Justice A. S. Bhopanna – Judge Profile

Justice A. S. Bhopanna

Supreme Court Of India

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CaseOn Originals

901 - Land Laws Including Ceiling and other Local Laws - Ninth Sem - KUK

Environmental Law

Environmental Law

IL - 408 - Land Laws - Eight Sem - Gujarat University

Land Law - Fifth Sem - MGKVP

Land Law Including Ceiling and any other Local law (Fourth Sem) PPU

Land Law Including...

Land Law including Tenure and Tenancy Law (Ninth Sem) UTU

Land Law including...

Land Laws - Fifth Sem - Meerut University

Land Laws (Eight Semester) OU

Land Laws (Eight...

Land Laws (Ninth Sem) DSNLU

Land Laws (Ninth...

Land Laws (Ninth Sem) SPPU

Land Laws (Ninth...

Land Laws (Ninth Semester)

Land Laws (Ninth...

Land Laws (Ninth Semester) JMIU

Land Laws (Ninth...

Land Laws (Seventh Sem) Amity

Land Laws (Seventh...

Land Laws (Seventh Semester) MRU

Land Laws (Seventh...

Land Laws (Tenth Semester)

Land Laws (Tenth...

Land Laws (Term XIV) IIMU

Land Laws (Term...

Land laws & Local Laws - I (Seventh Sem) LU

Land Laws And Rent Laws (Eighth Sem) PU

Land Laws And...

Land Laws Including Ceiling and Other Local Laws - Sixth Sem - HPU

Land Laws Including...

Land Laws including Ceiling and other Local Laws (Fourth Semester) UOC

Land Laws including...

Land Laws Including Tenure & Tenancy System (Seventh Sem) Punjabi University

Land Laws Including...

Land Laws Including Tenure And Tenancy System (Seventh Sem) PRSU

Land Laws Including...

Land Laws, Tenancy & Panchayat Laws (Tenth Sem) MDU

Land Laws, Tenancy...

Limiting or controlling production, supply, markets, or technical development

Limiting or controlling...

Optional-VI- Land Law - Tenth Sem - KSLU

Optional-VI- Land Law...

Paper-XXXVI - Land Law Including Tenure and Tenancy System (Optional - III) - Eight Sem - SVU

Paper-XXXVI - Land...

Sandhya Suraksha Yojana (SSY)

Sandhya Suraksha Yojana...

Section 17A, Prevention of Corruption Act

Section 17A, Prevention...

Section 21: Punishment for contravention of Section 3 The Banning of Unregulated Deposit Schemes Act, 2019 (BUDS Act)

Section 21: Punishment...

Section 7: Competent Authority (for Provisional Attachment) The Banning of Unregulated Deposit Schemes Act, 2019 (BUDS Act)

Section 7: Competent...

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Supreme Court Of... 18-Dec-2019

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Supreme Court Of... 17-Dec-2019

Chennai Metropolitan Development Authority Represented By Its Member...

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