The Water (Prevention And Control Of Pollution) Cess Act, 1977

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Section 4, Affixing of meters

Section 13, Appeals

Section 6, Assessment of cess

Section 8, Crediting proceeds of cess to Consolidated Fund of India and application thereof

Section 2, Definitions.

Section 5, Furnishing of returns

Section 10, Interest payable for delay in payment of cess

Section 3, Levy and collection of cess

Section 15, Offences by companies

Section 14, Penalty

Section 11, Penalty for non-payment of cess within the specified time

Section 16, Power of Central Government to exempt the levy of water cess.

Section 9, Power of entry

Section 17, Power to make rules

Section 7, Rebate

Section 12, Recovery of amount due under the Act

Section 1, Short title, extent, application and commencement.