Briefly stated facts of the case are that the respondent wasappointed to the post of Lecturer Anesthesia vide appointmentorder dated and she joined at Motilal Nehru MedicalCollege Allahabad While working ... on the post of Lecturer Anesthesia at Motilal Nehru Medical College Allahabad therespondent on sought a no-objection certificate NOC from the appellants in order to apply for the post of AssociateProfessor Anesthesia at Chhattisgarh Institute of Medical Sciences CIMS Bilaspur Pursuant to her applying to CIMS the respondentreceived an appointment letter dated from CIMS