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The appeal was filed against an order passed by the High Court of Orissa which allowed the writ petition filed by the respondent and quashed the bill issued by the
...appellant as well as the notice of disconnection The respondent-writ petitioner a registered company named M s Baba Baijnath Roller and Flour Mill Pvt Ltd installed a Mill in the district of Jharsuguda and was a consumer of the appellant
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