0  05 Sep, 2023
Listen in mins | Read in 16:00 mins

Prakash Bang Vs. Glaxo Smithkline Pharmaceuticals Ltd. & Anr.

  Supreme Court Of India Civil Appeal /6791/2013
Link copied!

Case Background

The appellant challenges the National Consumer Disputes Redressal Commission's ruling which determined that the complainant inadequately demonstrated any defect in the drug or negligence by the manufacturer resulting in the ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Legal Notes

Add a Note....