0  05 Sep, 2019
Listen in mins | Read in 72:00 mins

P. Chidambaram Vs. Directorate of Enforcement

  Supreme Court Of India Criminal Appeal /1340/2019
Link copied!

Case Background

The current appeal before the Supreme Court of India arises from the appellant's discontent with the High Court's ruling denying anticipatory bail in two cases concerning purported irregularities

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....