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Intellectual Property Rights Law

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N.P. Ponnuswami Vs. Returning officer, N...

2:00 mins 01 Jan, 1970
Supreme Court Of India 1952 AIR 64
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Mohinder Singh Gill & Anr. Vs. The Chief...

02 Dec, 1977
Supreme Court Of India Civil Appeal
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Election Commission of India Through Sec...

00:48 mins 30 Aug, 2000
Supreme Court Of India Civil Appeal
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G.V. Sreerama Reddy and Anr. Vs. Returni...

1:06 mins 11 Aug, 2009
Supreme Court Of India Civil Appeal

Article 329, Bar to interference by courts in electoral matters
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Section 80, Election petitions
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Section 80A, High Court to try election petitions
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Section 81, Presentation of petitions
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Section 84, Relief that may be claimed by the petitioner
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Section 86, Trial of election petitions
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Section 98, Decision of the High Court
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Section 99, Other orders to be made by the High Court
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Section 100, Grounds for declaring election to be void
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Section 101, Grounds for which a candidate other than the returned candidate may be declared to havebeen elected
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Manohar Joshi Vs. Nitin Bhaurao Patil an...

11 Dec, 1995
Supreme Court Of India Civil Appeal
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Udhav Singh Vs. Madhav Rao Sclndia

2:00 mins 10 Oct, 1975
Supreme Court Of India Civil Appeal
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Jyoti Basu & Others. Vs. Debi Ghosal & O...

2:00 mins 26 Feb, 1982
Supreme Court Of India Civil Appeal

Section 83, Contents of petition
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Section 82, Parties to the petition
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