☰
×

The Delhi Apartment Ownership Act, 1986

Follow |
3
Followers
|
No Tag

Shabbar Husain Vs. Dy. Director Of Conso...

02 Apr, 2019
Allahabad High Court WRIT - B No.
No Tag

Roychan Abraham Vs. State Of U.P. And 3...

26 Feb, 2019
Allahabad High Court WRIT - A No.
No Tag

Roychan Abraham Vs. State Of U.P. And 3...

26 Feb, 2019
Allahabad High Court WRIT - A No.

Section 3, Applicability of Act. (sections)
  • New Playlist

Section 2, Definitions. (sections)
  • New Playlist

Section 5, Enforceability of netting. (sections)
  • New Playlist

Section 6, Invocation of close-out netting. (sections)
  • New Playlist

Section 8, Limitations on powers of administration practitioner. (sections)
  • New Playlist

Section 7, Net amount. (sections)
  • New Playlist

Section 9, Power to amend Schedules. (sections)
  • New Playlist

Section 11, Power to remove difficulties. (sections)
  • New Playlist

Section 4, Powers of authority. (sections)
  • New Playlist

Section 10, Provisions of this Act to override other laws. (sections)
  • New Playlist

Section 1, Short title and commencement. (sections)
  • New Playlist