central Educational Institutions (Reservation in Teachers' cadre) Act, 2019

The Central Excise Act, 1944

The Central Goods and Services Tax Act, 2017

The Central Industrial Security Force (Amendment and Validation) Act, 1999

The Central Province Court of Wards Act, 1899

The Central Provinces Land-Revenue Act, 1881

The Central Road And Infrastructure Fund Act, 2000

The Central Sanskrit Universities Act, 2020

The Central Universities Act, 2009

The Central Vigilance Commission Act, 2003

The Cess and Other Taxes on Minerals (Validation) Act, 1992

The Chaparmukh-Silghat Railway Line And The Katakhal-Lalabazar Railway Line (Nationalisation) Act, 1982

The Chaparmukh-Silghat Railway Line and The Katakhal-Lalabazarrailway Line (Nationalisation) Act, 1982

The Charitable Endowments Act, 1890

The Chemical Weapons Act, 2000

The Chhattisgarh Land Revenue Code Act, 1959

The Chief Election Commissioner and Other Election Commissioners (Appointment, Conditions of service and Term of Office) Act, 2023

The Child and Adolescent (Prohibition and Regulation) Act, 1986

The Chit Funds Act, 1982

The Chutia Nagpur Encumbered Estates Act, 1876

The Cigarettes and Other Tobacco Products (Prohibition of advertisement and Regulation of Trade and Commerce, Production, The Clinical Establishments (Registration and Regulation) Act, 2010

The Cine-Workers and Cinema Theatre Workers (Regulation of Employment) Act, 1981

The Civil Liability for Nuclear Damage Act, 2010

The Clinical Establishments (Registration and Regulation) Act, 2010

The Co-Operative Societies Act, 1912

The Coal Mines (Special Provisions) Act, 2015

The Coast Guard Act, 1978

The Coastal Aquaculture Authority Act, 2005

The Coasting-Vessels Act, 1838

The Coconut Development Board Act, 1979

The Code of Civil Procedure, 1908

The Code on Social Security Act, 2020

The Code on Wages, 2019

The Coffee Act, 1942

The Coinage Act, 2011

The Collection of Statistics Act, 2008

The Commercial Courts Act, 2015

The Commission for Air Quality Management in National Capital Region and Adjoining Areas Act, 2021

The Commission of Sati (Prevention) Act, 1987

The Companies Act, 2013

The Compensatory Afforestation Fund Act, 2016

The Competition Act, 2002

The Consumer Protection Act, 2019

The Control of National Highways (Land And Traffic) Act, 2002

The Copyright Act, 1957

The Court-Fees Act, 1870

The Credit Information Companies (Regulation) Act, 2005

The Criminal Procedure (Identification) Act, 2022

The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Act, 2019

The Dalmia Dadri Cement Limited (Acquisition and Transfer of Undertakings) Act, 1981

The Dam Safety Act, 2021

The Delhi Development Authority (Validation of Disciplinary powers) Act, 1998

The Delhi Police Act, 1978

The Delhi Rent Control Act, 1958

The Delimitation Act, 2002

The Depositories Act, 1996

The Designs Act, 2000

The Direct Tax Vivad Se Vishwas Act, 2020

The Disaster Management Act, 2005

The Divorce Act, 1869

The Dock Workers (Safety, Health and Welfare) Act, 1986

The Dr. Rajendra Prasad Central Agricultural University Act, 2016

The Electricity Act, 2003

The Emigration Act, 1983

The Employee's Compensation Act, 1923

The Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 1993

The Energy Conservation Act, 2001

The English and Foreign Languages University Act, 2006

The Environment (Protection) Act, 1986

The Epidemic Diseases Act, 1897

The Essential Defence Services Act, 2021

The Expenditure-Tax Act, 1987

The Explosive Substances Act, 1908

The Explosives Act, 1884

The Export-Import Bank of India Act, 1981

The Factories Act, 1948

The Factoring Regulation Act, 2011

The Fiscal Responsibility and Budget Management Act, 2003

The Footwear Design and Development Institute Act, 2017

The Foreign Contribution (Regulation) Act, 2010

The Foreign Exchange Management Act, 1999

The Foreign Trade (Development and Regulation) Act, 1992

The Foreigners Act, 1946

The Fugitive Economic Offenders Act, 2018

The General Clauses Act, 1897

The Geographical Indications of Goods (Registration and Protection) Act, 1999

The Goa, Daman and Diu Mining Concessions (Abolition Anddeclaration as Mining Leases) Act, 1987

The Goa, Daman and Diu Reorganisation Act, 1987

The Goods and Services Tax (Compensation to States) Act, 2017

The Government Buildings Act, 1899

The Government of National Capital Territory of Delhi Act, 1991

The Government Savings Promotion Act, 1873

The Gram Nyayalayas Act, 2008

The Guardians and Wards Act, 1890

The Haj Committee Act, 2002

The Handlooms (Reservation of Articles for Production) Act, 1985

The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979

The High Court at Bombay (Extension of Jurisdiction to Goa, Daman and Diu) Act, 1981

The High Denomination Bank Notes (Demonetisation) Act, 1978

The Hind Cycles Limited and Sen-Raleigh Limited (Nationalisation) Act, 1980

The Hindu Adoptions and Maintenance Act, 1956

The Hindu Marriage Act, 1955

The Hindu Minority And Guardianship Act, 1956

The Hotel-Receipts Tax Act, 1980

The Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017

The Illegal Migrants (Determination by Tribunals) Act, 1983

The Immigration (Carriers’ Liability) Act, 2000

The Income-Tax Act, 1961

The India International Arbitration Centre Act, 2019

The Indian Antarctic Act, 2022

The Indian Christian Marriage Act, 1872

The Indian Contract Act, 1872

The Indian Council of World Affairs Act, 2001

The Indian Easements Act, 1882

The Indian Evidence Act, 1872

The Indian Forest Act, 1927

The Indian Institute of Petroleum and Energy Act, 2017

The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

The Indian Institutes of Information Technology Act, 2014

The Indian Institutes of Management Act, 2017

The Indian Maritime University Act, 2008

The Indian Nursing Council Act, 1947

The Indian Partnership Act, 1932

The Indian Penal Code, 1860

The Indian Ports Act, 1908

The Indian Red Cross Society Act, 1920

The Indian Soldiers (Litigation) Act, 1925

The Indian Stamp Act, 1899

The Indian Succession Act, 1925

The Indian Tramways Act, 1886

The Indian Treasure-Trove Act, 1878

The Indian Trusts Act, 1882

The Indira Gandhi National Open University Act, 1985

The Indira Gandhi National Tribal University Act, 2007

The Indo-Tibetan Border Police Force Act, 1992

The Industrial Development Bank (Transfer of Undertaking and Repeal) Act, 2003

The Industrial Disputes Act, 1947

The Industrial Finance Corporation (Transfer of Undertaking And Repeal) Act, 1993

The Industrial Reconstruction Bank (Transfer of Undertakings and Repeal) Act, 1997

The Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992

The Information Technology Act, 2000

The Inland Vessels Act, 2021

The Inland Waterways Authority of India Act, 1985

The Insolvency and Bankruptcy Code, 2016

The Institute of Teaching and Research in Ayurveda Act, 2020

The Insurance Regulatory and Development Authority Act, 1999

The Integrated Goods and Services Tax Act, 2017

The Intelligence Organisations (Restriction of Rights) Act, 1985

The Inter-State Migrant Workmen (Regulation of Employmentand Conditions of Service) Act, 1979

The Jamia Millia Islamia Act, 1988

The Jammu and Kashmir Reorganisation Act, 2019

The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry ACT, 2008

The Jute Companies (Nationalisation) Act, 1980

The Jute Packaging Materials (Compulsory Use in Packing Commodities) Act, 1987

The Juvenile Justice (Care and Protection of Children) Act, 2015

The Kalakshetra Foundation Act, 1993

The Lady Hardinge Medical College and Hospital (Acquisition) and Miscellaneous Provisions Act, 1977

The Lalit Kala Akadami (Taking Over of Management) Act, 1997

The Land Improvement Loans Act, 1883

The Land Ports Authority of India Act, 2010

The Land Ports Authority of India Act, 2010

The Leaders and Chief Whips of Recognised Parties and Groups The Lokpal and Lokayuktas Act, 2013

The Legal Metrology Act, 2009

The Legal Services Authorities Act, 1987

The Legal Services Authorities Act, 1987

The Limitation Act, 1963

The Limited Liability Partnership Act, 2008

The Lokpal and Lokayuktas Act, 2013

The Lotteries (Regulation) Act, 1998

The Madhya Pradesh Reorganisation Act, 2000

The Madras City Civil Court Act, 1892

The Madras Civil Courts’ Act, 1873

The Madras District Police Act, 1859

The Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996

The Mahatma Gandhi National Rural Employment Guarantee Act, 2005

The Maintenance and Welfare of Parents and Senior Citizens Act, 2007

The Major Port Authorities Act, 2021

The Majority Act, 1875

The Manipur Municipalities Act, 1994

The Manipur University Act, 2005

The Marine Aids to Navigation Act, 2021

The Maritime Anti-Piracy Act, 2022

The Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981

The Maulana Azad National Urdu University Act, 1996

The Mediation Act, 2023

The Mental Healthcare Act, 2017

The Metro Railways (Construction of Works) Act, 1978

The Metro Railways (Operation and Maintenance) Act, 2002

The Minimum Wages Act, 1948

The Mizoram University Act, 2000

The Multi-State Co-Operative Societies Act, 2002

The Multimodal Transportation of Goods Act, 1993

The Nalanda University Act, 2010

The Narcotic Drugs and Psychotropic Substances, Act, 1985

The National Bank for Agriculture and Rural Development Act, 1981

The National Bank For Financing Infrastructure Anddevelopment Act, 2021

The National Capital Region Planning Board Act, 1985

The National Capital Territory Of Delhi Laws (Special Provisions)

The National Capital Territory Of Delhi Laws (Special Provisions) Act, 2011

The National Capital Territory Of Delhi Laws(Special Provisions) Second Act, 2009

The National Commission For Allied And Healthcare Professionsact, 2021

The National Commission For Homoeopathy Act, 2020

The National Commission For Indian System Of Medicine Act, 2020

The National Commission For Safai Karamcharis Act, 1993

The National Company Limited (Acquisition And Transfer Ofundertakings) Act, 1980

The National Council For Teacher Educationact, 1993

The National Dairy Development Board Act, 1987

The National Food Security Act, 2013

The National Forensic Sciences University Act, 2020

The National Highways Authority of India Act, 1988

The National Housing Bank Act, 1987

The National Housing Bank Act, 1987

The National Institute Of Design Act, 2014

The National Institute of Mental Health Andneuro-Sciences, Bangalore Act, 2012

The National Institutes Of Food Technology,Entrepreneurship And Management Act, 2021

The National Institutes Of Technology, Science Education Andresearch Act, 2007

The National Investigation Agency Act, 2008

The National Judicial Appointments Commission Act, 2014

The National Jute Board Act, 2008

The National Medical Commission Act, 2019

The National Security Act, 1980

The National Security Guard Act, 1986

The National Sports University Act, 2018

The National Tax Tribunal Act, 2005

The National Trust for Welfare of Persons with Autism, Cerebralpalsy, Mental Retardation and Multiple Disabilities Act, 1999

The Negotiable Instruments Act, 1881

The New Delhi Municipal Council Act, 1994

The North-Western Provinces And Oudh Act, 1890

The Northern India Canal And Drainage Act, 1873

The Northern India Ferries Act, 1878

The Official Trustees Act, 1913

The Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Act, 1993

The Orissa (Alteration of Name) Act, 2011

The Oudh Estate’s Act, 1869

The Oudh Laws Act, 1876

The Oudh Taluqdars’ Relief Act, 1870

The Partition Act, 1893

The Partition of Revenue-Paying Estates Act, 1863

The Patents Act, 1970

The Payment And Settlement Systems Act, 2007

The Payment Of Wages Act, 1936

The Pension Fund Regulatory And Development Authority Act, 2013

The Pensions’ Act, 1871

The Petroleum Act, 1934

The Police Act, 1861

The Pondicherry University Act, 1985

The Prasar Bharati (Broadcasting Corporation of India) Act, 1990

The Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994

The Press and Registration of Books Act, 1867

The Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009

The Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities Act, 1980

The Prevention of Corruption Act, 1988

The Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988

The Prevention Of Money-Laundering Act, 2002

The Prisons Act, 1894

The Prize Chits and Money Circulation Schemes (Banning) Act, 1978

The Prohibition of Benami Property Transactions Act, 1988

The Prohibition Of Child Marriage Act, 2006

The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013

The Protection Of Children From Sexual Offences Act, 2012

The Protection Of Human Rights Act, 1993

The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

The Protection Of Women From Domestic Violence Act, 2005

The Provincial Small Cause Courts Act, 1887

The Public Debt Act, 1944

The Public Gambling Act, 1867

The Public Liability Insurance Act, 1991

The Public Records Act, 1993

The Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978

The Punjab District Boards Act, 1883

The Punjab Land-Revenue Act, 1887

The Punjab Tenancy Act, 1887

The Railway Claims Tribunal Act, 1987

The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007

The Rajiv Gandhi National Aviation University Act, 2013

The Rajiv Gandhi National Institute of Youth Development Act, 2012

The Rajiv Gandhi University Act, 2006

The Rani Lakshmi Bai Central Agricultural University Act, 2014

The Rashtriya Raksha University Act, 2020

The Real Estate (Regulation and Development) Act, 2016

The Recovery Of Debts And Bankruptcy Act, 1993

The Recycling Of Ships Act, 2019

The Regional Centre For Biotechnology Act, 2016

The Regional Rural Banks Act, 1976

The Registration Act, 1908

The Rehabilitation Council Of India Act, 1992

The Religious Endowments Act, 1863

The Religious Institutions (Prevention of Misuse) Act, 1988

The Repatriation of Prisoners Act, 2003

The Right of Children to Free and Compulsory Education Act, 2009

The Right To Fair Compensation And Transparency In Landacquisition, Rehabilitation And Resettlement Act, 2013

The Right To Information Act, 2005

The Rights of Persons with Disabilities Act, 2016

The Rubber Act, 1947

The Salary and Allowances of Leaders of Opposition in Parliament Act, 1977

The Saráís Act, 1867

The Sashastra Seema Bal Act, 2007

The Scheduled Castes And The Scheduled Tribes(Prevention Of Atrocities) Act, 1989

The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006

The School of Planning and Architecture Act, 2014

The Securities And Exchange Board Of India Act, 1992

The Semiconductor Integrated Circuits Layout-Design Act, 2000

The Sexual Harassment Of Women At Workplace(Prevention, Prohibition And Redressal) Act, 2013

The Sikkim University Act, 2006

The Sir Dinshaw Manockjee Petit Act, 1893

The Small Industries Development Bank Of India Act, 1989

The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976

The Smugglers And Foreign Exchange Manipulators(Forfeiture Of Property) Act, 1976

The Societies Registration Act, 1860

The South Asian University Act, 2008

The Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992

The Special Economic Zones Act, 2005

The Special Marriage Act, 1954

The Special Protection Group Act, 1988

The Specific Relief Act, 1963

The Specified Bank Notes (Cessation of Liabilities) Act, 2017

The Spices Board Act, 1986

The Sports Broadcasting Signals (Mandatory Sharing with Prasarbharati) Act, 2007

The Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum, Act, 1980

The Stage-Carriages Act, 1861

The State Bank of Sikkim (Acquisition of Shares) and Miscellaneous Provisions Act, 1982

The State Emblem of India (Prohibition of Improper Use) Act, 2005

The State of Arunachal Pradesh Act, 1986

The State of Mizoram Act, 1986

The Street Vendors (Protection of Livelihood Andregulation of Street Vending) Act, 2014

The Suits Valuation Act, 1887

The Suppression Of Unlawful Acts Against Safety of Civil Aviation Act, 1982

The Suppression Of Unlawful Acts Against Safety Of Maritime Navigation And Fixed Platforms On Continental Shelf Act, 2002

The Surrogacy (Regulation) Act, 2021

The Technology Development Board Act, 1995

The Telecom Regulatory Authority of India Act, 1997

The Territorial Waters, Continental Shelf, Exclusive Economic Zone and Other Maritime Zones Act, 1976

The Tezpur University Act, 1993

The Tobacco Duty (Town of Bombay) Act, 1857

The Trade Marks Act, 1999

The Trade Unions Act, 1926

The Transfer of Property Act, 1882

The Transgender Persons (Protection of Rights) Act, 2019

The Transplantation of Human Organs and Tissues Act, 1994

The Tripura University Act, 2006

The Union Territory Goods and Services Tax Act, 2017

The Unit Trust of India (Transfer of Undertaking and Repeal) Act, 2002

The University of Allahabad Act, 2005

The University of Allahabad Act, 2005

The Uttar Pradesh Reorganisation Act, 2000

The Waqf Act, 1995

The Warehousing (Development and Regulation) Act, 2007

The Water (Prevention And Control Of Pollution) Cess Act, 1977

The Weapons of Mass Destruction and Their Delivery Systems (Prohibition of Unlawful Activities) Act, 2005

The Whistle Blowers Protection Act, 2014

The Wild Life (Protection) Act, 1972

The Works of Defence Act, 1903

Thr Water (Prevention and Control of Pollution) Act, 1974

types of grevious hurt

Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986

Section 48, Assessment of land-revenue. (sections)

New Playlist

'Fraudulently' or 'Dishonestly'

'Injury': What kind of harm (to body, mind, repulation, property) qualifies as 'injury'.

Armed Robbery/Dacoity

Bharatiya Nyaya Sanhita, 2023

capital punishment for murder

Constitutional Law

cyber bullying and suicide

Definition of Robbery (sec. 390)

Election Laws

Equal Remuneration Act, 1976

exception to murder;exceeding the rights of private defense

Failure to disclose interest by a director

Illustrations of Theft

Karnataka Land Revenue Act, 1964

Legal Maxims

Obstruction or prevention of an officer in the discharge of their duties

Section 3 Indian Penal Code, 1860 Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Indian Penal Code,1860: Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Transfer of Property Act, 1882: Interpretation-clause

Section 4 Indian Penal Code, 1860 : Extension of Code to extra-territorial offences

Section 5 Indian Penal Code, 1860 : Certain laws not to be affected by this Act

Section 6 Indian Penal Code, 1860 : Definitions in the Code to be understood subject to exceptions

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 8 Indian Penal Code, 1860 : Gender

Supreme Court Review 2023

Supreme Court Review 2024

The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

The Academy of Scientific and Innovative Research, 2011

The Acquisition of Certain Area at Ayodhya Act, 1993

The Administrative Tribunals Act, 1985

The Admiralty (Jurisdiction and Settlement of Maritime Claims) Act, 2017

The Advocates Act, 1961

The Advocates’ Welfare Fund Act, 2001

The Air (Prevention And Control Of Pollution) Act, 1981

The Aircraft Act, 1934

The Airports Authority Of India Act, 1994

The Airports Economic Regulatory Authority Of India Act, 2008

The Aligarh Muslim University Act, 1920

The All India Council For Technical Education Act, 1987

The All India Council For Technical Education Act, 1987

The Ancient Monuments Preservation Act, 1904

The Andhra Pradesh Reorganisation Act, 2014

The Anti-Hijacking Act, 2016

The Anusandhan National Research Foundation Act, 2023

The Armed Forces Tribunal Act, 2007

The Assisted Reproductive Technology (Regulation) Act, 2021

The Auroville Foundation Act, 1988

The Babasaheb Bhimrao Ambedkar University Act, 1994

The Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980

The Banning of Unregulated Deposit Schemes Act, 2019

The Bengal Bonded Warehouse Association Act,1854

The Bengal Land Revenue Sales Act, 1859

The Bengal, Agra and Assam Civil Courts Act, 1887

The Betwa River Board Act, 1976

The Bharatiya Sakshya Adhiniyam, 2023

The Bihar Reorganisation Act, 2000

The Bihar Value Added Tax Act, 2005

The Biological Diversity Act, 2002

The Births, Deaths and Marriages Registration Act, 1886

The Black Money (Undisclosed Foreign Income and Assets) and imposition of Tax Act, 2015

The Bombay Civil Courts’ Act, 1869

The Bombay Revenue Jurisdiction Act, 1876

The Bonded Labour System (Abolition) Act, 1976

The Brahmaputra Board Act, 1980

The Broach and Kaira Incumbered Estates Act, 1877

The Building and Other Construction Workers’ welfare Cess Act, 1996

The Bureau of Indian Standards Act, 2016

The Cable Television Networks (Regulation) Act, 1995

The Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985

The Carriage by Road Act, 2007

The Central Agricultural University Act, 1992

The Central Educational Institutions (Reservation in Teachers' cadre) Act, 2019

The Central Excise Act, 1944

The Central Goods and Services Tax Act, 2017

The Central Industrial Security Force (Amendment and Validation) Act, 1999

The Central Province Court of Wards Act, 1899

The Central Provinces Land-Revenue Act, 1881

The Central Road And Infrastructure Fund Act, 2000

The Central Sanskrit Universities Act, 2020

The Central Universities Act, 2009

The Central Vigilance Commission Act, 2003

The Cess and Other Taxes on Minerals (Validation) Act, 1992

The Chaparmukh-Silghat Railway Line And The Katakhal-Lalabazar Railway Line (Nationalisation) Act, 1982

The Chaparmukh-Silghat Railway Line and The Katakhal-Lalabazarrailway Line (Nationalisation) Act, 1982

The Charitable Endowments Act, 1890

The Chemical Weapons Act, 2000

The Chhattisgarh Land Revenue Code Act, 1959

The Chief Election Commissioner and Other Election Commissioners (Appointment, Conditions of service and Term of Office) Act, 2023

The Child and Adolescent (Prohibition and Regulation) Act, 1986

The Chit Funds Act, 1982

The Chutia Nagpur Encumbered Estates Act, 1876

The Cigarettes and Other Tobacco Products (Prohibition of advertisement and Regulation of Trade and Commerce, Production, The Clinical Establishments (Registration and Regulation) Act, 2010

The Cine-Workers and Cinema Theatre Workers (Regulation of Employment) Act, 1981

The Civil Liability for Nuclear Damage Act, 2010

The Clinical Establishments (Registration and Regulation) Act, 2010

The Co-Operative Societies Act, 1912

The Coal Mines (Special Provisions) Act, 2015

The Coast Guard Act, 1978

The Coastal Aquaculture Authority Act, 2005

The Coasting-Vessels Act, 1838

The Coconut Development Board Act, 1979

The Code of Civil Procedure, 1908

The Code on Social Security Act, 2020

The Code on Wages, 2019

The Coffee Act, 1942

The Coinage Act, 2011

The Collection of Statistics Act, 2008

The Commercial Courts Act, 2015

The Commission for Air Quality Management in National Capital Region and Adjoining Areas Act, 2021

The Commission of Sati (Prevention) Act, 1987

The Companies Act, 2013

The Compensatory Afforestation Fund Act, 2016

The Competition Act, 2002

The Consumer Protection Act, 2019

The Control of National Highways (Land And Traffic) Act, 2002

The Copyright Act, 1957

The Court-Fees Act, 1870

The Credit Information Companies (Regulation) Act, 2005

The Criminal Procedure (Identification) Act, 2022

The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Act, 2019

The Dalmia Dadri Cement Limited (Acquisition and Transfer of Undertakings) Act, 1981

The Dam Safety Act, 2021

The Delhi Development Authority (Validation of Disciplinary powers) Act, 1998

The Delhi Police Act, 1978

The Delhi Rent Control Act, 1958

The Delimitation Act, 2002

The Depositories Act, 1996

The Designs Act, 2000

The Direct Tax Vivad Se Vishwas Act, 2020

The Disaster Management Act, 2005

The Divorce Act, 1869

The Dock Workers (Safety, Health and Welfare) Act, 1986

The Dr. Rajendra Prasad Central Agricultural University Act, 2016

The Electricity Act, 2003

The Emigration Act, 1983

The Employee's Compensation Act, 1923

The Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 1993

The Energy Conservation Act, 2001

The English and Foreign Languages University Act, 2006

The Environment (Protection) Act, 1986

The Epidemic Diseases Act, 1897

The Essential Defence Services Act, 2021

The Expenditure-Tax Act, 1987

The Explosive Substances Act, 1908

The Explosives Act, 1884

The Export-Import Bank of India Act, 1981

The Factories Act, 1948

The Factoring Regulation Act, 2011

The Fiscal Responsibility and Budget Management Act, 2003

The Footwear Design and Development Institute Act, 2017

The Foreign Contribution (Regulation) Act, 2010

The Foreign Exchange Management Act, 1999

The Foreign Trade (Development and Regulation) Act, 1992

The Foreigners Act, 1946

The Fugitive Economic Offenders Act, 2018

The General Clauses Act, 1897

The Geographical Indications of Goods (Registration and Protection) Act, 1999

The Goa, Daman and Diu Mining Concessions (Abolition Anddeclaration as Mining Leases) Act, 1987

The Goa, Daman and Diu Reorganisation Act, 1987

The Goods and Services Tax (Compensation to States) Act, 2017

The Government Buildings Act, 1899

The Government of National Capital Territory of Delhi Act, 1991

The Government Savings Promotion Act, 1873

The Gram Nyayalayas Act, 2008

The Guardians and Wards Act, 1890

The Haj Committee Act, 2002

The Handlooms (Reservation of Articles for Production) Act, 1985

The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979

The High Court at Bombay (Extension of Jurisdiction to Goa, Daman and Diu) Act, 1981

The High Denomination Bank Notes (Demonetisation) Act, 1978

The Hind Cycles Limited and Sen-Raleigh Limited (Nationalisation) Act, 1980

The Hindu Adoptions and Maintenance Act, 1956

The Hindu Marriage Act, 1955

The Hindu Minority And Guardianship Act, 1956

The Hotel-Receipts Tax Act, 1980

The Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017

The Illegal Migrants (Determination by Tribunals) Act, 1983

The Immigration (Carriers’ Liability) Act, 2000

The Income-Tax Act, 1961

The India International Arbitration Centre Act, 2019

The Indian Antarctic Act, 2022

The Indian Christian Marriage Act, 1872

The Indian Contract Act, 1872

The Indian Council of World Affairs Act, 2001

The Indian Easements Act, 1882

The Indian Evidence Act, 1872

The Indian Forest Act, 1927

The Indian Institute of Petroleum and Energy Act, 2017

The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

The Indian Institutes of Information Technology Act, 2014

The Indian Institutes of Management Act, 2017

The Indian Maritime University Act, 2008

The Indian Nursing Council Act, 1947

The Indian Partnership Act, 1932

The Indian Penal Code, 1860

The Indian Ports Act, 1908

The Indian Red Cross Society Act, 1920

The Indian Soldiers (Litigation) Act, 1925

The Indian Stamp Act, 1899

The Indian Succession Act, 1925

The Indian Tramways Act, 1886

The Indian Treasure-Trove Act, 1878

The Indian Trusts Act, 1882

The Indira Gandhi National Open University Act, 1985

The Indira Gandhi National Tribal University Act, 2007

The Indo-Tibetan Border Police Force Act, 1992

The Industrial Development Bank (Transfer of Undertaking and Repeal) Act, 2003

The Industrial Disputes Act, 1947

The Industrial Finance Corporation (Transfer of Undertaking And Repeal) Act, 1993

The Industrial Reconstruction Bank (Transfer of Undertakings and Repeal) Act, 1997

The Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992

The Information Technology Act, 2000

The Inland Vessels Act, 2021

The Inland Waterways Authority of India Act, 1985

The Insolvency and Bankruptcy Code, 2016

The Institute of Teaching and Research in Ayurveda Act, 2020

The Insurance Regulatory and Development Authority Act, 1999

The Integrated Goods and Services Tax Act, 2017

The Intelligence Organisations (Restriction of Rights) Act, 1985

The Inter-State Migrant Workmen (Regulation of Employmentand Conditions of Service) Act, 1979

The Jamia Millia Islamia Act, 1988

The Jammu and Kashmir Reorganisation Act, 2019

The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry ACT, 2008

The Jute Companies (Nationalisation) Act, 1980

The Jute Packaging Materials (Compulsory Use in Packing Commodities) Act, 1987

The Juvenile Justice (Care and Protection of Children) Act, 2015

The Kalakshetra Foundation Act, 1993

The Lady Hardinge Medical College and Hospital (Acquisition) and Miscellaneous Provisions Act, 1977

The Lalit Kala Akadami (Taking Over of Management) Act, 1997

The Land Improvement Loans Act, 1883

The Land Ports Authority of India Act, 2010

The Land Ports Authority of India Act, 2010

The Leaders and Chief Whips of Recognised Parties and Groups The Lokpal and Lokayuktas Act, 2013

The Legal Metrology Act, 2009

The Legal Services Authorities Act, 1987

The Legal Services Authorities Act, 1987

The Limitation Act, 1963

The Limited Liability Partnership Act, 2008

The Lokpal and Lokayuktas Act, 2013

The Lotteries (Regulation) Act, 1998

The Madhya Pradesh Reorganisation Act, 2000

The Madras City Civil Court Act, 1892

The Madras Civil Courts’ Act, 1873

The Madras District Police Act, 1859

The Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996

The Mahatma Gandhi National Rural Employment Guarantee Act, 2005

The Maintenance and Welfare of Parents and Senior Citizens Act, 2007

The Major Port Authorities Act, 2021

The Majority Act, 1875

The Manipur Municipalities Act, 1994

The Manipur University Act, 2005

The Marine Aids to Navigation Act, 2021

The Maritime Anti-Piracy Act, 2022

The Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981

The Maulana Azad National Urdu University Act, 1996

The Mediation Act, 2023

The Mental Healthcare Act, 2017

The Metro Railways (Construction of Works) Act, 1978

The Metro Railways (Operation and Maintenance) Act, 2002

The Minimum Wages Act, 1948

The Mizoram University Act, 2000

The Multi-State Co-Operative Societies Act, 2002

The Multimodal Transportation of Goods Act, 1993

The Nalanda University Act, 2010

The Narcotic Drugs and Psychotropic Substances, Act, 1985

The National Bank for Agriculture and Rural Development Act, 1981

The National Bank For Financing Infrastructure Anddevelopment Act, 2021

The National Capital Region Planning Board Act, 1985

The National Capital Territory Of Delhi Laws (Special Provisions)

The National Capital Territory Of Delhi Laws (Special Provisions) Act, 2011

The National Capital Territory Of Delhi Laws(Special Provisions) Second Act, 2009

The National Commission For Allied And Healthcare Professionsact, 2021

The National Commission For Homoeopathy Act, 2020

The National Commission For Indian System Of Medicine Act, 2020

The National Commission For Safai Karamcharis Act, 1993

The National Company Limited (Acquisition And Transfer Ofundertakings) Act, 1980

The National Council For Teacher Educationact, 1993

The National Dairy Development Board Act, 1987

The National Food Security Act, 2013

The National Forensic Sciences University Act, 2020

The National Highways Authority of India Act, 1988

The National Housing Bank Act, 1987

The National Housing Bank Act, 1987

The National Institute Of Design Act, 2014

The National Institute of Mental Health Andneuro-Sciences, Bangalore Act, 2012

The National Institutes Of Food Technology,Entrepreneurship And Management Act, 2021

The National Institutes Of Technology, Science Education Andresearch Act, 2007

The National Investigation Agency Act, 2008

The National Judicial Appointments Commission Act, 2014

The National Jute Board Act, 2008

The National Medical Commission Act, 2019

The National Security Act, 1980

The National Security Guard Act, 1986

The National Sports University Act, 2018

The National Tax Tribunal Act, 2005

The National Trust for Welfare of Persons with Autism, Cerebralpalsy, Mental Retardation and Multiple Disabilities Act, 1999

The Negotiable Instruments Act, 1881

The New Delhi Municipal Council Act, 1994

The North-Western Provinces And Oudh Act, 1890

The Northern India Canal And Drainage Act, 1873

The Northern India Ferries Act, 1878

The Official Trustees Act, 1913

The Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Act, 1993

The Orissa (Alteration of Name) Act, 2011

The Oudh Estate’s Act, 1869

The Oudh Laws Act, 1876

The Oudh Taluqdars’ Relief Act, 1870

The Partition Act, 1893

The Partition of Revenue-Paying Estates Act, 1863

The Patents Act, 1970

The Payment And Settlement Systems Act, 2007

The Payment Of Wages Act, 1936

The Pension Fund Regulatory And Development Authority Act, 2013

The Pensions’ Act, 1871

The Petroleum Act, 1934

The Police Act, 1861

The Pondicherry University Act, 1985

The Prasar Bharati (Broadcasting Corporation of India) Act, 1990

The Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994

The Press and Registration of Books Act, 1867

The Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009

The Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities Act, 1980

The Prevention of Corruption Act, 1988

The Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988

The Prevention Of Money-Laundering Act, 2002

The Prisons Act, 1894

The Prize Chits and Money Circulation Schemes (Banning) Act, 1978

The Prohibition of Benami Property Transactions Act, 1988

The Prohibition Of Child Marriage Act, 2006

The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013

The Protection Of Children From Sexual Offences Act, 2012

The Protection Of Human Rights Act, 1993

The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

The Protection Of Women From Domestic Violence Act, 2005

The Provincial Small Cause Courts Act, 1887

The Public Debt Act, 1944

The Public Gambling Act, 1867

The Public Liability Insurance Act, 1991

The Public Records Act, 1993

The Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978

The Punjab District Boards Act, 1883

The Punjab Land-Revenue Act, 1887

The Punjab Tenancy Act, 1887

The Railway Claims Tribunal Act, 1987

The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007

The Rajiv Gandhi National Aviation University Act, 2013

The Rajiv Gandhi National Institute of Youth Development Act, 2012

The Rajiv Gandhi University Act, 2006

The Rani Lakshmi Bai Central Agricultural University Act, 2014

The Rashtriya Raksha University Act, 2020

The Real Estate (Regulation and Development) Act, 2016

The Recovery Of Debts And Bankruptcy Act, 1993

The Recycling Of Ships Act, 2019

The Regional Centre For Biotechnology Act, 2016

The Regional Rural Banks Act, 1976

The Registration Act, 1908

The Rehabilitation Council Of India Act, 1992

The Religious Endowments Act, 1863

The Religious Institutions (Prevention of Misuse) Act, 1988

The Repatriation of Prisoners Act, 2003

The Right of Children to Free and Compulsory Education Act, 2009

The Right To Fair Compensation And Transparency In Landacquisition, Rehabilitation And Resettlement Act, 2013

The Right To Information Act, 2005

The Rights of Persons with Disabilities Act, 2016

The Rubber Act, 1947

The Salary and Allowances of Leaders of Opposition in Parliament Act, 1977

The Saráís Act, 1867

The Sashastra Seema Bal Act, 2007

The Scheduled Castes And The Scheduled Tribes(Prevention Of Atrocities) Act, 1989

The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006

The School of Planning and Architecture Act, 2014

The Securities And Exchange Board Of India Act, 1992

The Semiconductor Integrated Circuits Layout-Design Act, 2000

The Sexual Harassment Of Women At Workplace(Prevention, Prohibition And Redressal) Act, 2013

The Sikkim University Act, 2006

The Sir Dinshaw Manockjee Petit Act, 1893

The Small Industries Development Bank Of India Act, 1989

The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976

The Smugglers And Foreign Exchange Manipulators(Forfeiture Of Property) Act, 1976

The Societies Registration Act, 1860

The South Asian University Act, 2008

The Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992

The Special Economic Zones Act, 2005

The Special Marriage Act, 1954

The Special Protection Group Act, 1988

The Specific Relief Act, 1963

The Specified Bank Notes (Cessation of Liabilities) Act, 2017

The Spices Board Act, 1986

The Sports Broadcasting Signals (Mandatory Sharing with Prasarbharati) Act, 2007

The Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum, Act, 1980

The Stage-Carriages Act, 1861

The State Bank of Sikkim (Acquisition of Shares) and Miscellaneous Provisions Act, 1982

The State Emblem of India (Prohibition of Improper Use) Act, 2005

The State of Arunachal Pradesh Act, 1986

The State of Mizoram Act, 1986

The Street Vendors (Protection of Livelihood Andregulation of Street Vending) Act, 2014

The Suits Valuation Act, 1887

The Suppression Of Unlawful Acts Against Safety of Civil Aviation Act, 1982

The Suppression Of Unlawful Acts Against Safety Of Maritime Navigation And Fixed Platforms On Continental Shelf Act, 2002

The Surrogacy (Regulation) Act, 2021

The Technology Development Board Act, 1995

The Telecom Regulatory Authority of India Act, 1997

The Territorial Waters, Continental Shelf, Exclusive Economic Zone and Other Maritime Zones Act, 1976

The Tezpur University Act, 1993

The Tobacco Duty (Town of Bombay) Act, 1857

The Trade Marks Act, 1999

The Trade Unions Act, 1926

The Transfer of Property Act, 1882

The Transgender Persons (Protection of Rights) Act, 2019

The Transplantation of Human Organs and Tissues Act, 1994

The Tripura University Act, 2006

The Union Territory Goods and Services Tax Act, 2017

The Unit Trust of India (Transfer of Undertaking and Repeal) Act, 2002

The University of Allahabad Act, 2005

The University of Allahabad Act, 2005

The Uttar Pradesh Reorganisation Act, 2000

The Waqf Act, 1995

The Warehousing (Development and Regulation) Act, 2007

The Water (Prevention And Control Of Pollution) Cess Act, 1977

The Weapons of Mass Destruction and Their Delivery Systems (Prohibition of Unlawful Activities) Act, 2005

The Whistle Blowers Protection Act, 2014

The Wild Life (Protection) Act, 1972

The Works of Defence Act, 1903

Thr Water (Prevention and Control of Pollution) Act, 1974

types of grevious hurt

Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986

Section 54, Assessment to remain in force till new assessment takes effect. (sections)

New Playlist

'Fraudulently' or 'Dishonestly'

'Injury': What kind of harm (to body, mind, repulation, property) qualifies as 'injury'.

Armed Robbery/Dacoity

Bharatiya Nyaya Sanhita, 2023

capital punishment for murder

Constitutional Law

cyber bullying and suicide

Definition of Robbery (sec. 390)

Election Laws

Equal Remuneration Act, 1976

exception to murder;exceeding the rights of private defense

Failure to disclose interest by a director

Illustrations of Theft

Karnataka Land Revenue Act, 1964

Legal Maxims

Obstruction or prevention of an officer in the discharge of their duties

Section 3 Indian Penal Code, 1860 Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Indian Penal Code,1860: Punishment of offences committed beyond, but which by law may be tried within, India

Section 3 Transfer of Property Act, 1882: Interpretation-clause

Section 4 Indian Penal Code, 1860 : Extension of Code to extra-territorial offences

Section 5 Indian Penal Code, 1860 : Certain laws not to be affected by this Act

Section 6 Indian Penal Code, 1860 : Definitions in the Code to be understood subject to exceptions

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 7 Indian Penal Code, 1860 : Sense of expression once explained

Section 8 Indian Penal Code, 1860 : Gender

Supreme Court Review 2023

Supreme Court Review 2024

The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

The Academy of Scientific and Innovative Research, 2011

The Acquisition of Certain Area at Ayodhya Act, 1993

The Administrative Tribunals Act, 1985

The Admiralty (Jurisdiction and Settlement of Maritime Claims) Act, 2017

The Advocates Act, 1961

The Advocates’ Welfare Fund Act, 2001

The Air (Prevention And Control Of Pollution) Act, 1981

The Aircraft Act, 1934

The Airports Authority Of India Act, 1994

The Airports Economic Regulatory Authority Of India Act, 2008

The Aligarh Muslim University Act, 1920

The All India Council For Technical Education Act, 1987

The All India Council For Technical Education Act, 1987

The Ancient Monuments Preservation Act, 1904

The Andhra Pradesh Reorganisation Act, 2014

The Anti-Hijacking Act, 2016

The Anusandhan National Research Foundation Act, 2023

The Armed Forces Tribunal Act, 2007

The Assisted Reproductive Technology (Regulation) Act, 2021

The Auroville Foundation Act, 1988

The Babasaheb Bhimrao Ambedkar University Act, 1994

The Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980

The Banning of Unregulated Deposit Schemes Act, 2019

The Bengal Bonded Warehouse Association Act,1854

The Bengal Land Revenue Sales Act, 1859

The Bengal, Agra and Assam Civil Courts Act, 1887

The Betwa River Board Act, 1976

The Bharatiya Sakshya Adhiniyam, 2023

The Bihar Reorganisation Act, 2000

The Bihar Value Added Tax Act, 2005

The Biological Diversity Act, 2002

The Births, Deaths and Marriages Registration Act, 1886

The Black Money (Undisclosed Foreign Income and Assets) and imposition of Tax Act, 2015

The Bombay Civil Courts’ Act, 1869

The Bombay Revenue Jurisdiction Act, 1876

The Bonded Labour System (Abolition) Act, 1976

The Brahmaputra Board Act, 1980

The Broach and Kaira Incumbered Estates Act, 1877

The Building and Other Construction Workers’ welfare Cess Act, 1996

The Bureau of Indian Standards Act, 2016

The Cable Television Networks (Regulation) Act, 1995

The Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985

The Carriage by Road Act, 2007

The Central Agricultural University Act, 1992

The Central Educational Institutions (Reservation in Teachers' cadre) Act, 2019

The Central Excise Act, 1944

The Central Goods and Services Tax Act, 2017

The Central Industrial Security Force (Amendment and Validation) Act, 1999

The Central Province Court of Wards Act, 1899

The Central Provinces Land-Revenue Act, 1881

The Central Road And Infrastructure Fund Act, 2000

The Central Sanskrit Universities Act, 2020

The Central Universities Act, 2009

The Central Vigilance Commission Act, 2003

The Cess and Other Taxes on Minerals (Validation) Act, 1992

The Chaparmukh-Silghat Railway Line And The Katakhal-Lalabazar Railway Line (Nationalisation) Act, 1982

The Chaparmukh-Silghat Railway Line and The Katakhal-Lalabazarrailway Line (Nationalisation) Act, 1982

The Charitable Endowments Act, 1890

The Chemical Weapons Act, 2000

The Chhattisgarh Land Revenue Code Act, 1959

The Chief Election Commissioner and Other Election Commissioners (Appointment, Conditions of service and Term of Office) Act, 2023

The Child and Adolescent (Prohibition and Regulation) Act, 1986

The Chit Funds Act, 1982

The Chutia Nagpur Encumbered Estates Act, 1876

The Cigarettes and Other Tobacco Products (Prohibition of advertisement and Regulation of Trade and Commerce, Production, The Clinical Establishments (Registration and Regulation) Act, 2010

The Cine-Workers and Cinema Theatre Workers (Regulation of Employment) Act, 1981

The Civil Liability for Nuclear Damage Act, 2010

The Clinical Establishments (Registration and Regulation) Act, 2010

The Co-Operative Societies Act, 1912

The Coal Mines (Special Provisions) Act, 2015

The Coast Guard Act, 1978

The Coastal Aquaculture Authority Act, 2005

The Coasting-Vessels Act, 1838

The Coconut Development Board Act, 1979

The Code of Civil Procedure, 1908

The Code on Social Security Act, 2020

The Code on Wages, 2019

The Coffee Act, 1942

The Coinage Act, 2011

The Collection of Statistics Act, 2008

The Commercial Courts Act, 2015

The Commission for Air Quality Management in National Capital Region and Adjoining Areas Act, 2021

The Commission of Sati (Prevention) Act, 1987

The Companies Act, 2013

The Compensatory Afforestation Fund Act, 2016

The Competition Act, 2002

The Consumer Protection Act, 2019

The Control of National Highways (Land And Traffic) Act, 2002

The Copyright Act, 1957

The Court-Fees Act, 1870

The Credit Information Companies (Regulation) Act, 2005

The Criminal Procedure (Identification) Act, 2022

The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Act, 2019

The Dalmia Dadri Cement Limited (Acquisition and Transfer of Undertakings) Act, 1981

The Dam Safety Act, 2021

The Delhi Development Authority (Validation of Disciplinary powers) Act, 1998

The Delhi Police Act, 1978

The Delhi Rent Control Act, 1958

The Delimitation Act, 2002

The Depositories Act, 1996

The Designs Act, 2000

The Direct Tax Vivad Se Vishwas Act, 2020

The Disaster Management Act, 2005

The Divorce Act, 1869

The Dock Workers (Safety, Health and Welfare) Act, 1986

The Dr. Rajendra Prasad Central Agricultural University Act, 2016

The Electricity Act, 2003

The Emigration Act, 1983

The Employee's Compensation Act, 1923

The Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 1993

The Energy Conservation Act, 2001

The English and Foreign Languages University Act, 2006

The Environment (Protection) Act, 1986

The Epidemic Diseases Act, 1897

The Essential Defence Services Act, 2021

The Expenditure-Tax Act, 1987

The Explosive Substances Act, 1908

The Explosives Act, 1884

The Export-Import Bank of India Act, 1981

The Factories Act, 1948

The Factoring Regulation Act, 2011

The Fiscal Responsibility and Budget Management Act, 2003

The Footwear Design and Development Institute Act, 2017

The Foreign Contribution (Regulation) Act, 2010

The Foreign Exchange Management Act, 1999

The Foreign Trade (Development and Regulation) Act, 1992

The Foreigners Act, 1946

The Fugitive Economic Offenders Act, 2018

The General Clauses Act, 1897

The Geographical Indications of Goods (Registration and Protection) Act, 1999

The Goa, Daman and Diu Mining Concessions (Abolition Anddeclaration as Mining Leases) Act, 1987

The Goa, Daman and Diu Reorganisation Act, 1987

The Goods and Services Tax (Compensation to States) Act, 2017

The Government Buildings Act, 1899

The Government of National Capital Territory of Delhi Act, 1991

The Government Savings Promotion Act, 1873

The Gram Nyayalayas Act, 2008

The Guardians and Wards Act, 1890

The Haj Committee Act, 2002

The Handlooms (Reservation of Articles for Production) Act, 1985

The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979

The High Court at Bombay (Extension of Jurisdiction to Goa, Daman and Diu) Act, 1981

The High Denomination Bank Notes (Demonetisation) Act, 1978

The Hind Cycles Limited and Sen-Raleigh Limited (Nationalisation) Act, 1980

The Hindu Adoptions and Maintenance Act, 1956

The Hindu Marriage Act, 1955

The Hindu Minority And Guardianship Act, 1956

The Hotel-Receipts Tax Act, 1980

The Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017

The Illegal Migrants (Determination by Tribunals) Act, 1983

The Immigration (Carriers’ Liability) Act, 2000

The Income-Tax Act, 1961

The India International Arbitration Centre Act, 2019

The Indian Antarctic Act, 2022

The Indian Christian Marriage Act, 1872

The Indian Contract Act, 1872

The Indian Council of World Affairs Act, 2001

The Indian Easements Act, 1882

The Indian Evidence Act, 1872

The Indian Forest Act, 1927

The Indian Institute of Petroleum and Energy Act, 2017

The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

The Indian Institutes of Information Technology Act, 2014

The Indian Institutes of Management Act, 2017

The Indian Maritime University Act, 2008

The Indian Nursing Council Act, 1947

The Indian Partnership Act, 1932

The Indian Penal Code, 1860

The Indian Ports Act, 1908

The Indian Red Cross Society Act, 1920

The Indian Soldiers (Litigation) Act, 1925

The Indian Stamp Act, 1899

The Indian Succession Act, 1925

The Indian Tramways Act, 1886

The Indian Treasure-Trove Act, 1878

The Indian Trusts Act, 1882

The Indira Gandhi National Open University Act, 1985

The Indira Gandhi National Tribal University Act, 2007

The Indo-Tibetan Border Police Force Act, 1992

The Industrial Development Bank (Transfer of Undertaking and Repeal) Act, 2003

The Industrial Disputes Act, 1947

The Industrial Finance Corporation (Transfer of Undertaking And Repeal) Act, 1993

The Industrial Reconstruction Bank (Transfer of Undertakings and Repeal) Act, 1997

The Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992

The Information Technology Act, 2000

The Inland Vessels Act, 2021

The Inland Waterways Authority of India Act, 1985

The Insolvency and Bankruptcy Code, 2016

The Institute of Teaching and Research in Ayurveda Act, 2020

The Insurance Regulatory and Development Authority Act, 1999

The Integrated Goods and Services Tax Act, 2017

The Intelligence Organisations (Restriction of Rights) Act, 1985

The Inter-State Migrant Workmen (Regulation of Employmentand Conditions of Service) Act, 1979

The Jamia Millia Islamia Act, 1988

The Jammu and Kashmir Reorganisation Act, 2019

The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry ACT, 2008

The Jute Companies (Nationalisation) Act, 1980

The Jute Packaging Materials (Compulsory Use in Packing Commodities) Act, 1987

The Juvenile Justice (Care and Protection of Children) Act, 2015

The Kalakshetra Foundation Act, 1993

The Lady Hardinge Medical College and Hospital (Acquisition) and Miscellaneous Provisions Act, 1977

The Lalit Kala Akadami (Taking Over of Management) Act, 1997

The Land Improvement Loans Act, 1883

The Land Ports Authority of India Act, 2010

The Land Ports Authority of India Act, 2010

The Leaders and Chief Whips of Recognised Parties and Groups The Lokpal and Lokayuktas Act, 2013

The Legal Metrology Act, 2009

The Legal Services Authorities Act, 1987

The Legal Services Authorities Act, 1987

The Limitation Act, 1963

The Limited Liability Partnership Act, 2008

The Lokpal and Lokayuktas Act, 2013

The Lotteries (Regulation) Act, 1998

The Madhya Pradesh Reorganisation Act, 2000

The Madras City Civil Court Act, 1892

The Madras Civil Courts’ Act, 1873

The Madras District Police Act, 1859

The Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996

The Mahatma Gandhi National Rural Employment Guarantee Act, 2005

The Maintenance and Welfare of Parents and Senior Citizens Act, 2007

The Major Port Authorities Act, 2021

The Majority Act, 1875

The Manipur Municipalities Act, 1994

The Manipur University Act, 2005

The Marine Aids to Navigation Act, 2021

The Maritime Anti-Piracy Act, 2022

The Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981

The Maulana Azad National Urdu University Act, 1996

The Mediation Act, 2023

The Mental Healthcare Act, 2017

The Metro Railways (Construction of Works) Act, 1978

The Metro Railways (Operation and Maintenance) Act, 2002

The Minimum Wages Act, 1948

The Mizoram University Act, 2000

The Multi-State Co-Operative Societies Act, 2002

The Multimodal Transportation of Goods Act, 1993

The Nalanda University Act, 2010

The Narcotic Drugs and Psychotropic Substances, Act, 1985

The National Bank for Agriculture and Rural Development Act, 1981

The National Bank For Financing Infrastructure Anddevelopment Act, 2021

The National Capital Region Planning Board Act, 1985

The National Capital Territory Of Delhi Laws (Special Provisions)

The National Capital Territory Of Delhi Laws (Special Provisions) Act, 2011

The National Capital Territory Of Delhi Laws(Special Provisions) Second Act, 2009

The National Commission For Allied And Healthcare Professionsact, 2021

The National Commission For Homoeopathy Act, 2020

The National Commission For Indian System Of Medicine Act, 2020

The National Commission For Safai Karamcharis Act, 1993

The National Company Limited (Acquisition And Transfer Ofundertakings) Act, 1980

The National Council For Teacher Educationact, 1993

The National Dairy Development Board Act, 1987

The National Food Security Act, 2013

The National Forensic Sciences University Act, 2020

The National Highways Authority of India Act, 1988

The National Housing Bank Act, 1987

The National Housing Bank Act, 1987

The National Institute Of Design Act, 2014

The National Institute of Mental Health Andneuro-Sciences, Bangalore Act, 2012

The National Institutes Of Food Technology,Entrepreneurship And Management Act, 2021

The National Institutes Of Technology, Science Education Andresearch Act, 2007

The National Investigation Agency Act, 2008

The National Judicial Appointments Commission Act, 2014

The National Jute Board Act, 2008

The National Medical Commission Act, 2019

The National Security Act, 1980

The National Security Guard Act, 1986

The National Sports University Act, 2018

The National Tax Tribunal Act, 2005

The National Trust for Welfare of Persons with Autism, Cerebralpalsy, Mental Retardation and Multiple Disabilities Act, 1999

The Negotiable Instruments Act, 1881

The New Delhi Municipal Council Act, 1994

The North-Western Provinces And Oudh Act, 1890

The Northern India Canal And Drainage Act, 1873

The Northern India Ferries Act, 1878

The Official Trustees Act, 1913

The Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Act, 1993

The Orissa (Alteration of Name) Act, 2011

The Oudh Estate’s Act, 1869

The Oudh Laws Act, 1876

The Oudh Taluqdars’ Relief Act, 1870

The Partition Act, 1893

The Partition of Revenue-Paying Estates Act, 1863

The Patents Act, 1970

The Payment And Settlement Systems Act, 2007

The Payment Of Wages Act, 1936

The Pension Fund Regulatory And Development Authority Act, 2013

The Pensions’ Act, 1871

The Petroleum Act, 1934

The Police Act, 1861

The Pondicherry University Act, 1985

The Prasar Bharati (Broadcasting Corporation of India) Act, 1990

The Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994

The Press and Registration of Books Act, 1867

The Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009

The Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities Act, 1980

The Prevention of Corruption Act, 1988

The Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988

The Prevention Of Money-Laundering Act, 2002

The Prisons Act, 1894

The Prize Chits and Money Circulation Schemes (Banning) Act, 1978

The Prohibition of Benami Property Transactions Act, 1988

The Prohibition Of Child Marriage Act, 2006

The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013

The Protection Of Children From Sexual Offences Act, 2012

The Protection Of Human Rights Act, 1993

The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

The Protection Of Women From Domestic Violence Act, 2005

The Provincial Small Cause Courts Act, 1887

The Public Debt Act, 1944

The Public Gambling Act, 1867

The Public Liability Insurance Act, 1991

The Public Records Act, 1993

The Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978

The Punjab District Boards Act, 1883

The Punjab Land-Revenue Act, 1887

The Punjab Tenancy Act, 1887

The Railway Claims Tribunal Act, 1987

The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007

The Rajiv Gandhi National Aviation University Act, 2013

The Rajiv Gandhi National Institute of Youth Development Act, 2012

The Rajiv Gandhi University Act, 2006

The Rani Lakshmi Bai Central Agricultural University Act, 2014

The Rashtriya Raksha University Act, 2020

The Real Estate (Regulation and Development) Act, 2016

The Recovery Of Debts And Bankruptcy Act, 1993

The Recycling Of Ships Act, 2019

The Regional Centre For Biotechnology Act, 2016

The Regional Rural Banks Act, 1976

The Registration Act, 1908

The Rehabilitation Council Of India Act, 1992

The Religious Endowments Act, 1863

The Religious Institutions (Prevention of Misuse) Act, 1988

The Repatriation of Prisoners Act, 2003

The Right of Children to Free and Compulsory Education Act, 2009

The Right To Fair Compensation And Transparency In Landacquisition, Rehabilitation And Resettlement Act, 2013

The Right To Information Act, 2005

The Rights of Persons with Disabilities Act, 2016

The Rubber Act, 1947

The Salary and Allowances of Leaders of Opposition in Parliament Act, 1977

The Saráís Act, 1867

The Sashastra Seema Bal Act, 2007

The Scheduled Castes And The Scheduled Tribes(Prevention Of Atrocities) Act, 1989

The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006

The School of Planning and Architecture Act, 2014

The Securities And Exchange Board Of India Act, 1992

The Semiconductor Integrated Circuits Layout-Design Act, 2000

The Sexual Harassment Of Women At Workplace(Prevention, Prohibition And Redressal) Act, 2013

The Sikkim University Act, 2006

The Sir Dinshaw Manockjee Petit Act, 1893

The Small Industries Development Bank Of India Act, 1989

The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976

The Smugglers And Foreign Exchange Manipulators(Forfeiture Of Property) Act, 1976

The Societies Registration Act, 1860

The South Asian University Act, 2008

The Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992

The Special Economic Zones Act, 2005

The Special Marriage Act, 1954

The Special Protection Group Act, 1988

The Specific Relief Act, 1963

The Specified Bank Notes (Cessation of Liabilities) Act, 2017

The Spices Board Act, 1986

The Sports Broadcasting Signals (Mandatory Sharing with Prasarbharati) Act, 2007

The Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum, Act, 1980

The Stage-Carriages Act, 1861

The State Bank of Sikkim (Acquisition of Shares) and Miscellaneous Provisions Act, 1982

The State Emblem of India (Prohibition of Improper Use) Act, 2005

The State of Arunachal Pradesh Act, 1986

The State of Mizoram Act, 1986

The Street Vendors (Protection of Livelihood Andregulation of Street Vending) Act, 2014

The Suits Valuation Act, 1887

The Suppression Of Unlawful Acts Against Safety of Civil Aviation Act, 1982

The Suppression Of Unlawful Acts Against Safety Of Maritime Navigation And Fixed Platforms On Continental Shelf Act, 2002

The Surrogacy (Regulation) Act, 2021

The Technology Development Board Act, 1995

The Telecom Regulatory Authority of India Act, 1997

The Territorial Waters, Continental Shelf, Exclusive Economic Zone and Other Maritime Zones Act, 1976

The Tezpur University Act, 1993

The Tobacco Duty (Town of Bombay) Act, 1857

The Trade Marks Act, 1999

The Trade Unions Act, 1926

The Transfer of Property Act, 1882

The Transgender Persons (Protection of Rights) Act, 2019

The Transplantation of Human Organs and Tissues Act, 1994

The Tripura University Act, 2006

The Union Territory Goods and Services Tax Act, 2017

The Unit Trust of India (Transfer of Undertaking and Repeal) Act, 2002

The University of Allahabad Act, 2005

The University of Allahabad Act, 2005

The Uttar Pradesh Reorganisation Act, 2000

The Waqf Act, 1995

The Warehousing (Development and Regulation) Act, 2007

The Water (Prevention And Control Of Pollution) Cess Act, 1977

The Weapons of Mass Destruction and Their Delivery Systems (Prohibition of Unlawful Activities) Act, 2005

The Whistle Blowers Protection Act, 2014

The Wild Life (Protection) Act, 1972

The Works of Defence Act, 1903

Thr Water (Prevention and Control of Pollution) Act, 1974

types of grevious hurt

Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986

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