0  17 Aug, 2021
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Abdul Ahad and Ors. Vs. Union of India and Ors.

  Supreme Court Of India Review Petition Civil /1835- 1836/2020
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Case Background

Glocal Medical College engaged in private MBBS admissions counseling during the - period in violation of the Uttar Pradesh government's directive requiring centralized counseling predicated on NEET results

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