The case revolves around the disappearance and subsequent murder of the appellant's husband The narrative begins with the appellant identified as PW Sarswati singh recounting her efforts to locate her ... missing husband after he failed to return home one night She visited multiple police stations and hospitals in search of him but couldn't find any lead Eventually she lodged a complaint at Muchipara police Station reporting her husband's disappearance The case involves the appeal of Md Sajjad Raju Salim against his conviction and sentence under Section read with Section of the Indian Penal Code IPC