0  19 Apr, 2017
Listen in mins | Read in 54:00 mins

State (through) Central Bureau of Investigation Vs. Shri Kalyan Singh (former CM of UP) & Ors.

  Supreme Court Of India Criminal Appeal/751/2017
Link copied!

Case Background

This Special Leave Petition is submitted to the Supreme Court of India challenging the Allahabad High Court's judgment regarding jurisdictional matters the legitimacy of notifications and the differential treatment of ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....