The Dam Safety Act, 2021

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Section 7, Bar of suit.

Section 4, Collection, storing, preservation of measurements and storing, sharing, dissemination,destruction and disposal of records.

Section 2, Definitions.

Section 5, Power of Magistrate to direct a person to give measurements

Section 8, Power to make rules.

Section 9, Power to remove difficulties.

Section 10, Repeal and saving

Section 6, Resistance to allow taking of measurements.

Section 1, Short title and commencement.

Section 3, Taking of measurement.