0  17 Jul, 2023
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Paschimanchal Vidyut Vitran Nigam Ltd. Vs. Raman Ispat Private Limited & Ors.

  Supreme Court Of India Civil Appeal /7976/2019
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Case Background

Paschimanchal Vidyut Vitran Nigam Limited PVVNL has filed an appeal in the Supreme Court against the order of the National Company Law Appellate Tribunal NCLAT which upheld the decision of ...

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Legal Notes

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