0  15 Nov, 2021
Listen in mins | Read in 63:00 mins

Jaikam Khan Vs. The State of Uttar Pradesh

  Supreme Court Of India Criminal Appeal /434/2020
Link copied!

Case Background

AppellantMomin Khan A deceased ShaukeenKhan P W Ali Sher Khan and Kallu Khan are the foursons of deceased Mausam Khan father aged about years and deceased Asgari mother aged about ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....