0  09 May, 2014
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Shree Ram Urban Infrastructure Ltd. (Formerly Known As Shree Ram Mills Ltd.) Vs. The Court Receiver, High Court of Bombay

  Supreme Court Of India Civil Appeal /5528/2014
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Case Background

This appeal has been preferred against the Judgment and order passed by the High Court of Judicature at Bombay in Civil Revision dismissing the Civil Revision Application filed by the ...

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