Justice Pinaki Chandra Ghose – Supreme Court Judge

Justice Pinaki Chandra Ghose

Supreme Court Of India

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CaseOn Originals

Animal Sacrifice vs Religious Freedom: Constitutional Limits on Hill Festival Rituals

Animal Sacrifice vs...

Bilateral Contract

Bilateral Contract

Bureau Of Indian Standard

Bureau Of Indian...

Consequential Damages

Consequential Damages

CONSTITUTIONAL LAW - II (LL.B IV Term)

CONSTITUTIONAL LAW -...

Constitutional Law of India – II - Second Sem - Meerut University

Constitutional Law of...

Copyright infringement

Copyright infringement

Corporate Law - I (Fifth Semester)

Corporate Law -...

Corporate Law - I (Sixth Semester) JMIU

Corporate Law -...

Cruelty To Animals

Cruelty To Animals

Cy pres Doctrine

Cy pres Doctrine

Cyber defamation

Cyber defamation

Digital Arrest Legal Remedies

Digital Arrest Legal...

Equitable Mortgages: Mortgages created by depositing title deeds, and the legal issues that arise from them.

Equitable Mortgages: Mortgages...

Extreme Cruelty

Extreme Cruelty

Grounds for decree

Grounds for decree

Injunctions: Seeking court orders to stop the nuisance.

Injunctions: Seeking court...

Maintenance proceedings

Maintenance proceedings

Movable Property

Movable Property

Nominal Damages

Nominal Damages

Partnership and Sale of Goods

Partnership and Sale...

Role of the Advocate General in Suits relating to Public Charities.

Section 14(e) (Designated Consumers) & Section 14(a) (Energy Consumption Standards) Energy Conservation Act, 2001

Section 14(e) (Designated...

Section 14A (Energy Savings Certificate - ESCerts/PAT Scheme) & Section 14AA & 14(w) (Carbon Credit Trading Scheme - CCTS) Energy Conservation Act, 2001

Section 14A (Energy...

Section 9 & Section 17 (Interim Measures) The Arbitration and Conciliation Act, 1996

Shanti Devi and others Vs State of H.P.

Shanti Devi and...

Smt. Durgi Devi (since deceased) through her LRs:-Jagdish Guleria & others Vs Sh. Jaswant Singh & others

Smt. Durgi Devi...

Surplus Pool, Free Sale Quota, and Price Fixation (Sections 16, 22, 25) THE COFFEE ACT, 1942

Surplus Pool, Free...

Latest Uploaded Cases

Seeni Nainar Mohammed Vs. State Rep. By Deputy...

Supreme Court Of... 27-Apr-2017

State (through) Central Bureau of Investigation Vs. Shri...

Supreme Court Of... 19-Apr-2017

Indus Mobile Distribution Private Limited Vs. Datawind Innovations...

Supreme Court Of... 19-Apr-2017

Delhi Development Authority Vs. Bankmens Co-operative Group HousingSociety...

Supreme Court Of... 17-Apr-2017

Energy Watchdog Vs. Central Electricity Regulatory Commission and...

Supreme Court Of... 11-Apr-2017

M/S Kaushik Coop. Building Society Vs. N. Parvathamma...

Supreme Court Of... 11-Apr-2017

National Securities Depository Ltd. Vs. Securities and Exchange...

Supreme Court Of... 07-Mar-2017

Sheikh Juman & Anr. Etc. Vs. State of...

Supreme Court Of... 23-Feb-2017

Swami Shivshankargiri Chella Swami & Anr. Vs. Satya...

Supreme Court Of... 23-Feb-2017

Md. Sajjad @ Raju @ Salim Vs. State...

Supreme Court Of... 06-Jan-2017

H.D. Sikand (D) Through L. Rs. Vs. Central...

Supreme Court Of... 15-Dec-2016

HDFC Securities Ltd. & Ors. Vs. State of...

Supreme Court Of... 09-Dec-2016