The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

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Section 54, [Omitted.]

Section 55, [Omitted.]

Section 58, [Omitted.]

Section 59, [Omitted.]

Section 20, Acceptance of application or amendment thereof

Section 92, Act to have overriding effect

Section 49, Adjournment of application for grant of compulsory licence

Section 21, Advertisement of application

Section 38, Alteration of denomination of a registered variety.

Section 56, Appeals to High Court

Section 14, Application for registration

Section 9, Authentication of orders, etc., of Authority

Section 43, Authorisation of farmers’ variety

Section 61, Authority Fund

Section 51, Authority to settle terms and conditions of licence

Section 83, Authority, Registrar and other officers not compellable to production of Register, etc

Section 89, Bar of jurisdiction.

Section 27, Breeder to deposit seeds or propagating material

Section 62, Budget, accounts and audit

Section 40, Certain information to be given in application for registration