Definition of Dacoity (Sec. 391): When five or more persons conjointly commit or attempt to commit robbery.

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Mohinder Pal Jolly Vs. State of Punjab

01 Jan, 1970
Supreme Court Of India 1979 AIR 577
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Kashi Ram and Ors. Vs. State of M.P.

17 Oct, 2001
Supreme Court Of India Criminal App